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Delhi High Court judgments

1,36,357 judgments · page 3,857 of 6,818

High Courts15 Apr 2014Dismissed

Naresh Kumar Chopra Vs Sunita Khanna

Delhi High Court · (2014) 5 AD 109

Benami Transactions (Prohibition) Act, 1988 — Section 4Civil Procedure Code, 1908 (CPC) — Section 100Evidence Act, 1872 — Section 68
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High Courts04 Apr 2014Disposed Off

Ravinder Kumar Vs State

Delhi High Court · (2014) 2 JCC 1210

Penal Code, 1860 (IPC) — Section 323, 34, 354, 451Protection of Children from Sexual Offences Act, 2012 — Section 12
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High Courts04 Apr 2014Disposed Off

Jagiro Vs The State

Delhi High Court · (2014) 04 DEL CK 0193

Criminal Procedure Code, 1973 (CrPC) — Section 313Narcotic Drugs and Psychotropic Substances Act, 1985 (NDPS) — Section 20, 20(b)(ii)(B), 41, 41, 41(1)
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High Courts04 Apr 2014Allowed

Ashish Kumar Dubey Vs State

Delhi High Court · (2014) 4 AD 473 : (2014) 142 DRJ 396 : (2014) 3 ILR 2331

Criminal Procedure Code, 1973 (CrPC) — Section 313Prevention of Corruption Act, 1988 — Section 13(1)(d), 13(2), 20, 7
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High Courts04 Apr 2014Allowed

KRBL Ltd. Vs P.K. Overseas Pvt. Ltd.

Delhi High Court · (2014) 5 AD 1 : (2014) 210 DLT 325 : (2014) 58 PTC 521

Civil Procedure Code, 1908 (CPC) — Order 39 Rule 1, Order 39 Rule 2, Order 47 Rule 1, Order 47 Rule 1, Order 47 Rule 2Copyright Act, 1957 — Section 14, 2(c), 48Limitation Act, 1963 — Section 5
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