High Courts21 Mar 2014Disposed Off
New India Assurance Company Ltd. Vs Kishan Singh Chauhan
Delhi High Court · (2014) 2 ACC 316
Civil Procedure Code, 1908 (CPC) — Order 22 Rule 8Constitution of India, 1950 — Article 142
COURT ARCHIVE
Delhi High Court judgments
1,36,357 judgments · page 3,866 of 6,818
High Courts21 Mar 2014Dismissed
Preetesh Raman Singh Vs Delhi High Court
Delhi High Court · (2014) 03 DEL CK 0147
Constitution of India, 1950 - Article 235
High Courts21 Mar 2014Dismissed
Shri Amarjeet Athotra and Another Vs Shri Maninder Singh and Another
Delhi High Court · (2014) 142 DRJ 248 : (2014) 2 RCR(Rent) 285
Civil Procedure Code, 1908 (CPC) - Section 151Constitution of India, 1950 - Article 226 227Delhi Rent Control Act, 1958 - Section 14(1)(a) 14(1)(e) 14(2) 15(1) 25-B
High Courts21 Mar 2014Disposed Off
Bharat Glass and Plywood Co. Vs Sushan Pal Soni
Delhi High Court · (2014) 142 DRJ 262 : (2014) 2 RCR(Rent) 59
Civil Procedure Code, 1908 (CPC) - Section 151Delhi Rent Control Act, 1958 - Section 14(1)(a) 25B(8)
High Courts21 Mar 2014Allowed
Mind Gym Ltd. Vs Mindgym Kids Library Pvt. Ltd.
Delhi High Court · (2014) 208 DLT 723 : (2014) 58 PTC 270
Civil Procedure Code, 1908 (CPC) - Order 39 Rule 1, Order 39 Rule 2, Order 39 Rule 4 151 20Companies Act, 1956 - Section 20 22Trade and Merchandise Marks Act, 1958 - Section 28 28(1) 29 29(1) 29(2)
High Courts21 Mar 2014Dismissed
Dharambir Singh Vs Union of India and Others
Delhi High Court · (2014) 03 DEL CK 0137
High Courts21 Mar 2014Allowed
M.I. Hussain and Another Vs Director of Education and Another
Delhi High Court · (2014) 03 DEL CK 0134
Delhi School Education Act, 1973 - Section 10 2(e) 4
High Courts21 Mar 2014Disposed Off
Hari Shankar Sharma Vs Central Bureau of Investigation
Delhi High Court · (2014) 4 AD 1
Criminal Procedure Code, 1973 (CrPC) - Section 313Prevention of Corruption Act, 1988 - Section 13(1)(d) 13(2) 20 7
High Courts21 Mar 2014
SSJ Finance and Securities P. Ltd. Vs Prabhat Stock Share Brokers P. Ltd.
Delhi High Court · (2014) 210 DLT 224
Arbitration and Conciliation Act, 1996 — Section 28(3), 34, 37
High Courts21 Mar 2014
Sh. Mohinder Singh Verma Vs J.P.S. Verma and Another
Delhi High Court · (2014) 212 DLT 432 : (2014) 142 DRJ 513
Civil Procedure Code, 1908 (CPC) - Order 12 Rule 6, Order 7 Rule 11Contract Act, 1872 - Section 16 17 19 19AEvidence Act, 1872 - Section 91 92
High Courts20 Mar 2014Dismissed
Sanjay Vs Ajit Singh Bajaj
Delhi High Court · (2014) 3 ILR 2246
Civil Procedure Code, 1908 (CPC) - Order 7 Rule 11, 115 — Contract Act, 1872 - Section 23 — Delhi Land Reforms Act, 1954 - Section 33, 42 — Limitation Act, 1963 - Section 24
High Courts20 Mar 2014
Cargill India Pvt. Ltd. Vs Quality Agro Mills Pvt. Ltd.
Delhi High Court · (2014) 03 DEL CK 0367
Civil Procedure Code, 1908 (CPC) — Order 5 Rule 20Copyright Act, 1957 — Section 2(c)Trade Marks Act, 1999 — Section 2(1) (h), 29(1), 29(2)
High Courts20 Mar 2014
Consolidated Contractors International Company S.A.L Vs Consolidated Construction Consortium Ltd. and Others
Delhi High Court · (2014) 03 DEL CK 0356
Civil Procedure Code, 1908 (CPC) — Order 16 Rule 5, Order 39 Rule 2A, Order 39 Rule 4, Order 6 Rule 17, 151
High Courts20 Mar 2014
C.J. International Hotels Ltd. Vs Hotel Mazdoor Union and Others
Delhi High Court · (2014) 03 DEL CK 0343
Civil Procedure Code, 1908 (CPC) — Order 39 Rule 1, Order 39 Rule 2, Order 7 Rule 11(a), Order 9 Rule 7, 151Constitution of India, 1950 — Article 19
High Courts20 Mar 2014Dismissed
Vinod @ Chavani Vs State (Govt. of NCT)
Delhi High Court · (2014) 4 AD 339
Criminal Procedure Code, 1973 (CrPC) - Section 313Penal Code, 1860 (IPC) - Section 300 302 304
High Courts20 Mar 2014Disposed Off
R.K. Kwatra and Others Vs State and Another
Delhi High Court · (2014) 03 DEL CK 0304
Criminal Procedure Code, 1973 (CrPC) - Section 156(3) 161 164Penal Code, 1860 (IPC) - Section 323 341 354 506 509
High Courts20 Mar 2014
Shyambir Vs State Govt. of NCT of Delhi
Delhi High Court · (2014) 142 DRJ 334 : (2014) 2 ILR 1218 : (2014) 2 JCC 878
Penal Code, 1860 (IPC) — Section 392, 397
High Courts20 Mar 2014
Bhule Bisre Kalakar Co-operative Industrial Production Society Ltd. and Others Vs Union of India and Others
Delhi High Court · (2014) 4 AD 391 : (2015) 214 DLT 638 : (2014) 3 ILR 2233
High Courts20 Mar 2014Allowed
Raju Vs State
Delhi High Court · (2014) 2 JCC 883
Criminal Procedure Code, 1973 (CrPC) - Section 161 164 313 428Penal Code, 1860 (IPC) - Section 376
High Courts20 Mar 2014
Caterpillar Inc. Vs Suresh Dua and Others
Delhi High Court · (2014) 5 AD 13 : (2014) 209 DLT 355 : (2014) 58 PTC 460
Civil Procedure Code, 1908 (CPC) - Order 39 Rule 2A