COURT ARCHIVE

Delhi High Court judgments

1,36,095 judgments · page 4,174 of 6,805

High Courts07 Nov 2012

National Thermal Power Corporation Ltd. Vs Siemens Atiengesellschaft

Delhi High Court · (2012) 11 DEL CK 0108

Arbitration and Conciliation Act, 1996 — Section 16(2), 16(3), 34, 37, 37(2)(a)Civil Procedure Code, 1908 (CPC) — Order 41 Rule 1(3), Order 41 Rule 5(5)

Read judgment

High Courts07 Nov 2012Allowed

HDFC ERGO General Insurance Co. Ltd. Vs Tofa Devi and Others Tofa Devi and Others Vs Bablu Singh and Others

Delhi High Court · (2013) 1 ACC 156

Read judgment

High Courts07 Nov 2012Dismissed

National Insurance Company Ltd. Vs Sudhir Kumar Jain and Another

Delhi High Court · (2012) 11 DEL CK 0065

Read judgment

High Courts07 Nov 2012Dismissed

Rakesh Gupta Vs Khoday India Ltd. and Another

Delhi High Court · (2012) 10 AD 413 : (2013) 133 DRJ 39

Civil Procedure Code, 1908 (CPC) — Order 6 Rule 4Limitation Act, 1963 — Section 18, 19, 3

Read judgment

High Courts06 Nov 2012Dismissed

Kisan Dnyanodaya Mandal Gudhe S Ayurved Medical College and Another Vs Union of India and Another

Delhi High Court · (2012) 11 DEL CK 0301

Constitution of India, 1950 — Article 226Indian Medical Council Act, 1956 — Section 10AIndian Medicine Central Council Act, 1970 — Section 13A(5)

Read judgment

High Courts06 Nov 2012Allowed

Oriental Insurance Co. Ltd. Vs Master Daiyan and Others

Delhi High Court · (2012) 11 DEL CK 0278

Motor Vehicles Act, 1988 — Section 140, 166

Read judgment

High Courts06 Nov 2012Disposed Off

Shantanu Basu Vs Union of India and Others

Delhi High Court · (2012) 11 DEL CK 0265

Read judgment

High Courts06 Nov 2012Allowed

HDFC-ERGO General Insurance Company Ltd. Vs Sharda Devi and Others

Delhi High Court · (2012) 11 DEL CK 0259

Read judgment

High Courts06 Nov 2012Dismissed

The Oriental Insurance Co. Ltd. Vs Smt. Krishna and Others

Delhi High Court · (2012) 11 DEL CK 0258

Read judgment

High Courts06 Nov 2012Dismissed

Abdul Mateen Vs UOI and Another

Delhi High Court · (2012) 194 DLT 425

Narcotic Drugs and Psychotropic Substances Act, 1985 (NDPS) — Section 18, 2, 2(iii), 2(vi)(b), 2(viia)

Read judgment

High Courts06 Nov 2012Disposed Off

Sanjeev K. Bhatia Vs Govt. of NCT of Delhi and Another

Delhi High Court · (2012) 10 AD 149 : (2013) 1 ILR Delhi 609

Constitution of India, 1950 — Article 226, 265

Read judgment

High Courts06 Nov 2012Disposed Off

Dipavali Debroy Vs Bibek Debroy and Others Bibek Debroy Vs Dipavali Debroy and Others

Delhi High Court · (2012) 11 DEL CK 0234

Court Fees Act, 1870 — Section 16

Read judgment

High Courts06 Nov 2012Allowed

In Re: M/s. Continental India Limited

Delhi High Court · (2012) 11 DEL CK 0224

Companies Act, 1956 — Section 100, 101, 102, 103, 104

Read judgment

High Courts06 Nov 2012Allowed

Union Public Service Commission Vs R.K. Jain

Delhi High Court · (2013) 5 AD 273 : (2013) 196 DLT 170 : (2013) 133 DRJ 132

Constitution of India, 1950 — Article 320(3)(c)Right to Information Act, 2005 — Section 10, 8(1), 8(1)(h), 8(1)(j)

Read judgment

High Courts06 Nov 2012Allowed

Sukhdarshan Jindal Vs The Oriental Insurance Co. Ltd. and Others

Delhi High Court · (2012) 11 DEL CK 0130

Read judgment

High Courts06 Nov 2012Allowed

United India Insurance Company Ltd. Vs Smt. Barkha Kumari and Others

Delhi High Court · (2012) 11 DEL CK 0119

Read judgment

High Courts06 Nov 2012Dismissed

United India Insurance Company Ltd. Vs Abdul Rashid and Others

Delhi High Court · (2013) 4 ALLMR 73

Motor Vehicles Act, 1988 — Section 140, 163A, 165, 165(1), 166

Read judgment

High Courts06 Nov 2012Dismissed

Sunil Jain Vs Smt. Suman Jain

Delhi High Court · (2012) 10 AD 290

Family Courts Act, 1984 — Section 19Hindu Marriage Act, 1955 — Section 24

Read judgment

High Courts06 Nov 2012

Mahavir Spinning Mills Ltd. Vs HB Leasing and Finances Co. Ltd.

Delhi High Court · (2013) 199 DLT 227

Arbitration Act, 1940 — Section 30, 33Civil Procedure Code, 1908 (CPC) — Order 9 Rule 13Evidence Act, 1872 — Section 114, 3

Read judgment

High Courts06 Nov 2012

Mohd. Azim Vs Delhi Development Authority and Another

Delhi High Court · (2012) 11 DEL CK 0026

Civil Procedure Code, 1908 (CPC) — Order 39 Rule 1, Order 39 Rule 2

Read judgment