COURT ARCHIVE

Delhi High Court judgments

1,36,095 judgments · page 4,181 of 6,805

High Courts19 Oct 2012Allowed

In Re: Cypriot Consultancy Services Limited; Lifeline Pharmacies (India) Limited; RTC Foodworks Limited; RTC Restaurants (India) Limited

Delhi High Court · (2012) 10 DEL CK 0284

Companies Act, 1956 — Section 235, 251, 391, 394

High Courts19 Oct 2012Dismissed

CIT Vs Dinesh Jain Huf

Delhi High Court · (2012) 10 DEL CK 0273

Constitution of India, 1950 — Article 265Income Tax Act, 1961 — Section 132, 153A, 260A, 69B

High Courts19 Oct 2012Disposed Off

The New India Assurance Co. Ltd. Vs Pappu @ Puran Singh and Others Smt. Pushpa Devi and Others Vs The New India Assurance Co. Ltd.

Delhi High Court · (2012) 10 DEL CK 0262

High Courts19 Oct 2012Dismissed

Unitech Limited and Another Vs Gridhar Gopal Sharma and Another

Delhi High Court · (2013) 112 CLA 632 : (2013) 177 CompCas 254 : (2013) 133 DRJ 230 : (2012) 116 SCL 626

Companies Act, 1956 — Section 10F, 111(3), 111A, 111A(3)Securities and Exchange Board of India Act, 1992 — Section 11(b)

High Courts19 Oct 2012Allowed

Commissioner of Income Tax Delhi IV Vs Goyal M.G. Gases P. Ltd.

Delhi High Court · (2012) 10 DEL CK 0259

Income Tax Act, 1961 — Section 143(1), 271, 271(1), 271(1)(c), 271(c)

High Courts19 Oct 2012Dismissed

Fazal Khan Vs State

Delhi High Court · (2013) 1 AD 514 : (2013) 1 JCC 253 : (2012) 1 JCC 253

Criminal Procedure Code, 1973 (CrPC) — Section 311, 313, 482

High Courts19 Oct 2012Allowed

Gulshan Kumar Vs Baby Sachdev @ Reeta Sachdev

Delhi High Court · (2012) 10 AD 85 : (2013) 169 PLR 23

Civil Procedure Code, 1908 (CPC) — Order 1 Rule 10, Order 39 Rule 1, Order 39 Rule 2, Order 43 Rule 1(c), Order 9 Rule 9

High Courts19 Oct 2012Dismissed

Shumana Sen Vs Commissioner of Income Tax XIV and Others

Delhi High Court · (2013) 1 ILR Delhi 426 : (2013) 356 ITR 291

Income Tax Act, 1961 — Section 142(1), 147, 148, 148(2), 149

High Courts19 Oct 2012Dismissed

M.P. Vaish Vs Union of India and Others

Delhi High Court · (2012) 10 DEL CK 0214

Constitution of India, 1950 — Article 14, 148, 16, 309

High Courts19 Oct 2012Dismissed

Sh. D.P. Surya Vs Delhi Vidyut Board and Others

Delhi High Court · (2012) 10 DEL CK 0213

High Courts19 Oct 2012Dismissed

Basudeb Roy Vs National Fertilizer Limited

Delhi High Court · (2012) 10 DEL CK 0212

High Courts19 Oct 2012

Ahuja Masala Company Pvt. Ltd. Vs Govt. of NCT of Delhi and Others

Delhi High Court · (2013) 135 DRJ 402

Constitution of India, 1950 — Article 226

High Courts19 Oct 2012Dismissed

Anand Tewari Vs CBI

Delhi High Court · (2012) 10 AD 167

Criminal Procedure Code, 1973 (CrPC) — Section 167(2)

High Courts19 Oct 2012

New India Assurance Company Ltd. Vs Rajesh Kumar and Others

Delhi High Court · (2012) 10 DEL CK 0112

Penal Code, 1860 (IPC) — Section 279, 304A

High Courts19 Oct 2012Allowed

Mr. C.S. Clarke and Others Vs State (Govt. of NCT of Delhi) and Another

Delhi High Court · (2013) LabIC 13 : (2013) 169 PLR 9

Insurance Act, 1938 — Section 38, 39Provident Funds Act, 1925 — Section 5, 5(1)

High Courts19 Oct 2012Dismissed

Oriental Insurance Company Ltd. Vs Pritam Kumar Burman and Others

Delhi High Court · (2012) 10 DEL CK 0068

High Courts19 Oct 2012

Court on its Motion Vs Govt. of NCT of Delhi and Others SS Sai Baba Om Jee @ SS Omji and Others Vs Shoaib Iqbal and Others

Delhi High Court · (2012) 193 DLT 781 : (2012) 132 DRJ 761

Ancient Monuments and Archaeological Sites and Remains Act, 1958 — Section 20A(2)Civil Procedure Code, 1908 (CPC) — Section 151Criminal Procedure Code, 1973 (CrPC) — Section 133

High Courts19 Oct 2012

M/s Meattles Pvt. Ltd. Vs HDFC Bank Limited

Delhi High Court · (2012) 9 AD 624

Central Excises and Salt Act, 1944 — Section 12A, 12BFinance Act, 2007 — Section 135, 65, 68Finance Act, 2010 — Section 76

High Courts19 Oct 2012

Jaswinder Singh Vs Mrigendra Pritam Vikramsingh Steiner and Others

Delhi High Court · (2013) 4 AD 727 : (2012) 6 CTC 129 : (2013) 196 DLT 1 : (2013) 133 DRJ 1 : (2013) 1 ILR Delhi 436 : (2013) 169 PLR 13 : (2013) 1 RCR(Civil) 386

Civil Procedure Code, 1908 (CPC) — Order 43 Rule 1, Order 7 Rule 11, 104, 104(1)Delhi High Court Act, 1966 — Section 10, 10(1), 10(2), 16, 5

High Courts18 Oct 2012Dismissed

Amrit Sharma @ Amit Vs The State

Delhi High Court · (2012) 9 AD 149

Criminal Procedure Code, 1973 (CrPC) — Section 161, 164, 313, 53AEvidence Act, 1872 — Section 118, 119Penal Code, 1860 (IPC) — Section 363, 366, 376, 376(2)(F)