High Courts03 Dec 2012Disposed Off
Jai Narain Singh Vs Inter Decker Delhi
Delhi High Court · (2013) 197 DLT 735
Civil Procedure Code, 1908 (CPC) — Order 14 Rule 5, 151
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Delhi High Court judgments
1,36,095 judgments · page 4,162 of 6,805
High Courts03 Dec 2012Disposed Off
National Investigation Agency Vs Wasim Akram Mallik
Delhi High Court · (2013) 198 DLT 296 : (2013) 1 JCC 136
Constitution of India, 1950 — Article 227Criminal Procedure Code, 1973 (CrPC) — Section 164, 227, 482Explosive Substances Act, 1908 — Section 4
High Courts03 Dec 2012Disposed Off
Udhal Singh Vs State Vinod @ Sahib Singh Vs State of NCT of Delhi
Delhi High Court · (2013) 2 Crimes 72 : (2013) 1 JCC 145
Penal Code, 1860 (IPC) — Section 120B, 364A
High Courts03 Dec 2012Dismissed
Bourjois Limited Vs Mr. Naunihal Singh and Others
Delhi High Court · (2013) 5 AD 311 : (2013) 196 DLT 189 : (2013) 133 DRJ 439 : (2013) 53 PTC 632
Trade Marks Act, 1999 — Section 2(c)
High Courts03 Dec 2012Allowed
Anant Prakash Bhan and Another Vs M/s Banaras House Ltd. and Another
Delhi High Court · (2012) 12 DEL CK 0191
Civil Procedure Code, 1908 (CPC) — Section 100Limitation Act, 1963 — Section 5
High Courts03 Dec 2012Disposed Off
Ravinder Pal Singh Bawa Vs Meenakshi Marwah
Delhi High Court · (2013) 133 DRJ 749
Civil Procedure Code, 1908 (CPC) — Order 37 Rule 3(1), Order 37 Rule 3(5), 151Negotiable Instruments Act, 1881 (NI) — Section 138
High Courts03 Dec 2012Dismissed
Balwan Singh and Others Vs Settlement Officer and Others
Delhi High Court · (2012) 12 DEL CK 0173
Constitution of India, 1950 — Article 226Delhi Panchayat Raj Act, 1954 — Section 18, 18(j), 32East Punjab Holdings (Consolidation and Prevention of Fragmentation) Act, 1948 — Section 42
High Courts03 Dec 2012
Shri Sanjeev Verma Vs Shri Umesh Gupta
Delhi High Court · (2012) 12 DEL CK 0153
Specific Relief Act, 1963 — Section 7, 8
High Courts03 Dec 2012Allowed
Delhi Transport Corporation Vs Sh. Mohinder Tokas and Others
Delhi High Court · (2012) 12 DEL CK 0133
Civil Procedure Code, 1908 (CPC) — Order 41 Rule 27Motor Vehicles Act, 1988 — Section 140, 166Penal Code, 1860 (IPC) — Section 279, 304A, 337
High Courts03 Dec 2012Dismissed
Mahinder Singh Vs M/s. National Council of Educational Reserach and Training
Delhi High Court · (2013) 5 AD 277 : (2013) 196 DLT 260 : (2013) 2 LLJ 111
Industrial Disputes Act, 1947 — Section 10, 33, 33(2)(b)
High Courts03 Dec 2012Allowed
Anita Grover Vs Commissioner of Central Excise and Others
Delhi High Court · (2013) 5 AD 408 : (2013) 196 DLT 598 : (2013) 288 ELT 63 : (2013) 22 GSTR 264
Central Sales Tax Act, 1956 — Section 18Constitution of India, 1950 — Article 14, 21, 265, 300ACustoms Act, 1962 — Section 142, 28B
High Courts03 Dec 2012
Reliance General Insurance Co. Ltd. Vs Deepak Malhotra and Others
Delhi High Court · (2012) 12 DEL CK 0066
High Courts03 Dec 2012
Sanjeevan Medical Research Centre (Private) Ltd. and Others Vs State of NCT of Delhi and Others
Delhi High Court · (2013) 1 AD 159 : (2013) 1 JCC 611
Criminal Procedure Code, 1973 (CrPC) — Section 200, 362, 482Penal Code, 1860 (IPC) — Section 120B, 304, 34, 380, 420
High Courts03 Dec 2012Dismissed
Housing Development Finance Corporation Ltd. Vs Saiba Suri
Delhi High Court · (2012) 12 DEL CK 0035
High Courts03 Dec 2012Allowed
Vidya Dhar Sharma Vs Badri Prasad and Others
Delhi High Court · (2012) 12 DEL CK 0033
High Courts03 Dec 2012Dismissed
National Insurance Company Ltd. Vs Umesh Singh and Others
Delhi High Court · (2012) 12 DEL CK 0032
Evidence Act, 1872 — Section 114, 45, 47, 61, 62
High Courts03 Dec 2012Allowed
Naveen Garg and Others Vs The State of NCT of Delhi and Others
Delhi High Court · (2013) 3 AD 152 : (2013) 1 AD 281 : (2013) 196 DLT 460
Criminal Procedure Code, 1973 (CrPC) — Section 156, 156(3), 173, 173(1), 190Delhi Municipal Corporation Act, 1957 — Section 345, 461Penal Code, 1860 (IPC) — Section 120B, 161, 164, 165, 34
High Courts03 Dec 2012
Satbir Singh Vs State
Delhi High Court · (2013) 197 DLT 437
Criminal Procedure Code, 1973 (CrPC) — Section 161, 313Evidence Act, 1872 — Section 106, 65BPenal Code, 1860 (IPC) — Section 302, 498A
High Courts03 Dec 2012
Star India Private Limited Vs Piyush Agarwal and Others Board of Control for Cricket in India (BCCI) Vs Onmobile Global Ltd. and Another
Delhi High Court · (2012) 12 DEL CK 0020
Civil Procedure Code, 1908 (CPC) — Order 11 Rule 18, Order 7 Rule 11
High Courts03 Dec 2012Allowed
World Lung Foundation-South Asia Vs New Delhi Municipal Council and Others
Delhi High Court · (2012) 12 DEL CK 0016
Cigarettes and Other Tobacco Products (Prohibition of Advertisement and Regulation of Trade and Commerce, Production, Supply and Distribution) Act, 2003 — Section 3(p), 4Constitution of India, 1950 — Article 47Delhi Prohibition of Smoking and Non-smokers Health Protection Act, 1996 — Section 5