COURT ARCHIVE

Delhi High Court judgments

1,36,095 judgments · page 4,185 of 6,805

High Courts16 Oct 2012Dismissed

Awasthi Construction Co. Vs Govt. of NCT of Delhi and Another

Delhi High Court · (2013) 1 ARBLR 70

Arbitration and Conciliation Act, 1996 — Section 11(7), 13(3), 14(2), 16, 16(2)Constitution of India, 1950 — Article 12, 226, 227

High Courts16 Oct 2012Allowed

Rajinder Gaur Vs Commissioner of Central Excise

Delhi High Court · (2013) 288 ELT 498

Central Excises and Salt Act, 1944 — Section 35F

High Courts16 Oct 2012Dismissed

Narender Kumar and Another Vs Rameshwar Kumar

Delhi High Court · (2012) 8 AD 593

Arbitration and Conciliation Act, 1996 — Section 12, 13, 16, 30, 31(3)Penal Code, 1860 (IPC) — Section 323, 34, 342, 357, 427

High Courts16 Oct 2012

Santosh Puri Vs Anil Puri and Another

Delhi High Court · (2012) 195 DLT 163

Civil Procedure Code, 1908 (CPC) — Order 23 Rule 3, Order 23 Rule 3A, Order 39 Rule 1, Order 39 Rule 2, Order 43 Rule 1ALimitation Act, 1963 — Section 3

High Courts16 Oct 2012

Delhi Technological University Vs Dinesh Kumar

Delhi High Court · (2013) 137 FLR 442 : (2013) 2 LLJ 472

Industrial Disputes Act, 1947 — Section 17B

High Courts16 Oct 2012Dismissed

Anjali Chattopadhyay Goswami Vs Utpal Goswami

Delhi High Court · (2012) 10 DEL CK 0027

Civil Procedure Code, 1908 (CPC) — Order 23 Rule 1Constitution of India, 1950 — Article 227Hindu Marriage Act, 1955 — Section 13, 24

High Courts16 Oct 2012Allowed

Veer Serverkar Vs Shri Ravat Singh and Others

Delhi High Court · (2012) 10 DEL CK 0021

Motor Vehicles Act, 1988 — Section 168

High Courts16 Oct 2012Allowed

New India Assurance Company Ltd. Vs Sarab Singh and Others

Delhi High Court · (2012) 10 DEL CK 0020

Criminal Procedure Code, 1973 (CrPC) — Section 161Motor Vehicles Act, 1988 — Section 133, 166Penal Code, 1860 (IPC) — Section 279, 337

High Courts16 Oct 2012Allowed

Genpact India Vs Assistant Commissioner of Income Tax

Delhi High Court · (2012) 10 DEL CK 0003

Income Tax Act, 1961 — Section 10A, 143(3), 245, 250, 271(1)(c)

High Courts15 Oct 2012Disposed Off

P.P. Associates Vs Mohan Lal and Others

Delhi High Court · (2013) 136 FLR 271 : (2013) 1 LLN 144 : (2012) LLR 1257

Industrial Disputes Act, 1947 — Section 2(cc)

High Courts15 Oct 2012Disposed Off

Ashok Sardana Vs Dropadi Devi and Others

Delhi High Court · (2012) 195 DLT 297 : (2013) 133 DRJ 64

Benami Transactions (Prohibition) Act, 1988 — Section 3, 4Hindu Succession Act, 1956 — Section 14

High Courts15 Oct 2012Disposed Off

NDMC and Another Vs Ram Parshad

Delhi High Court · (2012) 195 DLT 143 : (2012) 6 ILR Delhi 791

Constitution of India, 1950 — Article 311(2)Industrial Disputes Act, 1947 — Section 2(oo), 2(oo)(bb), 2(s), 25FPunjab Municipal Act, 1999 — Section 45

High Courts15 Oct 2012Dismissed

Commissioner of Central Excise Vs Diwan Saheb Fashions Pvt. Ltd. and Others

Delhi High Court · (2012) 9 AD 168 : (2013) 289 ELT 113 : (2013) 18 GSTR 297

Central Excises and Salt Act, 1944 — Section 2(f), 5A(1)

High Courts15 Oct 2012Allowed

DLF Commercial Projects Corporation and Another Vs Assistant Commissioner of Income Tax and Others

Delhi High Court · (2013) 257 CTR 298 : (2013) 357 ITR 211 : (2013) 212 TAXMAN 43

Constitution of India, 1950 — Article 226, 227Evidence Act, 1872 — Section 114(e)Income Tax Act, 1961 — Section 142, 142(1), 142(2A), 142(2D), 143(2)

High Courts15 Oct 2012Disposed Off

Smt. Nirmal Khanna Vs Jhuthar

Delhi High Court · (2012) 10 DEL CK 0384

High Courts15 Oct 2012Dismissed

Puran Chand Oberoi Vs Jitender Oberoi and Others

Delhi High Court · (2012) 10 DEL CK 0374

Civil Procedure Code, 1908 (CPC) — Order 12 Rule 6

High Courts15 Oct 2012Allowed

In Re: DLF Construction Limited and DLF Hotels and Apartments Private Limited with DLF Projects Limited

Delhi High Court · (2012) 10 DEL CK 0320

Companies Act, 1956 — Section 235, 251, 391, 394

High Courts15 Oct 2012Allowed

Director UP Technical Education Vs Rites Ltd. and Another

Delhi High Court · (2012) 10 DEL CK 0318

Arbitration and Conciliation Act, 1996 — Section 34

High Courts15 Oct 2012Dismissed

Aarti Industries and Another Vs M/s. Authentic Exports and Imports (Pvt.) Ltd. and Others

Delhi High Court · (2012) 10 DEL CK 0313

High Courts15 Oct 2012Dismissed

Smt. Satya Bhama Gupta Vs HDFC Bank and Others

Delhi High Court · (2013) 198 DLT 289 : (2013) 133 DRJ 57

Constitution of India, 1950 — Article 226