High Courts04 Dec 2012
Council of Instt. of Chartered Accountants of India Vs Pritam Singh
Delhi High Court · (2012) 12 DEL CK 0176
Chartered Accountants Act, 1949 — Section 21, 21(4), 21(6)Companies Act, 1956 — Section 225
COURT ARCHIVE
Delhi High Court judgments
1,36,095 judgments · page 4,161 of 6,805
High Courts04 Dec 2012Allowed
M/s. The United India Insurance Company Ltd. Vs Sh. Suraj Bhan and Others
Delhi High Court · (2012) 12 DEL CK 0134
Civil Procedure Code, 1908 (CPC) — Order 12 Rule 8Motor Vehicles Act, 1988 — Section 149(2), 149(2)(a)(i)(ii), 149(2)(a)(ii)
High Courts04 Dec 2012Dismissed
Bajaj Allianz General Insurance Company Ltd. Vs Vibhishan Mahto @ Vibhishan Prasad and Others
Delhi High Court · (2013) 3 ALLMR 33
Motor Vehicles Act, 1988 — Section 147, 149(2), 149(2)(a), 149(2)(a)(i), 149(2)(a)(i)(c)
High Courts04 Dec 2012Dismissed
Sriram General Insurance Company Ltd. Vs Prabhu and Others
Delhi High Court · (2013) 133 DRJ 492
High Courts04 Dec 2012Dismissed
Ramesh Vs DDA and Others
Delhi High Court · (2012) 12 DEL CK 0119
Constitution of India, 1950 — Article 227Public Premises (Eviction of Unauthorised Occupants) Act, 1971 — Section 15, 7, 7(2), 7(3)
High Courts04 Dec 2012
Rajendra Prasad Ojha and Another Vs UOI and Others
Delhi High Court · (2012) 12 DEL CK 0102
High Courts04 Dec 2012Dismissed
Chunman @ Akash Vs State of NCT of Delhi
Delhi High Court · (2013) 1 AD 255 : (2013) 1 JCC 97
Penal Code, 1860 (IPC) — Section 392
High Courts04 Dec 2012Dismissed
Sharmila Banerjee Livingston Vs Mohd. Abbas and Others
Delhi High Court · (2013) 1 RCR(Rent) 528
Constitution of India, 1950 — Article 227Delhi Rent Control Act, 1958 — Section 14(1)(e), 25B(8)
High Courts04 Dec 2012
Jagdish Prasad Vs Delhi Transport Corporation
Delhi High Court · (2013) 1 AD 121
Industrial Disputes Act, 1947 — Section 33(2)(b)
High Courts04 Dec 2012
Deepak Rajak Vs Union of India and Others
Delhi High Court · (2012) 12 DEL CK 0034
High Courts04 Dec 2012Dismissed
Venkateshwar Education and Medical Society (Regd.) Vs Delhi Development Authority
Delhi High Court · (2013) 133 DRJ 215
High Courts04 Dec 2012
Harananda and Others Vs Union of India and Others
Delhi High Court · (2012) 12 DEL CK 0019
High Courts04 Dec 2012Dismissed
Bhagirath Chaudri (DECD.) Thr. LRs. Vs Delhi Development Authority
Delhi High Court · (2012) 12 DEL CK 0018
High Courts03 Dec 2012Dismissed
Commissioner of Income Tax-I Vs Convertech Equpments Pvt. Ltd.
Delhi High Court · (2012) 12 DEL CK 0371
Income Tax Act, 1961 — Section 143(1), 143(3), 147, 148, 36(1)(ii)
High Courts03 Dec 2012Allowed
ICICI Lombard General Insurance Co. Ltd. Vs Radhey Shyam and Others
Delhi High Court · (2012) 12 DEL CK 0347
Motor Vehicles Act, 1988 — Section 163A
High Courts03 Dec 2012Dismissed
Reliance General Insurance Co. Ltd. Vs Kailesh Mandal and Others
Delhi High Court · (2012) 12 DEL CK 0346
High Courts03 Dec 2012Allowed
Raju Gaba and Sons (Huf) Vs The Andhra Cricket Association and Another
Delhi High Court · (2013) 1 AD 511
Arbitration and Conciliation Act, 1996 — Section 11
High Courts03 Dec 2012Allowed
Balvinder Singh Vs Satish Kumar and Others
Delhi High Court · (2012) 12 DEL CK 0294
High Courts03 Dec 2012Dismissed
Aruna Chadha Vs State of NCT of Delhi
Delhi High Court · (2012) 12 DEL CK 0292
Criminal Procedure Code, 1973 (CrPC) — Section 161, 164, 306, 437, 437(1)Evidence Act, 1872 — Section 113APenal Code, 1860 (IPC) — Section 107, 120B, 201, 306, 34
High Courts03 Dec 2012Dismissed
Bhagwan Singh Vs S.K. Jha and Others
Delhi High Court · (2012) 12 DEL CK 0288
Civil Procedure Code, 1908 (CPC) — Order 7 Rule 11, 10Constitution of India, 1950 — Article 227