High Courts02 Apr 2014Disposed off
Sahil Vs State
Delhi High Court · (2014) 3 ILR 2310
Arms Act, 1959 - Section 25, 27, 39 — Criminal Procedure Code, 1973 (CrPC) - Section 161, 313 — Penal Code, 1860 (IPC) - Section 393, 394, 398
COURT ARCHIVE
Delhi High Court judgments
1,36,357 judgments · page 3,859 of 6,818
High Courts02 Apr 2014
Nasiruddin and Others Vs N.C.T. of Delhi
Delhi High Court · (2014) 04 DEL CK 0279
Penal Code, 1860 (IPC) — Section 395, 398, 411, 412
High Courts02 Apr 2014
Ashok Kumar and Others Vs Sunil Kumar and Others
Delhi High Court · (2014) 3 ILR 2300
Delhi Rent Control Act, 1958 — Section 14(1) (e), 25B
High Courts02 Apr 2014Dismissed
Krishan Lal Dilawari Vs State
Delhi High Court · (2014) 210 DLT 440 : (2014) 210 DLT 439
Succession Act, 1925 — Section 237, 238, 239, 240, 299
High Courts02 Apr 2014
Pawan Vs State
Delhi High Court · (2014) 04 DEL CK 0225
Criminal Procedure Code, 1973 (CrPC) — Section 313Penal Code, 1860 (IPC) — Section 34, 365, 395, 397, 411
High Courts02 Apr 2014Dismissed
Ms. Minakshi Arora Vs Sh. Umesh Kumar Batra
Delhi High Court · (2014) 04 DEL CK 0220
Civil Procedure Code, 1908 (CPC) — Order 7 Rule 7, 100Transfer of Property Act, 1882 — Section 106
High Courts02 Apr 2014Dismissed
Pyare Lal and Others Vs M/s. Kores (India) Ltd.
Delhi High Court · (2014) 141 FLR 1087 : (2014) 2 LLJ 359 : (2015) 1 LLN 124 : (2014) LLR 547
Industrial Disputes Act, 1947 — Section 25(F), 25(G), 25G, 9(A)
High Courts02 Apr 2014Dismissed
M/s. Explicit Leathers Vs Arvind Kumar and Others
Delhi High Court · (2014) 141 FLR 830 : (2014) 3 LLN 101 : (2014) LLR 458
Industrial Disputes Act, 1947 — Section 25F
High Courts02 Apr 2014Disposed Off
Sonu @ Attey Vs State NCT of Delhi
Delhi High Court · (2014) 04 DEL CK 0195
Criminal Procedure Code, 1973 (CrPC) — Section 313Penal Code, 1860 (IPC) — Section 307, 324, 34, 341, 506
High Courts02 Apr 2014Dismissed
Jitender Singh Vs State of Delhi
Delhi High Court · (2014) 5 AD 767 : (2014) 210 DLT 48
Criminal Procedure Code, 1973 (CrPC) — Section 161, 313, 374Evidence Act, 1872 — Section 32Penal Code, 1860 (IPC) — Section 302, 307
High Courts02 Apr 2014Disposed Off
Abdul Rasheed Vs State
Delhi High Court · (2014) 04 DEL CK 0185
Arms Act, 1959 — Section 27Criminal Procedure Code, 1973 (CrPC) — Section 313Penal Code, 1860 (IPC) — Section 300, 302, 304, 307, 34
High Courts02 Apr 2014Partly Allowed
New India Assurance Co. Ltd. Vs Kamlesh and Others
Delhi High Court · (2014) 04 DEL CK 0184
High Courts02 Apr 2014Allowed
Sh. Surai Besra Vs Union of India
Delhi High Court · (2014) 04 DEL CK 0179
Railway Claims Tribunal Act, 1987 — Section 23Railways Act, 1989 — Section 123(c), 124A
High Courts02 Apr 2014Dismissed
Haji Abdul Mateen (DECD.) through his LRs. Vs Sheikh Haji Firozuddin and Others
Delhi High Court · AIR 2014 Delhi 111
Civil Procedure Code, 1908 (CPC) — Order 1 Rule 10, Order 21 Rule 102, Order 21 Rule 15, Order 21 Rule 58, Order 21 Rule 97Transfer of Property Act, 1882 — Section 52
High Courts02 Apr 2014Dismissed
Babi Kunvar Vs Union of India
Delhi High Court · (2014) 3 ACC 467 : (2015) ACJ 1591 : (2016) 1 AnWR 84
Criminal Procedure Code, 1973 (CrPC) — Section 340Railways Act, 1989 — Section 123(c), 124A
High Courts02 Apr 2014Dismissed
Ravi Vs State (Govt. of NCT of Delhi)
Delhi High Court · (2014) 6 AD 195
Penal Code, 1860 (IPC) — Section 376(2), 511Protection of Children from Sexual Offences Act, 2012 — Section 10
High Courts02 Apr 2014Dismissed
Sh. Jagdish Vs Smt. Monika
Delhi High Court · (2014) 04 DEL CK 0094
Civil Procedure Code, 1908 (CPC) — Order 7 Rule 1, Order 7 Rule 11Constitution of India, 1950 — Article 142Criminal Procedure Code, 1973 (CrPC) — Section 125
High Courts02 Apr 2014Allowed
Mohinder Singh Vs Bses Rajdhani Power Limited
Delhi High Court · (2014) 04 DEL CK 0079
High Courts02 Apr 2014Dismissed
Mahender Kumar Garg Vs Harish Nagpal
Delhi High Court · (2014) 04 DEL CK 0068
Civil Procedure Code, 1908 (CPC) — Order 39 Rule 10, Order 39 Rule 39(10), Order 41 Rule 19, Order 43 Rule 1(u), 104Limitation Act, 1963 — Section 5
High Courts02 Apr 2014Allowed
Rakesh and Others Vs National Insurance Co. Ltd. and Others
Delhi High Court · (2015) ACJ 1487 : (2015) 2 AnWR 270