High Courts03 Dec 2012Dismissed
University of Delhi and Another Vs Annmary Luke Kocherry and Others
Delhi High Court · (2012) 12 DEL CK 0014
COURT ARCHIVE
Delhi High Court judgments
1,36,095 judgments · page 4,163 of 6,805
High Courts30 Nov 2012Dismissed
Patel Energy Limited Vs Union of India and Another
Delhi High Court · (2012) 11 DEL CK 0287
Constitution of India, 1950 — Article 226
High Courts30 Nov 2012Allowed
Madan Lal Vs State of Delhi
Delhi High Court · (2013) 1 AD 641 : (2013) 1 JCC 365
Arms Act, 1959 — Section 27Criminal Procedure Code, 1973 (CrPC) — Section 161, 164, 313Penal Code, 1860 (IPC) — Section 302
High Courts30 Nov 2012Allowed
May Fair Investment Pvt Ltd Transferor Company No. 1 Vs Prakausali Investment (India) Pvt. Ltd. Transferor Company No. 2 with May Fair Capital Pvt. Ltd. Transferee Company
Delhi High Court · (2012) 11 DEL CK 0272
Companies Act, 1956 — Section 235, 236, 237, 238, 239
High Courts30 Nov 2012Dismissed
New India Asurance Co. Ltd. Vs Shalini Upadhyay and Others
Delhi High Court · (2012) 11 DEL CK 0269
High Courts30 Nov 2012Allowed
Ramveer Singh Vs Rajesh Kumar and Others
Delhi High Court · (2013) 133 DRJ 568
High Courts30 Nov 2012Allowed
The Commissioner of Income Tax -XIII Vs Sh. Kanwaljit Singh
Delhi High Court · (2012) 11 DEL CK 0247
Income Tax Act, 1961 — Section 16, 17, 17(1), 260A, 28
High Courts30 Nov 2012Dismissed
Cinergy Corporation Pte. Ltd. Vs National Agricultural Co-Operative Marketing Federation of India Ltd.
Delhi High Court · (2013) 1 ARBLR 1 : (2013) 133 DRJ 148
Arbitration Act, 1940 — Section 5Arbitration and Conciliation Act, 1996 — Section 47, 47(1)(b), 48, 50, 7
High Courts30 Nov 2012
Phonographic Performance Ltd. Vs HT Media Ltd.
Delhi High Court · (2013) 2 AD 228 : (2013) 197 DLT 497 : (2013) 197 DLT 487 : (2013) 53 PTC 381
Civil Procedure Code, 1908 (CPC) — Order 2 Rule 2, Order 39 Rule 1, Order 39 Rule 2Consumer Protection Act, 1986 — Section 14, 31Copyright Act, 1957 — Section 31, 31(1)(b), 33(3), 34(1)(a), 35
High Courts30 Nov 2012
Commissioner of Income Tax Vs UK Bose Commissioner of Income Tax Central I New Delhi Vs J.B. Roy
Delhi High Court · (2013) 3 AD 186 : (2013) 200 DLT 81 : (2013) 212 TAXMAN 399
Companies Act, 1956 — Section 529Provincial Insolvency Act, 1920 — Section 10(13A), 17, 2(24)(iv), 28(v), 40(b)
High Courts30 Nov 2012
Intel Corporation Vs Mr. Theva Murugan and Others
Delhi High Court · (2013) 2 AD 329 : (2013) 198 DLT 777 : (2013) 133 DRJ 354
Civil Procedure Code, 1908 (CPC) — Order 39 Rule 2A, Order 39 Rule 3Trade Marks Act, 1999 — Section 29(4)
High Courts30 Nov 2012Allowed
Barmalt (Inida) Pvt. Ltd. No. 1/Transferor Company Vs Barmalt Malting (India) Pvt. Ltd. No. 1/Transferee Company
Delhi High Court · (2012) 11 DEL CK 0151
Companies Act, 1956 — Section 235, 236, 237, 238, 239
High Courts30 Nov 2012Dismissed
Raman Chadha Vs Basti Sugar Mills Co. Ltd.
Delhi High Court · (2012) 11 DEL CK 0145
Civil Procedure Code, 1908 (CPC) — Section 100ACompanies Act, 1956 — Section 10F, 111A, 483
High Courts30 Nov 2012Allowed
National Insurance Co. Ltd. Vs Sarita and Others
Delhi High Court · (2012) 11 DEL CK 0097
Civil Procedure Code, 1908 (CPC) — Order 12 Rule 8
High Courts30 Nov 2012Allowed
State Bank of Patiala Vs Nascent Educational and Development Society and Another
Delhi High Court · (2013) 1 AD 258 : (2013) 2 BC 529 : (2013) 2 JCC 124
Criminal Procedure Code, 1973 (CrPC) — Section 482Negotiable Instruments Act, 1881 (NI) — Section 138Penal Code, 1860 (IPC) — Section 406, 420
High Courts30 Nov 2012Allowed
Ratnagiri Gas and Power Pvt. Ltd. Vs Joint Venturre of Whessoe Oil and Gas Ltd. (WOGL) and Others
Delhi High Court · (2013) 1 ARBLR 84 : (2013) 199 DLT 212 : (2013) 133 DRJ 482
Arbitration and Conciliation Act, 1996 — Section 17, 19, 37, 9Civil Procedure Code, 1908 (CPC) — Order 39 Rule 10Companies Act, 1956 — Section 14(b)
High Courts30 Nov 2012Dismissed
Dr. Alka Gupta Vs Medical Council of India and Another
Delhi High Court · (2013) 133 DRJ 373 : (2013) 1 ILR Delhi 669
Constitution of India, 1950 — Article 226Evidence Act, 1872 — Section 45Indian Medical Council Act, 1956 — Section 20A, 33, 33(m)
High Courts30 Nov 2012Allowed
Mohd Kashim @ Salman Vs Anil Kumar and Others
Delhi High Court · (2012) 11 DEL CK 0057
High Courts30 Nov 2012
Anshu Soni and Others Vs State and Another
Delhi High Court · (2013) 1 AD 111 : (2013) 1 DMC 514 : (2013) 1 JCC 101
Civil Procedure Code, 1908 (CPC) — Section 89Criminal Procedure Code, 1973 (CrPC) — Section 125, 482Dowry Prohibition Act, 1961 — Section 3, 4
High Courts30 Nov 2012
Hamidur Rehman Vs Jamia Millia Islamia and Others
Delhi High Court · (2012) 11 DEL CK 0021