High Courts02 Apr 2014Allowed
Rajbir Singh and Another Vs National Ins. Co. Ltd. and Others
Delhi High Court · (2015) ACJ 1670
COURT ARCHIVE
Delhi High Court judgments
1,36,357 judgments · page 3,860 of 6,818
High Courts01 Apr 2014Disposed off
Suraj Vs NCT of Delhi
Delhi High Court · (2014) 3 ILR 1664
Penal Code, 1860 (IPC) - Section 307, 326
High Courts01 Apr 2014
Pratap Singh Bist Vs University of Delhi and Others
Delhi High Court · (2014) 04 DEL CK 0283
High Courts01 Apr 2014
Dinesh Mittal and Others Vs Triveni Infrastructure Development Company Ltd.
Delhi High Court · (2014) 04 DEL CK 0282
Criminal Procedure Code, 1973 (CrPC) — Section 102
High Courts01 Apr 2014
Naushad Alam Vs State
Delhi High Court · (2014) 04 DEL CK 0281
Criminal Procedure Code, 1973 (CrPC) — Section 313Narcotic Drugs and Psychotropic Substances Act, 1985 — Section 2(vii) (a), 20, 20(b), 20(b) (B), 50
High Courts01 Apr 2014
Rahul and Others Vs State of Delhi
Delhi High Court · (2014) 04 DEL CK 0273
Criminal Procedure Code, 1973 (CrPC) — Section 313Penal Code, 1860 (IPC) — Section 308, 323, 324, 325, 34
High Courts01 Apr 2014
Arjun Som Dutt and Others Vs Madhvi Bery and Others
Delhi High Court · (2014) 04 DEL CK 0272
Civil Procedure Code, 1908 (CPC) — Order 7 Rule 11Hindu Succession Act, 1956 — Section 15(1), 15(2), 16Succession Act, 1925 — Section 105
High Courts01 Apr 2014
Sukhvinder Singh Vs The State (Govt. of NCT of Delhi)
Delhi High Court · (2014) 3 JCC 2071
Criminal Procedure Code, 1973 (CrPC) — Section 428Penal Code, 1860 (IPC) — Section 392, 394, 397
High Courts01 Apr 2014
Shahid Vs State
Delhi High Court · (2014) 3 ILR 2282 : (2014) 2 JCC 1305
Arms Act, 1959 — Section 25, 27Criminal Procedure Code, 1973 (CrPC) — Section 100, 313, 428Evidence Act, 1872 — Section 27
High Courts01 Apr 2014Dismissed
New India Assurance Co. Ltd. Vs Shamim Fatima
Delhi High Court · (2014) 3 ACC 26
High Courts01 Apr 2014
Mahesh Kumar Vs Fruit and Vegetable Projects
Delhi High Court · (2014) 141 FLR 1085 : (2014) 4 LLJ 255 : (2014) LLR 457
Industrial Disputes Act, 1947 — Section 2(oo)(bb), 25F
High Courts01 Apr 2014
Yama Finance Ltd. Vs Assistant Commissioner of Income Tax
Delhi High Court · (2014) 224 TAXMAN 260
Income Tax Act, 1961 — Section 11(5)
High Courts01 Apr 2014Dismissed
Ex. Hav. Sarbjit Singh Vs UOI and Others
Delhi High Court · (2014) 04 DEL CK 0153
Constitution of India, 1950 - Article 226
High Courts01 Apr 2014Allowed
Parminder Singh and Another Vs Virender Pal Singh Jolly
Delhi High Court · (2014) 142 DRJ 656
Civil Procedure Code, 1908 (CPC) — Order 43 Rule 43(1)(u), Order 6 Rule 4, Order 7 Rule 11, Order 7 Rule 11(a), Order 7 Rule 11(d)Specific Relief Act, 1963 — Section 41(a)
High Courts01 Apr 2014
Polo/Lauren Company Vs Siddharth Chibba
Delhi High Court · (2014) 210 DLT 615 : (2014) 143 DRJ 559
Civil Procedure Code, 1908 (CPC) — Order 23 Rule 3
High Courts01 Apr 2014
Santosh Kumar Vs State of Delhi
Delhi High Court · (2015) 1 Crimes 1 : (2014) 3 ILR 1668 : (2014) 3 JCC 2083
Arms Act, 1959 — Section 25, 25(1B), 27Penal Code, 1860 (IPC) — Section 307, 452
High Courts01 Apr 2014Dismissed
New India Assurance Co. Ltd. Vs Virender Singh and Another
Delhi High Court · (2014) 3 ACC 211 : (2015) ACJ 984 : (2014) 142 FLR 293 : (2014) 3 LLN 123 : (2014) LLR 566
Employees Compensation Act, 1923 — Section 2(1), 22(3), 3, 30, 4A
High Courts01 Apr 2014
Ravinder Ram Chander Banshi Vs State of NCT of Delhi
Delhi High Court · (2015) 213 DLT 259
Criminal Procedure Code, 1973 (CrPC) — Section 428Penal Code, 1860 (IPC) — Section 304, 365, 471