High Courts30 Oct 2012Dismissed
New India Assurance Co. Ltd. Vs Smt. Sunita Aggarwal and Others
Delhi High Court · (2012) 10 DEL CK 0031
COURT ARCHIVE
Delhi High Court judgments
1,36,095 judgments · page 4,180 of 6,805
High Courts30 Oct 2012Allowed
Master Rishabh Aggarwal @ Sonu Vs Sh. Raj Pal Singh and Others
Delhi High Court · (2012) 10 DEL CK 0030
High Courts30 Oct 2012Allowed
Smt. Bishekha Devi and Another Vs Mohd. AFSAR and Others
Delhi High Court · (2012) 10 DEL CK 0029
High Courts30 Oct 2012Dismissed
M/s. Gupta Engineering Works Vs M/s. Arihant Chini Udyog Pvt. Ltd. and Others
Delhi High Court · (2012) 10 DEL CK 0026
Companies Act, 1956 — Section 433(e), 434, 439Contract Act, 1872 — Section 25, 25(3)Limitation Act, 1963 — Section 18, 19
High Courts30 Oct 2012
Standard Alloys Pvt. Ltd. Vs Registrar of Companies
Delhi High Court · (2012) 10 DEL CK 0025
Companies Act, 1956 — Section 159, 220, 560, 560(5), 560(6)
High Courts30 Oct 2012Dismissed
New India Assurance Company Ltd. Vs Col. Lalit Chander Idani and Others
Delhi High Court · (2012) 10 DEL CK 0016
High Courts30 Oct 2012
The Commissioner of Income Tax Vs RBG Investment and Finance Ltd.
Delhi High Court · (2012) 10 DEL CK 0007
Income Tax Act, 1961 — Section 36(1)(iii), 73
High Courts19 Oct 2012
Patel Energy Limited Vs Union of India and Another
Delhi High Court · (2012) 10 DEL CK 0390
High Courts19 Oct 2012Dismissed
MS Sancorp Confectionary Pvt. Ltd. and Another Vs M/s Gumlink A/S
Delhi High Court · (2012) 4 ARBLR 240 : (2013) 197 DLT 781
Arbitration and Conciliation Act, 1996 — Section 11, 11(7), 16, 24, 45Civil Procedure Code, 1908 (CPC) — Order 39 Rule 1, Order 39 Rule 2, Order 7 Rule 11Specific Relief Act, 1963 — Section 14(2), 34, 41(h)
High Courts19 Oct 2012Dismissed
H.S. Madan Vs Indian Trade Promotion Organisation and Others
Delhi High Court · (2013) LabIC 201
High Courts19 Oct 2012Dismissed
Harish Singh Bisht Vs UOI and Others
Delhi High Court · (2013) LabIC 306
High Courts19 Oct 2012Disposed Off
Hari Nagar Sugar Mills Limited and Another Vs Union of India and Others
Delhi High Court · (2012) 195 DLT 172 : (2013) 133 DRJ 661
Essential Commodities Act, 1955 — Section 3, 3(2)(f), 3(3C)
High Courts19 Oct 2012Dismissed
Shri Govind Prakash Vs M/s. ICICI Lombard Insurance Company Ltd. and Another
Delhi High Court · (2012) 10 DEL CK 0361
Motor Vehicles Act, 1988 — Section 168
High Courts19 Oct 2012Dismissed
PHD Chamber of Commerce and Industry Vs Director of Income Tax
Delhi High Court · (2013) 357 ITR 296
Income Tax Act, 1922 — Section 10(23A), 10(6)Income Tax Act, 1961 — Section 11, 11(1), 11(4), 11(4A), 12A
High Courts19 Oct 2012Dismissed
Archit Kothari and Others Vs University of Delhi and Another
Delhi High Court · (2012) 10 DEL CK 0352
High Courts19 Oct 2012Dismissed
G.S. Bist and Others Vs National Thermal Power Corporation Limited
Delhi High Court · (2012) 10 DEL CK 0349
High Courts19 Oct 2012Dismissed
Kunwar Dev Raj Singh Raghav Vs Lt. Governor and Others
Delhi High Court · (2012) 10 DEL CK 0348
High Courts19 Oct 2012Dismissed
Mrs. Sneh Gupta Vs Syndicate Bank and Others
Delhi High Court · (2012) 10 DEL CK 0347
High Courts19 Oct 2012Disposed Off
Imran Vs State
Delhi High Court · (2012) 10 AD 343 : (2013) 1 JCC 167
Penal Code, 1860 (IPC) — Section 161, 302, 304, 307, 34
High Courts19 Oct 2012Disposed Off
Om Prakash and Others Vs Delhi Development Authority and Another etc. etc.
Delhi High Court · (2012) 10 DEL CK 0343