High Courts11 Jul 2014Disposed Off
Chander Kumar Tripathi Vs State of Nct of Delhi
Delhi High Court · (2014) 07 DEL CK 0298
Penal Code, 1860 (IPC) — Section 392, 394, 397
COURT ARCHIVE
Delhi High Court judgments
1,36,357 judgments · page 3,821 of 6,818
High Courts11 Jul 2014Disposed Off
Ranjeet Bihari Vs The State (NCT of Delhi)
Delhi High Court · (2014) 07 DEL CK 0297
Arms Act, 1959 — Section 25, 27Criminal Procedure Code, 1973 (CrPC) — Section 161Evidence Act, 1872 — Section 154, 6
High Courts11 Jul 2014Allowed
East Delhi Municipal Corporation Vs Daljit Singh Bhatia
Delhi High Court · (2014) 07 DEL CK 0273
Civil Procedure Code, 1908 (CPC) — Section 11Constitution of India, 1950 — Article 227Criminal Procedure Code, 1973 (CrPC) — Section 340
High Courts11 Jul 2014
Kumho Petrochemicals Co. Ltd. Vs Union of India
Delhi High Court · (2014) 212 DLT 545 : (2014) 306 ELT 3 : (2015) 30 GSTR 25
Constitution of India, 1950 — Article 265Customs Act, 1962 — Section 129Customs Tariff Act, 1975 — Section 3, 9A, 9A(1), 9A(1), 9A(3)
High Courts11 Jul 2014Allowed
Ganesh Ram Bhatt Vs Director of Education
Delhi High Court · (2014) 144 DRJ 550
Delhi School Education Act, 1973 — Section 24, 8, 8(4) (5), 9
High Courts11 Jul 2014
CRM Services India Pvt. Ltd. Vs The Deputy Commissioner of Income Tax
Delhi High Court · (2014) 07 DEL CK 0123
Constitution of India, 1950 — Article 226
High Courts11 Jul 2014Allowed
Punjab and Sind Bank Vs Tejwant Singh
Delhi High Court · (2014) 6 AD 752
Recovery of Debts Due to Banks and Financial Institutions Act, 1993 — Section 19
High Courts11 Jul 2014Allowed
Indusind Bank Ltd. Vs ITI Limited
Delhi High Court · (2014) 211 DLT 723
Companies Act, 1956 — Section 391, 391, 392, 393, 394Constitution of India, 1950 — Article 226Sick Industrial Companies (Special Provisions) Act, 1985 — Section 13, 15, 17, 18, 18(2)
High Courts11 Jul 2014Partly Allowed
Dharam Pal Vs Delhi High Court
Delhi High Court · (2014) 212 DLT 714 : (2014) 3 ESC 1521
Constitution of India, 1950 — Article 14, 229, 229(2)
High Courts11 Jul 2014
Shishpal Yadav Vs Savita Jindal
Delhi High Court · (2014) 6 AD 313
Civil Procedure Code, 1908 (CPC) — Order 1 Rule I, Order 7 Rule 11Delhi Land Reforms Act, 1954 — Section 185
High Courts11 Jul 2014Disposed Off
Veena Gaur Vs University of Delhi
Delhi High Court · (2014) 212 DLT 695 : (2014) 3 ESC 1484
Constitution of India, 1950 — Article 226
High Courts11 Jul 2014Dismissed
Amit Katyal Vs Gail India Ltd
Delhi High Court · (2014) 07 DEL CK 0034
Constitution of India, 1950 — Article 226
High Courts11 Jul 2014
Rakhi Nandwana Bohra Vs State (NCT of Delhi)
Delhi High Court · (2014) 4 JCC 2488
Criminal Procedure Code, 1973 (CrPC) — Section 156, 156(3), 173, 200
High Courts11 Jul 2014Dismissed
R.P. Khosla Vs Hon''ble Company Law Board
Delhi High Court · (2015) 213 DLT 499
Contempt of Courts Act, 1971 — Section 2(c)
High Courts10 Jul 2014Disposed off
Ayyanar Vs State
Delhi High Court · (2015) 2 JCC 1136
Penal Code, 1860 (IPC) - Section 363, 376
High Courts10 Jul 2014Allowed
Syed Mehedi Vs Govt. of Nct of Delhi
Delhi High Court · (2014) 6 AD 357 : (2014) 211 DLT 605 : (2014) 3 ESC 1361
High Courts10 Jul 2014Allowed
Ex. Sub Paras Ram Vs The Union of India
Delhi High Court · (2014) 212 DLT 314 : (2014) 144 DRJ 362
Border Security Force Act, 1968 — Section 117(2), 46Penal Code, 1860 (IPC) — Section 325Prevention of Corruption Act, 1988 — Section 13
High Courts10 Jul 2014Dismissed
Asgari Begum Vs Akhlaq Meer
Delhi High Court · (2014) 144 DRJ 575
Civil Procedure Code, 1908 (CPC) — Order 1 Rule 10, Order 17 Rule 2, Order 22 Rule 22(4), Order 22 Rule 4, Order 32 Rule 3Limitation Act, 1963 — Section 5
High Courts10 Jul 2014Dismissed
Arjun Anand Vs Pramod Kumar
Delhi High Court · (2014) 6 AD 349
Civil Procedure Code, 1908 (CPC) — Order 12 Rule 6
High Courts10 Jul 2014
Paras Ram Vs Union of India
Delhi High Court · (2015) 1 AD 104 : (2015) 214 DLT 355
Border Security Force Act, 1968 — Section 40, 46, 53Constitution of India, 1950 — Article 226Penal Code, 1860 (IPC) — Section 325