COURT ARCHIVE

Delhi High Court judgments

1,36,357 judgments · page 3,865 of 6,818

High Courts25 Mar 2014Disposed Off

Delhi Transport Corporation Vs The Presiding Officer, Industrial Tribunal No. 1 and Another

Delhi High Court · (2014) 5 AD 737 : (2014) 209 DLT 595 : (2014) 142 FLR 728 : (2014) 2 LLJ 292

Industrial Disputes Act, 1947 - Section 17B 25F 25G

High Courts25 Mar 2014Dismissed

Shri T.V. Dattamurthy Vs The State of Delhi

Delhi High Court · (2014) 03 DEL CK 0080

Criminal Procedure Code, 1973 (CrPC) - Section 482Penal Code, 1860 (IPC) - Section 120B 420 468 471

High Courts25 Mar 2014Dismissed

Inder Raj Malhotra Vs Canara Bank and Another

Delhi High Court · (2014) 4 AD 702

High Courts25 Mar 2014Dismissed

State Vs Deepak Bansal

Delhi High Court · (2014) 3 Crimes 544 : (2014) FAJ 534 : (2014) FAJ 321 : (2014) 3 JCC 2112 : (2014) 3 RCR(Criminal) 478

Prevention of Food Adulteration Act, 1954 - Section 13(2) 16

High Courts24 Mar 2014Dismissed

Naresh Gupta Vs State (NCT of Delhi)

Delhi High Court · (2014) 03 DEL CK 0298

Criminal Procedure Code, 1973 (CrPC) — Section 313Evidence Act, 1872 — Section 32, 60Penal Code, 1860 (IPC) — Section 302

High Courts24 Mar 2014Allowed

Gomti Devi Vs Ram Prasad

Delhi High Court · (2014) 03 DEL CK 0273

Civil Procedure Code, 1908 (CPC) — Order 23 Rule 3, 64

High Courts24 Mar 2014Dismissed

Directorate of Enforcement Vs Delco Precitone Jewellers Pvt. Ltd. and Others

Delhi High Court · (2014) 4 Crimes 384 : (2014) 2 JCC 1018 : (2014) 4 RCR(Criminal) 298

Foreign Exchange Management Act, 1999 - Section 19 19(1) 19(2) 35 49Foreign Exchange Regulation Act, 1973 - Section 52 52(2) 54General Clauses Act, 1897 - Section 6

High Courts24 Mar 2014

Bhai Sarabjit Singh Vs Indu Sabharwal and Others

Delhi High Court · (2014) 6 AD 367 : (2014) 211 DLT 171 : (2014) 142 DRJ 483

Civil Procedure Code, 1908 (CPC) - Order 23 Rule 3, Order 23 Rule 3AContract Act, 1872 - Section 17 22

High Courts24 Mar 2014Allowed

Mohd. Hasnain and Others Vs Jagram Meena and Others Cholamandalam Ms. General Ins. Co. Ltd. Vs Ashok Sharma and Others New India Assurance Co. Ltd. Vs Chhote Lal Prasad and Others The Oriental Insurance Co. Ltd. Vs A.K. Puri and Others

Delhi High Court · (2014) 2 ACC 147 : (2015) ACJ 1406 : (2015) 2 AnWR 545 : (2014) 142 DRJ 303

Motor Vehicles Act, 1988 - Section 163 163A 163B 166 168

High Courts24 Mar 2014Disposed Off

Tasim and Others Vs State NCT of Delhi

Delhi High Court · (2014) 03 DEL CK 0197

Arms Act, 1959 — Section 25Criminal Procedure Code, 1973 (CrPC) — Section 428Penal Code, 1860 (IPC) — Section 34, 383, 387, 393, 397

High Courts24 Mar 2014Disposed Off

Mohd. Shakir Vs State

Delhi High Court · (2014) 03 DEL CK 0133

Criminal Procedure Code, 1973 (CrPC) - Section 161 164 306 307 308Evidence Act, 1872 - Section 27Penal Code, 1860 (IPC) - Section 120B 201 302 364 403

High Courts24 Mar 2014Dismissed

Aakansha Monga Vs The Hon''ble High Court of Delhi and Others

Delhi High Court · (2014) 03 DEL CK 0132

High Courts24 Mar 2014

All India Institute of Medical Sciences Vs Roshan Lal Roshan Lal Vs Presiding Officer

Delhi High Court · (2014) 209 DLT 332 : (2015) 1 ESC 37 : (2014) 142 FLR 934

All India Institute of Medical Sciences Act, 1956 — Section 5

High Courts24 Mar 2014

Komal Jain Vs Union of India and Another

Delhi High Court · (2014) 304 ELT 675 : (2014) 47 GST 377 : (2014) 29 GSTR 293

Customs Act, 1962 — Section 110, 111, 112, 123, 124Income Tax Act, 1961 — Section 245-C, 245D, 245-D(1A)

High Courts21 Mar 2014

Mohit Kumar Vs Himalayan Institute Hospital Trust and Others

Delhi High Court · (2014) 03 DEL CK 0369

Civil Procedure Code, 1908 (CPC) — Section 24

High Courts21 Mar 2014

Shiv Narain Singh Sidhu Vs Central Bureau of Investigation

Delhi High Court · (2014) 03 DEL CK 0364

Constitution of India, 1950 — Article 226Criminal Procedure Code, 1973 (CrPC) — Section 162, 164, 173, 207, 227Evidence Act, 1872 — Section 25, 3, 30

High Courts21 Mar 2014Dismissed

Harakaran Dass Deep Chand Vs Viren Agrotech Pvt. Ltd.

Delhi High Court · (2014) 2 ILR 1545

Civil Procedure Code, 1908 (CPC) - Order 5 Rule 20, 151

High Courts21 Mar 2014Dismissed

Neo Milk Products Private Limited Vs Neo Foods Private Limited

Delhi High Court · (2014) 209 DLT 362 : (2014) 59 PTC 178

Civil Procedure Code, 1908 (CPC) - Order 39 Rule 1, Order 39 Rule 2, Order 39 Rule 4Trade Marks Act, 1999 - Section 17 28 29 29(4) 34

High Courts21 Mar 2014Dismissed

State Vs Harbhajan Singh

Delhi High Court · (2014) FAJ 502

Prevention of Food Adulteration Act, 1954 - Section 13(2) 16

High Courts21 Mar 2014Dismissed

Dhruv Dayal Gupta and Another Vs Satyawati Devi Aggarwal Dhruv Dayal Gupta Vs HCL Infosolutions Ltd. and Others

Delhi High Court · (2014) 5 AD 79 : (2014) 142 DRJ 425

Succession Act, 1925 - Section 276 71