High Courts05 Nov 2012
Jagson Airlines Ltd. Vs Bannari Amman Exports Ltd. and Another
Delhi High Court · (2012) 11 DEL CK 0135
Arbitration and Conciliation Act, 1996 — Section 17, 27(2)(c), 34, 8Evidence Act, 1872 — Section 114
COURT ARCHIVE
Delhi High Court judgments
1,36,095 judgments · page 4,176 of 6,805
High Courts05 Nov 2012Allowed
In Re: Bhole Baba Dairy Industries Limited and Bhle Baba Mil Food Industries Limited
Delhi High Court · (2012) 11 DEL CK 0132
Companies Act, 1956 — Section 235, 236, 237, 238, 239
High Courts05 Nov 2012Dismissed
Pankaj Kumar Singh Vs Union of India
Delhi High Court · (2012) 11 DEL CK 0114
Criminal Procedure Code, 1973 (CrPC) — Section 151
High Courts05 Nov 2012
Commissioner of Income Tax Delhi-VI Vs Usha International Ltd.
Delhi High Court · (2013) 1 AD 244 : (2012) 254 CTR 509 : (2012) 195 DLT 386 : (2013) 212 TAXMAN 519
Income Tax Act, 1961 — Section 131, 132, 133A, 143(3), 260AWealth Tax Act, 1957 — Section 18(2A)
High Courts05 Nov 2012Dismissed
Suresh Mansharamani and Another Vs Gunender Kumar Jain
Delhi High Court · (2012) 11 DEL CK 0034
Civil Procedure Code, 1908 (CPC) — Order 1 Rule 10, Order 12 Rule 6, Order 39 Rule 10
High Courts05 Nov 2012Allowed
Col. (Retd) Anil Kumar Bansal and Another Vs Shri R.K. Bansal and Others
Delhi High Court · (2013) 198 DLT 723 : (2013) 133 DRJ 257
Civil Procedure Code, 1908 (CPC) — Order 7 Rule 11, Order 7 Rule 11(b)Court Fees Act, 1870 — Section 7, 7(iv)(b)Suits Valuation Act, 1887 — Section 8
High Courts04 Nov 2012Dismissed
CIT Vs Amway India Enterprises (P) Ltd.
Delhi High Court · (2012) 11 DEL CK 0062
High Courts02 Nov 2012Allowed
Sh. Sukhai Thakur Vs Union of India and Others
Delhi High Court · (2013) 133 DRJ 328
Criminal Procedure Code, 1973 (CrPC) — Section 82, 83Penal Code, 1860 (IPC) — Section 135, 147, 307
High Courts02 Nov 2012Allowed
Smt. Shimlesh Devi and Others Vs Sh. Sukhbir Singh and Others
Delhi High Court · (2012) 11 DEL CK 0277
High Courts02 Nov 2012Dismissed
New India Assurance Company Ltd. Vs Kulbir Singh and Others
Delhi High Court · (2012) 11 DEL CK 0266
High Courts02 Nov 2012Disposed Off
National Insurance Company Ltd. Vs Sh. Raj Prakash and Others Sh. Raj Prakash and Another Vs National Insurance Company Ltd. and Others
Delhi High Court · (2012) 11 DEL CK 0261
Motor Vehicles Act, 1988 — Section 149(2), 149(2)(a)(i)(ii), 149(2)(a)(ii), 163A
High Courts02 Nov 2012Allowed
In Re: Rajasthan Global Securities Limited and Others
Delhi High Court · (2012) 11 DEL CK 0226
Companies Act, 1956 — Section 235, 236, 237, 238, 239
High Courts02 Nov 2012Dismissed
M/s Beetal Plantation Pvt. Ltd. Vs M/s Hotel Queen Road Pvt. Ltd.
Delhi High Court · (2012) 11 DEL CK 0221
Companies Act, 1956 — Section 483Limitation Act, 1963 — Section 18
High Courts02 Nov 2012Allowed
Akanbi Olamilekan Mohemmad Vs The State
Delhi High Court · (2013) 2 JCC 57 : (2013) 3 RCR(Criminal) 561
High Courts02 Nov 2012Dismissed
Mohd. Hamid Khan Vs The State (NCT) of Delhi
Delhi High Court · (2013) 1 AD 442
Criminal Procedure Code, 1973 (CrPC) — Section 397, 401, 482Penal Code, 1860 (IPC) — Section 279, 304A, 337
High Courts02 Nov 2012Dismissed
N.C Bakshi Vs Delhi and District Cricket Association and Others
Delhi High Court · (2013) 112 CLA 347 : (2012) 116 SCL 607
Companies Act, 1956 — Section 10F, 25, 25(5), 621A, 629A
High Courts02 Nov 2012Allowed
Iffco Tokio General Insurance Co. Ltd. Vs Jung Bahadur Singh and Others
Delhi High Court · (2012) 11 DEL CK 0129
High Courts02 Nov 2012
Sunil Gupta Vs Delhi Development Authority
Delhi High Court · (2012) 195 DLT 562
Evidence Act, 1872 — Section 114
High Courts02 Nov 2012Dismissed
S.S. Khera Vs Punjab National Bank and Others
Delhi High Court · (2012) 11 DEL CK 0098
Constitution of India, 1950 — Article 12
High Courts02 Nov 2012Dismissed
Honey Sharma Vs State Govt. of NCT of Delhi
Delhi High Court · (2012) 9 AD 520
Criminal Procedure Code, 1973 (CrPC) — Section 161, 439, 82Passports Act, 1967 — Section 12Penal Code, 1860 (IPC) — Section 107, 108, 120B, 146, 153A