High Courts18 Oct 2012Disposed Off
M/s Indocopters Pvt. Ltd. and Another Vs Directorate General of Civil Aviation and Another
Delhi High Court · (2012) 10 DEL CK 0377
Companies Act, 1956 — Section 252(1), 252(2), 3
COURT ARCHIVE
Delhi High Court judgments
1,36,095 judgments · page 4,182 of 6,805
High Courts18 Oct 2012Allowed
Prem Dahiya Vs Ashok Kumar and Another
Delhi High Court · (2012) 10 DEL CK 0363
Motor Vehicles Act, 1988 — Section 163A
High Courts18 Oct 2012Disposed Off
New India Assurance Co. Ltd. Vs Sneh Lata and Others Sneh Lata and Others Vs Radhey Shyam and Others
Delhi High Court · (2013) ACJ 1668
Motor Vehicles Act, 1988 — Section 166
High Courts18 Oct 2012Allowed
Raj Narain Singh and Others Vs Dr. Ashok Kumar Sharma and Others State of U.P. Vs Ashok Kumar Sharma and Others
Delhi High Court · (2012) 10 DEL CK 0353
Constitution of India, 1950 — Article 142
High Courts18 Oct 2012Dismissed
Sulabh International Social Service Organization Vs Regional Labour Commissioner (Central) and Others All India Institute of Medical Sciences Vs Vidya Nand Sharma and Another
Delhi High Court · (2012) 10 AD 40 : (2013) 198 DLT 13
Constitution of India, 1950 — Article 226, 227, 23Contract Labour (Regulation and Abolition) Act, 1970 — Section 23, 24Factories Act, 1948 — Section 7
High Courts18 Oct 2012Dismissed
Ved Prakash Vs Om Prakash Deceased Thru'' LRs. and Others
Delhi High Court · (2013) 9 AD 461
Succession Act, 1925 — Section 2(h), 63
High Courts18 Oct 2012Allowed
Shahid Khan Vs State
Delhi High Court · (2013) 1 JCC 189
Penal Code, 1860 (IPC) — Section 279, 304A
High Courts18 Oct 2012
Indu Jain and Another Vs N.C.T. of Delhi and Others
Delhi High Court · (2012) 4 JCC 3142
Criminal Procedure Code, 1973 (CrPC) — Section 362, 482Penal Code, 1860 (IPC) — Section 34, 499, 500, 501, 502Press and Registration of Books Act, 1867 — Section 5, 7
High Courts18 Oct 2012Dismissed
The Commissioner of Income Tax-II Vs Maruti Suzuki India Ltd.
Delhi High Court · (2013) 4 AD 830
Income Tax Act, 1961 — Section 139, 142, 143(3), 147, 148
High Courts18 Oct 2012Partly Allowed
The New India Assurance Co. Ltd. Vs Santosh Kumari and Others
Delhi High Court · (2012) 10 DEL CK 0268
Motor Vehicles Act, 1988 — Section 163A
High Courts18 Oct 2012Allowed
New India Assurance Company Ltd. Vs Smt. Rekha Devi and Others
Delhi High Court · (2013) ACJ 1686
Insurance Act, 1938 — Section 64(5)(b)Motor Vehicles Act, 1988 — Section 147(5), 149(1)
High Courts18 Oct 2012Allowed
Prashant Kumar Vs Delhi Transport Corporation and Others
Delhi High Court · (2012) 10 DEL CK 0257
Motor Vehicles Act, 1988 — Section 168
High Courts18 Oct 2012Disposed Off
Commissioner of Central Excise Vs GTC Industries Ltd. and Another
Delhi High Court · (2012) 10 DEL CK 0253
High Courts18 Oct 2012Allowed
Ram Karan Vs State
Delhi High Court · (2012) 10 DEL CK 0223
Criminal Procedure Code, 1973 (CrPC) — Section 161, 313Penal Code, 1860 (IPC) — Section 302
High Courts18 Oct 2012Allowed
Mansa Ram Vs Tilak and Another
Delhi High Court · (2012) 195 DLT 182 : (2013) 133 DRJ 49
Civil Procedure Code, 1908 (CPC) — Order 7 Rule 11Specific Relief Act, 1963 — Section 34
High Courts18 Oct 2012Dismissed
Chiranjiv Singh Dang and Another Vs Sudesh Chopra
Delhi High Court · (2012) 10 DEL CK 0078
Civil Procedure Code, 1908 (CPC) — Order 11 Rule 2, Order 12 Rule 6, Order 2 Rule 2, Order 39 Rule 10, Order 39 Rule 2Criminal Procedure Code, 1973 (CrPC) — Section 340
High Courts18 Oct 2012Allowed
Smt. Madhu and Others Vs Sh. Kuldeep and Others
Delhi High Court · (2013) 133 DRJ 90 : (2013) 1 ILR Delhi 419 : (2013) 169 PLR 6
Evidence Act, 1872 — Section 114, 45, 47, 61, 62
High Courts18 Oct 2012Allowed
Tata AIG General Insurance Company Ltd. Vs Smt. Shoshi Devi and Others
Delhi High Court · (2012) 10 DEL CK 0067
High Courts18 Oct 2012Dismissed
Maharaji Educational Trust and Another Vs Housing and Urban Development Corporation Ltd.
Delhi High Court · (2013) 2 BC 527 : (2012) 4 JCC 286
Criminal Procedure Code, 1973 (CrPC) — Section 482Negotiable Instruments Act, 1881 (NI) — Section 138
High Courts18 Oct 2012
Sanjeev Kalra Vs Jyoti Kalra and Others
Delhi High Court · (2012) 10 DEL CK 0046
Specific Relief Act, 1963 — Section 31