High Courts01 Nov 2012
Sri Ram Sayal and Sons Engineers Pvt. Ltd. Vs M/S. Indian Railway Construction Company (Ircon)
Delhi High Court · (2012) 11 DEL CK 0083
Arbitration Act, 1940 — Section 30, 33
COURT ARCHIVE
Delhi High Court judgments
1,36,095 judgments · page 4,178 of 6,805
High Courts01 Nov 2012Dismissed
M.M. Chandnani Vs Branch Manager, State Bank of Bikaner and Jaipur and Others
Delhi High Court · (2012) 11 DEL CK 0082
High Courts01 Nov 2012Dismissed
Flemingo Duty Free Shop Pvt. Ltd. and Another Vs Union of India and Others
Delhi High Court · (2012) 11 DEL CK 0080
Constitution of India, 1950 — Article 19(1)(g), 226
High Courts31 Oct 2012Allowed
Mrs. Sakshi Vs Oriental insurance company Ltd. and Others
Delhi High Court · (2012) 10 DEL CK 0367
High Courts31 Oct 2012
Smt. Swaran Katyal and Others Vs Sh. Surinder Pal Kapoor and Others
Delhi High Court · (2013) 134 DRJ 485
Transfer of Property Act, 1882 — Section 55(4)(b)
High Courts31 Oct 2012Dismissed
Mohd. Jamal Mustafa Vs Sabira Begum
Delhi High Court · (2012) 10 DEL CK 0360
Delhi Rent Control Act, 1958 — Section 14(1)(e), 25B(8)
High Courts31 Oct 2012Disposed Off
Suraj Bhan and Others Vs Union of India and Another
Delhi High Court · (2012) 10 DEL CK 0345
Delhi Development Act, 1957 — Section 11Delhi Land Reforms Act, 1954 — Section 22, 81Delhi Municipal Corporation Act, 1957 — Section 507
High Courts31 Oct 2012Disposed Off
P.D. Singh Vs UOI and Others
Delhi High Court · (2012) 9 AD 565
Constitution of India, 1950 — Article 14, 16
High Courts31 Oct 2012Allowed
Maheshwari Prashad and Another Vs State
Delhi High Court · (2013) 3 AD 109 : (2013) 196 DLT 158 : (2012) 4 JCC 2777
Criminal Procedure Code, 1973 (CrPC) — Section 313Penal Code, 1860 (IPC) — Section 25, 27, 302, 307, 324
High Courts31 Oct 2012Disposed Off
Shiv Sahni Vs Isherdas Sahni and Brothers and Others
Delhi High Court · (2013) 196 DLT 431
Civil Procedure Code, 1908 (CPC) — Order 1 Rule 10, Order 39 Rule 1, Order 39 Rule 2, 151Hindu Succession Act, 1956 — Section 6Partnership Act, 1932 — Section 33, 37
High Courts31 Oct 2012Allowed
Bablu and Others Vs State of Delhi
Delhi High Court · (2012) 10 AD 199 : (2012) 4 JCC 3136
Penal Code, 1860 (IPC) — Section 302, 34
High Courts31 Oct 2012Allowed
Alok R. Maurya Vs Naresh Chander Kapoor and Others
Delhi High Court · (2012) 10 DEL CK 0222
High Courts31 Oct 2012Dismissed
Gaurav Thaper and Others Vs State
Delhi High Court · (2012) 10 DEL CK 0219
Constitution of India, 1950 — Article 227Criminal Procedure Code, 1973 (CrPC) — Section 227, 228, 397(3), 482Penal Code, 1860 (IPC) — Section 34, 406, 498A
High Courts31 Oct 2012
Oil and Natural Gas Corporation Ltd. Vs "Maryada", The Weekly News Magazine and Others
Delhi High Court · (2012) 9 AD 530 : (2013) 196 DLT 474
High Courts31 Oct 2012
Commissioner of Income Tax Vs M/s Ansal Housing Finance and Leasing Co. Ltd.
Delhi High Court · (2012) 9 AD 538 : (2013) 354 ITR 180 : (2013) 213 TAXMAN 143
Income Tax Act, 1961 — Section 10, 12, 12(1A), 12A, 12AA
High Courts31 Oct 2012Dismissed
Sanjay Kaushik Vs Harender Kumar
Delhi High Court · (2012) 10 AD 450
Constitution of India, 1950 — Article 227Delhi Rent Control Act, 1958 — Section 14, 14(1), 14(1)(a), 14(2), 15
High Courts31 Oct 2012Dismissed
Surendra Pal Singh Vs Ravindra Pal Singh
Delhi High Court · (2012) 10 DEL CK 0110
Civil Procedure Code, 1908 (CPC) — Section 151, 35ADelhi Rent Control Act, 1958 — Section 50
High Courts31 Oct 2012Allowed
Smt. Shakuntala Devi and Others Vs Rakesh Kumar and Others
Delhi High Court · (2012) 10 DEL CK 0108
Evidence Act, 1872 — Section 63, 65, 66, 74Motor Vehicles Act, 1988 — Section 166
High Courts31 Oct 2012Allowed
A.C. Roy Vs Sanjay Kumar and Others
Delhi High Court · (2012) 10 DEL CK 0107
High Courts31 Oct 2012Allowed
Naresh Kumar Vs State
Delhi High Court · (2012) 10 DEL CK 0082
Arms Act, 1959 — Section 25Constitution of India, 1950 — Article 227Criminal Procedure Code, 1973 (CrPC) — Section 482