High Courts26 Mar 2014Allowed
Devinder Singh Vs Central Bureau of Investigation
Delhi High Court · (2014) 03 DEL CK 0262
Criminal Procedure Code, 1973 (CrPC) - Section 161 313Prevention of Corruption Act, 1988 - Section 13(1)(d) 13(2) 7
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Delhi High Court judgments
1,36,357 judgments · page 3,864 of 6,818
High Courts26 Mar 2014
R.V. Ahila Vs M/s. VXL Realtors Pvt. Ltd.
Delhi High Court · (2014) 5 AD 798 : (2014) 4 BC 213 : (2014) 187 CompCas 134 : (2014) 210 DLT 42
Companies Act, 1956 - Section 433(e) 434 434(1)(a)Limitation Act, 1963 - Section 18
High Courts26 Mar 2014
Sangeeta Bhambani Vs Jatinder Sardana and Others
Delhi High Court · (2014) 4 AD 726 : (2014) 209 DLT 311
Benami Transactions (Prohibition) Act, 1988 - Section 4(1) 4(3)Civil Procedure Code, 1908 (CPC) - Order 7 Rule 11Hindu Succession Act, 1956 - Section 23 6
High Courts26 Mar 2014
Teknow Overseas Pvt. Ltd. Vs The Asst Commissioner of Service Tax
Delhi High Court · (2014) 35 STR 488
Central Excises and Salt Act, 1944 — Section 14Finance Act, 1994 — Section 70, 72, 73, 73A, 73B
High Courts26 Mar 2014
Karan Madaan and Others Vs Nageshwar Pandey
Delhi High Court · (2015) 8 AD 330 : (2014) 209 DLT 241 : (2014) 142 DRJ 273
Civil Procedure Code, 1908 (CPC) - Order 10 Rule 2, Order 12 Rule 6, Order 13 Rule 3, Order 13 Rule 6, Order 37 Rule 37Contract Act, 1872 - Section 17 19Evidence Act, 1872 - Section 58 91 92 92(1) 92(4)
High Courts26 Mar 2014
Prominent Advertising Services Vs Koutons Retail India Limited
Delhi High Court · (2014) 6 AD 72 : (2014) 209 DLT 341
Civil Procedure Code, 1908 (CPC) - Order 23 Rule 1Constitution of India, 1950 - Article 215Contempt of Courts Act, 1971 - Section 12 2(b)
High Courts26 Mar 2014
Microsoft Corporation and Another Vs Indus Valley Partners (India) Pvt. Ltd. and Another
Delhi High Court · (2014) 143 DRJ 191 : (2014) 60 PTC 15
Civil Procedure Code, 1908 (CPC) — Order 23 Rule 3, Order 8 Rule 10Copyright Act, 1957 — Section 14, 17, 2(ffc), 2(o), 40
High Courts26 Mar 2014Dismissed
Sanjay Bhatia Vs State
Delhi High Court · (2014) 03 DEL CK 0121
Criminal Procedure Code, 1973 (CrPC) — Section 167, 167(2), 20(4)(bb), 482Penal Code, 1860 (IPC) — Section 406, 420
High Courts26 Mar 2014Dismissed
Goutam Bhadra and Another Vs Gouri Bhadra and Another
Delhi High Court · (2014) 03 DEL CK 0082
Civil Procedure Code, 1908 (CPC) - Order 14 Rule 1Hindu Succession Act, 1956 - Section 23Succession Act, 1925 - Section 65 66
High Courts25 Mar 2014
Rajiv Kumar Gupta Vs S.C. Swami
Delhi High Court · (2014) 03 DEL CK 0368
Civil Procedure Code, 1908 (CPC) — Section 20Contract Act, 1872 — Section 12Limitation Act, 1963 — Section 6
High Courts25 Mar 2014
Naveen Arora and Others Vs Suresh Chand
Delhi High Court · (2014) 3 ILR 1641
Delhi Rent Control Act, 1958 — Section 14(1)(e)
High Courts25 Mar 2014
K. Pradeep Kumar and Others Vs Union of India and Others
Delhi High Court · (2014) 03 DEL CK 0362
Constitution of India, 1950 — Article 12
High Courts25 Mar 2014
Mahesh Chand Aggarwal Vs Mukesh Kalia and Others
Delhi High Court · (2014) 2 ILR 1555
Civil Procedure Code, 1908 (CPC) - Order 18 Rule 17
High Courts25 Mar 2014Disposed Off
Balbir Singh Vs State
Delhi High Court · (2014) 2 JCC 1206
Criminal Procedure Code, 1973 (CrPC) — Section 164Penal Code, 1860 (IPC) — Section 307, 354, 452, 506
High Courts25 Mar 2014Dismissed
Municipal Corporation of Delhi Vs Sh. Jai Pal and Another
Delhi High Court · (2014) 3 LLN 96
High Courts25 Mar 2014
Castrol Ltd. Vs Pandit Oil Company
Delhi High Court · (2014) 59 PTC 406
Copyright Act, 1957 — Section 2(c)
High Courts25 Mar 2014Dismissed
Rajesh Gupta Vs State
Delhi High Court · (2014) 4 AD 156 : (2014) CriLJ 3277 : (2014) 209 DLT 210 : (2014) 3 ILR 2251 : (2014) 4 RCR(Criminal) 359
Criminal Procedure Code, 1973 (CrPC) - Section 313Evidence Act, 1872 - Section 142 157 159 160Prevention of Corruption Act, 1988 - Section 13(1)(d) 13(2) 13(2) 19(1)(a) 19(1)(c)
High Courts25 Mar 2014Partly Allowed
Nishant. S. Diwan Vs High Court of Delhi and Another
Delhi High Court · (2014) 209 DLT 197 : (2014) 142 DRJ 319 : (2014) 2 ESC 817 : (2014) 4 SCT 324
Companies Act, 1956 - Section 617Constitution of India, 1950 - Article 14 226 32Persons with Disabilities (Equal Opportunities, Protection of Rights and Full Participation) Act, 1995 - Section 1 32 33
High Courts25 Mar 2014Allowed
Shail Bala Gupta and Another Vs Mahender Prasad Yadav and Others
Delhi High Court · (2014) 03 DEL CK 0194
High Courts25 Mar 2014
Pfizer Products Vs R.K. Singh
Delhi High Court · (2014) 59 PTC 537
Trade Marks Act, 1999 — Section 2(1)(h), 29(1), 29(2)