High Courts31 Mar 2014
New India Assurance Co. Ltd. Vs Sanjay Tyagi and Others
Delhi High Court · (2015) ACJ 787
COURT ARCHIVE
Delhi High Court judgments
1,36,357 judgments · page 3,861 of 6,818
High Courts31 Mar 2014
Prem Singh and Others Vs State of NCT of Delhi and Others
Delhi High Court · (2014) 03 DEL CK 0359
Arms Act, 1959 — Section 25Criminal Procedure Code, 1973 (CrPC) — Section 160, 161Penal Code, 1860 (IPC) — Section 34, 379, 380, 394, 395
High Courts31 Mar 2014
Raja Ram Vs State (Govt. of NCT of Delhi)
Delhi High Court · (2014) 03 DEL CK 0349
Criminal Procedure Code, 1973 (CrPC) — Section 313Penal Code, 1860 (IPC) — Section 302
High Courts31 Mar 2014
Ram Babu Gupta Vs M/s. Aditya Birla Group and Another
Delhi High Court · (2014) 210 DLT 25
Civil Procedure Code, 1908 (CPC) - Order 30 Rule 10
High Courts31 Mar 2014Dismissed
M.G. Ramachandran and Another Vs Municipal Corporation of Delhi and Others
Delhi High Court · (2014) 212 DLT 14
Delhi Development Act, 1957 - Section 10 10 11 11 11A
High Courts31 Mar 2014
Public Works Department Vs M/s. Navayuga Engineering Co Ltd. and Another
Delhi High Court · (2014) 03 DEL CK 0204
Arbitration and Conciliation Act, 1996 - Section 19 34Civil Procedure Code, 1908 (CPC) - Order 6 Rule 2, Order 6 Rule 4Contract Act, 1872 - Section 23 55 56
High Courts31 Mar 2014
Indus Towers Ltd. Vs CIT and Others
Delhi High Court · (2014) 269 CTR 129 : (2014) 364 ITR 114
Constitution of India, 1950 — Article 226Finance Act, 1994 — Section 65B, 65B(44), 66B, 66D, 66EIncome Tax Act, 1922 — Section 12(4)
High Courts31 Mar 2014Dismissed
Rakesh Kumar and Others Vs State
Delhi High Court · (2014) CriLJ 3401
Penal Code, 1860 (IPC) — Section 302, 325, 34
High Courts31 Mar 2014
Raj Rattan Samdaria Vs Balwant Singh and Another
Delhi High Court · (2014) 03 DEL CK 0188
High Courts31 Mar 2014Dismissed
Mrs. Vibha Mehta Vs M/s. Hotel Marina and Others
Delhi High Court · (2014) 142 DRJ 528
Civil Procedure Code, 1908 (CPC) — Order 23 Rule 3, Order 6 Rule 4, 96(3)Contract Act, 1872 — Section 15, 16, 17, 18, 19Evidence Act, 1872 — Section 111
High Courts31 Mar 2014Dismissed
Sayed Mohd. Ahmad Kazmi Vs Union of India and Others
Delhi High Court · (2014) 4 AD 650 : (2014) 142 DRJ 673
Constitution of India, 1950 — Article 227Criminal Procedure Code, 1973 (CrPC) — Section 10, 326, 407, 7, 9Explosive Substances Act, 1908 — Section 3
High Courts31 Mar 2014Allowed
Fauja Singh Vs UOI and Others
Delhi High Court · (2014) 03 DEL CK 0180
Penal Code, 1860 (IPC) - Section 420
High Courts31 Mar 2014Allowed
Ram Payari Vs Union of India
Delhi High Court · (2014) 2 ACC 669 : (2014) ACJ 2314 : (2015) 1 AnWR 575
Railway Claims Tribunal Act, 1987 — Section 23Railways Act, 1989 — Section 123(c), 124A
High Courts31 Mar 2014
Sh. Kishsori Lal Monga Vs State Vimla Monga Vs Ramlubhai
Delhi High Court · (2014) 5 AD 781 : (2014) 209 DLT 443 : (2014) 142 DRJ 550
Registration Act, 1908 — Section 17, 17(2)Succession Act, 1925 — Section 276
High Courts31 Mar 2014
Sangita Garg Vs Indian Airlines Ltd. (Now Known as NACIL)
Delhi High Court · (2014) 209 DLT 283
Air Corporations (Transfer of Undertakings and Repeal) Act, 1994 - Section 2(b) 8 8(1)Air Corporations Act, 1953 - Section 40 44 45 45(2)(b)Constitution of India, 1950 - Article 14
High Courts31 Mar 2014Allowed
Rajesh Sharma Vs Krishan Kumar Sharma
Delhi High Court · (2015) 1 AD 25 : (2014) 212 DLT 562 : (2014) 142 DRJ 660
Evidence Act, 1872 — Section 57, 68Succession Act, 1925 — Section 276, 299
High Courts31 Mar 2014
NITI Wadhawan Vs DCIT The Commissioner of Income Tax Vs M/s. NITI Wadhawan
Delhi High Court · (2014) 4 AD 687
Income Tax Act, 1961 — Section 132, 132(4), 132A, 132B, 133A
High Courts31 Mar 2014Dismissed
Rajan Prakash and Others Vs Delhi Police and Another
Delhi High Court · (2014) 03 DEL CK 0010
Constitution of India, 1950 - Article 226Criminal Procedure Code, 1973 (CrPC) - Section 107 151Penal Code, 1860 (IPC) - Section 186 308 332 34 353
High Courts28 Mar 2014
Aman Nath Vs Atul Nath and Others
Delhi High Court · (2014) 2 ILR 1565
Civil Procedure Code, 1908 (CPC) - Order 39 Rule 1, Order 39 Rule 2, Order 39 Rule 4