High Courts27 Mar 2014Disposed Off
Harbans Lal Munjal Vs Ramesh Kumar Khattar
Delhi High Court · (2014) 211 DLT 162 : (2014) 2 RCR(Rent) 65
Delhi Rent Control Act, 1958 - Section 25B(8)
COURT ARCHIVE
Delhi High Court judgments
1,36,357 judgments · page 3,863 of 6,818
High Courts27 Mar 2014
Shri K.K. Mehta and Another Vs Paras Poly Films (P) Ltd. and Others
Delhi High Court · (2014) 143 DRJ 307
Civil Procedure Code, 1908 (CPC) — Section 16
High Courts27 Mar 2014Partly Allowed
M/s. Motherson Sumi Electric Wires Vs Union of India and Others
Delhi High Court · (2015) 319 ELT 441 : (2015) 33 GSTR 273
Foreign Trade (Development and Regulation) Act, 1992 — Section 15(1), 15(1)(b), 9(5)
High Courts27 Mar 2014Partly Allowed
The Oriental Insurance Co. Ltd. Vs Smt. Sharda and Others
Delhi High Court · (2014) 3 ACC 316
High Courts27 Mar 2014Disposed Off
Kajal Vs Marwah Kajal Vs Vikas Marwah
Delhi High Court · (2014) 6 AD 733 : (2014) 210 DLT 587 : (2014) 3 RCR(Civil) 801 : (2014) 3 RCR(Criminal) 372
Negotiable Instruments Act, 1881 (NI) — Section 138
High Courts27 Mar 2014
Merck Kgaa and Another Vs Abhinav and Ashok Trading As Pharmaffiliates Health Care
Delhi High Court · (2014) 58 PTC 347
High Courts27 Mar 2014Allowed
Yadunath Singh Vs Union of India and Others
Delhi High Court · (2014) 210 DLT 36 : (2014) 142 DRJ 688 : (2014) 2 ESC 1224
High Courts27 Mar 2014Dismissed
Oriental Insurance Co. Ltd. Vs Shanti Devi
Delhi High Court · (2014) 2 ACC 563 : (2015) ACJ 386 : (2015) 2 AnWR 849
Employees Compensation Act, 1923 — Section 30
High Courts27 Mar 2014Dismissed
Kiran Dutta Vs Moti Mahal Delux-II
Delhi High Court · (2014) 2 RCR(Rent) 23
Delhi Rent Control Act, 1958 — Section 14(1), 14(1)(a), 14(1)(e), 25(B), 25B
High Courts27 Mar 2014Disposed Off
Deepak Sharma Vs State
Delhi High Court · (2014) 03 DEL CK 0092
Criminal Procedure Code, 1973 (CrPC) - Section 161 313 82 83Penal Code, 1860 (IPC) - Section 302 406
High Courts27 Mar 2014Dismissed
Niranjan Singh Vs State
Delhi High Court · (2014) CriLJ 3289 : (2015) 213 DLT 371 : (2015) 1 RCR(Criminal) 120
Civil Procedure Code, 1908 (CPC) - Order 13 Rule 4Criminal Procedure Code, 1973 (CrPC) - Section 313Prevention of Corruption Act, 1988 - Section 13(1)(2) 13(1)(d) 13(1)(d) 20 7
High Courts27 Mar 2014
Frankfinn Aviation Services Pvt. LTD. Vs Assistant Commissioner, Designated Authority, Vces, Service Tax
Delhi High Court · (2014) 34 STR 165 : (2014) 70 VST 446
Central Excises and Salt Act, 1944 - Section 14Finance Act, 2013 - Section 106 106(1) 106(1) 107 108
High Courts26 Mar 2014Dismissed
Rajender Kumar Vs Manju
Delhi High Court · (2014) 3 ILR 2277
Hindu Marriage Act, 1955 - Section 13(1)(i-a)
High Courts26 Mar 2014
Verma Ration Shop Vs Govt. of N.C.T. of Delhi and Others
Delhi High Court · (2014) 03 DEL CK 0370
Constitution of India, 1950 — Article 226, 227Essential Commodities Act, 1955 — Section 3, 7
High Courts26 Mar 2014
Inter Ikea Systems BV Vs Ikea Furniture Pvt. Ltd.
Delhi High Court · (2014) 03 DEL CK 0361
Trade Marks Act, 1999 — Section 2(1)(zg), 29(1), 29(2)
High Courts26 Mar 2014
Brenntag Ingredients (India) Pvt. Ltd. Vs Lambda Eastern Telecommunication Ltd.
Delhi High Court · (2014) 03 DEL CK 0360
Companies Act, 1956 — Section 433(e), 434, 434(1)(a), 439
High Courts26 Mar 2014
National Insurance Co. Ltd. Vs Badami Devi
Delhi High Court · (2014) 4 ACC 454
Employees Compensation Act, 1923 — Section 30
High Courts26 Mar 2014Disposed Off
Akabuogu Godwinn Ojimba Vs Custom
Delhi High Court · (2014) 2 JCC(Narcotics) 71
Criminal Procedure Code, 1973 (CrPC) - Section 313Narcotic Drugs and Psychotropic Substances Act, 1985 (NDPS) - Section 21 21(c) 23 23(c) 28
High Courts26 Mar 2014Allowed
Maruti Sale Trading Co. Vs Gurdial Chand Khosla Decd. Thru. Lrs.
Delhi High Court · (2014) 03 DEL CK 0313
Civil Procedure Code, 1908 (CPC) - Order 37 Rule 37, Order 9 Rule 9Limitation Act, 1963 - Section 5
High Courts26 Mar 2014
Bharat Heavy Electricals Limited Vs D.K. Sardana
Delhi High Court · (2014) LabIC 3427
Criminal Procedure Code, 1973 (CrPC) — Section 340Industrial Disputes Act, 1947 — Section 2(k)