High Courts04 Apr 2014Dismissed
Hari Telecom (Shri) Vs Micromax Informatics
Delhi High Court · (2014) 4 AD 336
Arbitration and Conciliation Act, 1996 — Section 34
COURT ARCHIVE
Delhi High Court judgments
1,36,357 judgments · page 3,858 of 6,818
High Courts04 Apr 2014Allowed
Praneeta Soni Vs Panchshila Hospitality Ventures Ltd. and Others
Delhi High Court · (2014) 04 DEL CK 0016
Civil Procedure Code, 1908 (CPC) — Order 10 Rule 10, Order 12 Rule 1, Order 12 Rule 6, Order 20 Rule 12, Order 20 Rule 20Constitution of India, 1950 — Article 227Delhi Rent Control Act, 1958 — Section 14(1)(d), 25B, 50, 6A, 8
High Courts03 Apr 2014
Kiran Singh Vs Pritam Singh and Others
Delhi High Court · (2014) 04 DEL CK 0287
Civil Procedure Code, 1908 (CPC) — Order 6 Rule 17Transfer of Property Act, 1882 — Section 3
High Courts03 Apr 2014Disposed Off
Rajbir Singh Vs State
Delhi High Court · (2014) 04 DEL CK 0224
Criminal Procedure Code, 1973 (CrPC) — Section 313Penal Code, 1860 (IPC) — Section 308, 323, 324, 325, 34
High Courts03 Apr 2014Dismissed
Rohit Vs State
Delhi High Court · (2014) 3 ILR 2312
Evidence Act, 1872 — Section 106Penal Code, 1860 (IPC) — Section 302, 304
High Courts03 Apr 2014
Citi bank, N.A. Vs Moser Baer India Ltd.
Delhi High Court · (2015) 126 CLA 259 : (2015) 189 CompCas 554
Companies Act, 1956 — Section 433(e), 434, 439(b)
High Courts03 Apr 2014Dismissed
Aditya Nashier Vs CBI
Delhi High Court · (2014) 4 AD 661
Penal Code, 1860 (IPC) — Section 120B, 420, 468, 471, 482Prevention of Corruption Act, 1988 — Section 13(1)(d), 13(2)
High Courts03 Apr 2014Dismissed
Gianshree Vs State (Govt. of NCT of Delhi)
Delhi High Court · (2014) 04 DEL CK 0194
Criminal Procedure Code, 1973 (CrPC) — Section 173, 313Evidence Act, 1872 — Section 106Penal Code, 1860 (IPC) — Section 201, 302, 34
High Courts03 Apr 2014Dismissed
The Oriental Insurance Co Ltd. Vs Kanchan Seth and Others
Delhi High Court · (2014) 04 DEL CK 0191
Insurance Act, 1938 — Section 64VBMotor Vehicles Act, 1988 — Section 147(5), 149(1)
High Courts03 Apr 2014
Captain Amar Bhatia Vs The Kingfisher Airlines Limited
Delhi High Court · (2014) 04 DEL CK 0190
Arbitration and Conciliation Act, 1996 — Section 8Civil Procedure Code, 1908 (CPC) — Order 37 Rule 37
High Courts03 Apr 2014Dismissed
Shankar Lal @ Shankar Vs State (NCT of Delhi)
Delhi High Court · (2014) 04 DEL CK 0181
Evidence Act, 1872 — Section 27Penal Code, 1860 (IPC) — Section 302
High Courts03 Apr 2014Allowed
Nipun Gola @ Nikhil Vs State
Delhi High Court · (2014) 142 DRJ 413
Criminal Procedure Code, 1973 (CrPC) — Section 161, 428, 91Penal Code, 1860 (IPC) — Section 302, 34
High Courts03 Apr 2014
Ex. Const. Ram Kumar Vs UOI and Another
Delhi High Court · (2015) 213 DLT 113
Border Security Force Act, 1968 — Section 117(2)Constitution of India, 1950 — Article 226
High Courts03 Apr 2014Allowed
Peeyush Agarwal Vs Sanjiv Bhavnani and Others
Delhi High Court · (2014) 211 DLT 594
Civil Procedure Code, 1908 (CPC) — Order 7 Rule 11Companies Act, 1956 — Section 153, 153A, 153B, 187A, 187BSecurities and Exchange Board of India Act, 1992 — Section 3
High Courts03 Apr 2014Disposed Off
Raju Vs State of NCT of Delhi
Delhi High Court · (2014) 142 DRJ 444 : (2014) 2 JCC 1251
Arms Act, 1959 — Section 25Criminal Procedure Code, 1973 (CrPC) — Section 313, 428Penal Code, 1860 (IPC) — Section 34, 393, 397, 398
High Courts03 Apr 2014Dismissed
Gurdeep Singh Vs State
Delhi High Court · (2014) 04 DEL CK 0123
Arms Act, 1959 — Section 27Criminal Procedure Code, 1973 (CrPC) — Section 107, 151, 313, 428Evidence Act, 1872 — Section 27
High Courts03 Apr 2014Dismissed
Enforcement Directorate Vs M/s. Morgan Industries Ltd.
Delhi High Court · (2014) 3 ILR 2322 : (2014) 126 SCL 249
Foreign Exchange Management Act, 1999 — Section 19, 19(1), 19(2), 35, 49Foreign Exchange Regulation Act, 1973 — Section 52, 52(2), 52(2), 54, 54General Clauses Act, 1897 — Section 6
High Courts03 Apr 2014
Saira Hafeez Vs Parveen Rehman
Delhi High Court · (2014) 144 DRJ 542
Civil Procedure Code, 1908 (CPC) — Order 21 Rule 101, Order 21 Rule 35, Order 21 Rule 97, Order 21 Rule 97(2), Order 21 Rule 99Transfer of Property Act, 1882 — Section 52
High Courts03 Apr 2014
Satya Gupta Vs Guneet Singh
Delhi High Court · (2014) 04 DEL CK 0054
Transfer of Property Act, 1882 — Section 111(d)
High Courts03 Apr 2014Dismissed
Naresh Kumar Gaur Vs The Oriental Insurance Co. Ltd.
Delhi High Court · (2014) 2 ACC 905 : (2016) ACJ 371
Motor Vehicles Act, 1988 — Section 146, 147, 149, 2, 2(10)