High Courts30 Nov 2012Disposed Off
MFAR Constructions Pvt. Ltd. (M/s) Vs Director General (Married Accommodation Project)
Delhi High Court · (2013) 1 AD 162
Arbitration and Conciliation Act, 1996 — Section 11, 11(4), 11(5), 11(6), 11(8)
COURT ARCHIVE
Delhi High Court judgments
1,36,095 judgments · page 4,164 of 6,805
High Courts29 Nov 2012Disposed Off
In Re: Randhir Jain
Delhi High Court · (2012) 11 DEL CK 0290
Protection of Women From Domestic Violence Act, 2005 — Section 12
High Courts29 Nov 2012Allowed
EMC IT Solutions India Pvt. Ltd. Vs M/s EMC Data Storage Systems (India) Private Limited and Bagmane Constructions Pvt. Ltd.
Delhi High Court · (2012) 11 DEL CK 0271
Companies Act, 1956 — Section 235, 236, 237, 238, 239
High Courts29 Nov 2012Disposed Off
Sneh Dhawan Vs State and Another
Delhi High Court · (2013) 1 AD 104 : (2013) 2 BC 434 : (2013) 1 JCC 19
Negotiable Instruments Act, 1881 (NI) — Section 138
High Courts29 Nov 2012Allowed
ICICI Lombard General Insurance Company Ltd. Vs Smt. Poonam Devi and Others
Delhi High Court · (2012) 11 DEL CK 0251
High Courts29 Nov 2012Dismissed
New India Assurance Company Ltd. Vs Shakuntala Sharma and Others
Delhi High Court · (2012) 11 DEL CK 0250
High Courts29 Nov 2012Dismissed
National Insurance Company Ltd. Vs Anil Kumar and Others
Delhi High Court · (2013) 6 ALLMR 61
Civil Procedure Code, 1908 (CPC) — Order 12 Rule 8Criminal Procedure Code, 1973 (CrPC) — Section 173Motor Vehicles Act, 1988 — Section 166
High Courts29 Nov 2012Allowed
Rajinder Kumar Vs Lal Bachan and Others
Delhi High Court · (2012) 11 DEL CK 0245
Evidence Act, 1872 — Section 114, 45, 47, 61, 62
High Courts29 Nov 2012Allowed
Jagdish Nautiyal Vs State
Delhi High Court · (2013) 1 AD 475 : (2013) 1 JCC 311 : (2012) 1 JCC 311
Criminal Procedure Code, 1973 (CrPC) — Section 82, 83Penal Code, 1860 (IPC) — Section 376, 420, 495
High Courts29 Nov 2012Allowed
Rakhi Gupta Vs Zahoor Ahmad and Others
Delhi High Court · (2013) 5 AD 718 : (2013) 197 DLT 154
Civil Procedure Code, 1908 (CPC) — Order 7 Rule 11Hindu Succession Act, 1956 — Section 6
High Courts29 Nov 2012Dismissed
Agroha and Another Vs M/s. KLJ Pollyalloys
Delhi High Court · (2012) 10 AD 473
Civil Procedure Code, 1908 (CPC) — Order 7 Rule 10
High Courts29 Nov 2012Dismissed
Kamal Narain Kapoor and Another Vs State and Another
Delhi High Court · (2013) 1 AD 303
Criminal Procedure Code, 1973 (CrPC) — Section 227, 239, 245, 464, 482Evidence Act, 1872 — Section 114, 65(a), 65(c)Negotiable Instruments Act, 1881 (NI) — Section 138
High Courts29 Nov 2012Dismissed
CIT Vs Delhi Industries and Enterprises
Delhi High Court · (2012) 11 DEL CK 0150
Income Tax Act, 1961 — Section 143(1), 143(3), 147, 148, 24(6)
High Courts29 Nov 2012Dismissed
Shri. Om Prakash Seth and Others Vs Mr. Ram Tirath and Another
Delhi High Court · (2012) 10 AD 533
Civil Procedure Code, 1908 (CPC) — Order 1 Rule 10, Order 21 Rule 103, Order 21 Rule 97, Order 39 Rule 1, Order 39 Rule 2Constitution of India, 1950 — Article 227Delhi Rent Control Act, 1958 — Section 25B
High Courts29 Nov 2012Dismissed
Jasbir Kaur and Others Vs State and Another
Delhi High Court · (2013) 1 JCC 83
Criminal Procedure Code, 1973 (CrPC) — Section 16, 177, 178(b), 178(c), 179Dowry Prohibition Act, 1961 — Section 3, 4Penal Code, 1860 (IPC) — Section 120B, 376, 4, 406, 420
High Courts29 Nov 2012Allowed
The New India Assurance Company Ltd. Vs Smt. Madhumala Jha and Others
Delhi High Court · (2013) 5 ALLMR 1
Motor Vehicles Act, 1988 — Section 163A, 165, 7Penal Code, 1860 (IPC) — Section 364, 394
High Courts29 Nov 2012Dismissed
United India Insurance Company Ltd. Vs Jyoti and Others
Delhi High Court · (2013) 6 ALLMR 74
Motor Vehicles Act, 1988 — Section 147, 2, 2(24), 2(34)
High Courts29 Nov 2012Allowed
ICICI Lombard General Insurance Company Ltd. Vs Dayanand Yadav and Others
Delhi High Court · (2012) 11 DEL CK 0086
High Courts29 Nov 2012Allowed
ICICI Lombard General Insurance Company Ltd. Vs Smt. Ganga Devi and Others
Delhi High Court · (2013) 6 ALLMR 77
High Courts29 Nov 2012Dismissed
Bhagwan Mahalik Vs State (NCT of Delhi) Bhasker Mahalik Vs State
Delhi High Court · (2012) 11 DEL CK 0027
Criminal Procedure Code, 1973 (CrPC) — Section 313Evidence Act, 1872 — Section 106, 114, 114(a), 114A, 27Identification of Prisoners Act, 1920 — Section 4