High Courts18 Oct 2012

Mousham Vs State

Delhi High Court · (2013) 1 JCC 27

Constitution of India, 1950 — Article 21Criminal Procedure Code, 1973 (CrPC) — Section 251, 397, 401, 482
High Courts18 Oct 2012Allowed

Raj Kumar Vs State

Delhi High Court · (2012) 9 AD 266 : (2013) 2 Crimes 1 : (2012) 4 JCC 2918

Constitution of India, 1950 — Article 14, 20(3)Criminal Procedure Code, 1973 (CrPC) — Section 311A, 313, 391, 482Evidence Act, 1872 — Section 27, 73
High Courts17 Oct 2012Allowed

Aggarwal Papers Vs Mukesh Kumar DECD Thr L.Rs..

Delhi High Court · (2012) 194 DLT 605 : (2013) 2 RCR(Rent) 469

Civil Procedure Code, 1908 (CPC) — Section 151Constitution of India, 1950 — Article 227Delhi Rent Control Act, 1958 — Section 14(1)(e), 25B, 25B(5), 25B(9)
High Courts17 Oct 2012Disposed Off

Meena and Another Vs State and Another

Delhi High Court · (2012) 194 DLT 525 : (2013) 1 JCC 61

Constitution of India, 1950 — Article 226Criminal Procedure Code, 1973 (CrPC) — Section 164, 482Dowry Prohibition Act, 1961 — Section 6(1)(c)
High Courts17 Oct 2012Dismissed

Sundeep Khanna Vs A. Das Gupta and Others

Delhi High Court · (2012) 10 DEL CK 0308

Civil Procedure Code, 1908 (CPC) — Order 39 Rule 1, Order 39 Rule 2Evidence Act, 1872 — Section 92Specific Relief Act, 1963 — Section 10, 16, 16(c), 21(2)