High Courts06 Nov 2012Dismissed
Harjit Kaur Vs The Principal, SGTB Khalsa College and Others
Delhi High Court · (2012) 11 DEL CK 0008
COURT ARCHIVE
Delhi High Court judgments
1,36,095 judgments · page 4,175 of 6,805
High Courts06 Nov 2012Dismissed
Govt of NCT of Delhi Vs M/s Kabil Pawan and Associates (JV)
Delhi High Court · (2012) 11 DEL CK 0005
Arbitration and Conciliation Act, 1996 — Section 28(1)(a), 28(3), 34, 34(2), 34(2)(b)(ii)
High Courts05 Nov 2012Dismissed
The Gondals Press Vs Punjab National Bank and Another
Delhi High Court · (2012) 11 DEL CK 0289
Delhi Rent Control Act, 1958 — Section 14(1)(k)Public Premises (Eviction of Unauthorised Occupants) Act, 1971 — Section 2(e)
High Courts05 Nov 2012Allowed
Commissioner of Customs Vs Ashok Kumar Jain and Another Ashok Kumar Jain Vs Commissioner of Customs (I and G) and Another
Delhi High Court · (2013) 292 ELT 32 : (2013) 22 GSTR 120
Customs Act, 1962 — Section 110, 123, 124, 125, 127(1)
High Courts05 Nov 2012Dismissed
B.K. Rohtagi Vs Govt. of NCT of Delhi and Others
Delhi High Court · (2012) 11 DEL CK 0264
High Courts05 Nov 2012Disposed Off
National Insurance Company Ltd. Vs Harish Arora and Others Harish Arora and Others Vs National Insurance Company Ltd. and Others
Delhi High Court · (2012) 11 DEL CK 0260
High Courts05 Nov 2012Disposed Off
Prakash Jha Productions Vs Bata India Limited and Others
Delhi High Court · (2013) 169 PLR 1
High Courts05 Nov 2012Dismissed
The Commissioner of Income Tax Delhi-II Vs Khoobsurat Resorts Pvt. Ltd.
Delhi High Court · (2013) 256 CTR 371 : (2012) 211 TAXMAN 510
Constitution of India, 1950 — Article 14Income Tax Act, 1961 — Section 143(3), 260A, 47A, 48, 50CWealth Tax Act, 1957 — Section 16A, 2, 23A, 24, 34AA
High Courts05 Nov 2012Disposed Off
M.L. Dalmiya and Company Ltd. Vs The Chairman and Managing Director, National Building Construction Corporation Limited and Others
Delhi High Court · (2012) 10 AD 74 : (2012) 4 ARBLR 434
Arbitration and Conciliation Act, 1996 — Section 11, 14, 14(1)(a), 14(2)
High Courts05 Nov 2012Dismissed
M/s. Gail India Limited Vs The Joint Commissioner of Income Tax
Delhi High Court · (2012) 10 AD 121 : (2012) 211 TAXMAN 587
Income Tax Act, 1961 — Section 30, 37
High Courts05 Nov 2012Dismissed
Sarita Dode Vs State and Another
Delhi High Court · (2013) 1 AD 462 : (2013) 1 JCC 324
Criminal Procedure Code, 1973 (CrPC) — Section 482Penal Code, 1860 (IPC) — Section 114, 34, 380, 420
High Courts05 Nov 2012Allowed
HDFC Ergo General Insurance Company Ltd. Vs Smt. Anita Anand and Others
Delhi High Court · (2012) 11 DEL CK 0227
High Courts05 Nov 2012Allowed
In Re: Living Media India Limited and Thomson Press (India) Limited
Delhi High Court · (2012) 11 DEL CK 0225
Companies Act, 1956 — Section 235, 236, 237, 238, 239
High Courts05 Nov 2012Dismissed
Vijay Kumar and Others Vs Manoj Kumar and Others
Delhi High Court · (2012) 11 DEL CK 0216
Motor Vehicles Act, 1988 — Section 163A
High Courts05 Nov 2012Disposed Off
Subhash Vs State
Delhi High Court · (2012) 10 AD 173 : (2013) 196 DLT 206
Criminal Procedure Code, 1973 (CrPC) — Section 161, 313, 428Penal Code, 1860 (IPC) — Section 299, 300, 302, 304, 304(1)
High Courts05 Nov 2012Dismissed
Suresh Pehlwan @ Suresh Basoya and Another Vs State of Delhi Dalip Kumar @ Gudar Vs The State
Delhi High Court · (2012) 195 DLT 531
Arms Act, 1959 — Section 25, 27Criminal Procedure Code, 1973 (CrPC) — Section 313Penal Code, 1860 (IPC) — Section 120B, 302, 34
High Courts05 Nov 2012
Sharp Business System Vs The Commissioner of Income Tax-III
Delhi High Court · (2012) 254 CTR 233 : (2012) 211 TAXMAN 576
Contract Act, 1872 — Section 27, 32, 32(1), 32(1)(ii), 37(1)
High Courts05 Nov 2012
Fuerst Day Lawson Ltd. Vs Jindal Exports Ltd.
Delhi High Court · (2012) 10 AD 183 : (2012) 4 ARBLR 426
Arbitration and Conciliation Act, 1996 — Section 46, 48, 49
High Courts05 Nov 2012
Gurdas Ram and Others Vs Union of India and Others
Delhi High Court · (2012) 11 DEL CK 0138
Constitution of India, 1950 — Article 226
High Courts05 Nov 2012Dismissed
Neha Monga Vs State and Others Mamta Aggarwal and Others Vs State Govt. of NCT of Delhi Vs Ashwani Aggarwal and Others
Delhi High Court · (2012) 10 AD 338 : (2012) 4 JCC 3131
Criminal Procedure Code, 1973 (CrPC) — Section 161, 164Penal Code, 1860 (IPC) — Section 109, 376, 376(2)(g), 506, 506(II)