High Courts16 Jul 2014Disposed Off
Sandeep Kumar Vs Union of India
Delhi High Court · (2015) 213 DLT 151
Constitution of India, 1950 — Article 226Penal Code, 1860 (IPC) — Section 323, 325, 34
COURT ARCHIVE
Delhi High Court judgments
1,36,357 judgments · page 3,819 of 6,818
High Courts16 Jul 2014Disposed Off
Gobinda Ch. Behera Vs Union of India
Delhi High Court · (2014) 07 DEL CK 0119
Constitution of India, 1950 — Article 226
High Courts16 Jul 2014Dismissed
Mridula Sharma Vs The Registrar General
Delhi High Court · (2014) 07 DEL CK 0082
Civil Procedure Code, 1908 (CPC) — Order 1 Rule 10, Order 22 Rule 22, Order 32 Rule 32, Order 41 Rule 41, Order 43 Rule 43Criminal Procedure Code, 1973 (CrPC) — Section 28, 29, 30, 31, 372
High Courts16 Jul 2014Partly Allowed
J.S. Walia Vs Jai Gobind
Delhi High Court · (2014) LLR 920
Constitution of India, 1950 — Article 226, 227
High Courts16 Jul 2014Dismissed
Karori Mal Vs Santosh Kumari
Delhi High Court · (2014) 07 DEL CK 0043
Delhi Rent Control Act, 1958 — Section 14(1)(e), 2(e), 25(B)(8), 27Evidence Act, 1872 — Section 116
High Courts16 Jul 2014Dismissed
Veena Wig Vs Swatantra
Delhi High Court · (2014) 07 DEL CK 0010
Delhi Rent Control Act, 1958 — Section 25B(8)
High Courts15 Jul 2014
Avinash Sharma Vs State
Delhi High Court · (2014) 07 DEL CK 0293
Criminal Procedure Code, 1973 (CrPC) — Section 313, 428Penal Code, 1860 (IPC) — Section 300, 302, 304, 34
High Courts15 Jul 2014Dismissed
Shailender Vs State of Delhi
Delhi High Court · (2014) 07 DEL CK 0292
Criminal Procedure Code, 1973 (CrPC) — Section 313Penal Code, 1860 (IPC) — Section 302
High Courts15 Jul 2014Dismissed
Saleem Vs State
Delhi High Court · (2014) 07 DEL CK 0291
Arms Act, 1959 — Section 27Penal Code, 1860 (IPC) — Section 302, 304
High Courts15 Jul 2014Dismissed
Anis Vs NCT of Delhi
Delhi High Court · (2014) 6 AD 329
Criminal Procedure Code, 1973 (CrPC) — Section 107, 151Penal Code, 1860 (IPC) — Section 302, 307, 34
High Courts15 Jul 2014Disposed Off
Vibhas Kumar Jha Vs Union of India
Delhi High Court · (2015) 1 AD 495 : (2015) 215 DLT 87
Constitution of India, 1950 — Article 226Railways Act, 1989 — Section 155
High Courts15 Jul 2014Dismissed
Saumya DSM Infratech Limited Vs Union of India
Delhi High Court · (2014) 07 DEL CK 0150
Constitution of India, 1950 — Article 226Criminal Procedure Code, 1973 (CrPC) — Section 195Penal Code, 1860 (IPC) — Section 193, 196, 228
High Courts15 Jul 2014Dismissed
Sanjay Aggarwal Vs Gitanshi Polychem Pvt. Ltd.
Delhi High Court · (2015) 213 DLT 447
Companies Act, 1956 — Section 433, 434
High Courts15 Jul 2014Disposed Off
Jagdish Vs State
Delhi High Court · (2014) 07 DEL CK 0147
Criminal Procedure Code, 1973 (CrPC) — Section 320, 482Penal Code, 1860 (IPC) — Section 307, 34, 406, 498A
High Courts15 Jul 2014Allowed
In Re : Airwaves Telefilms Pvt. Ltd.
Delhi High Court · (2014) 07 DEL CK 0136
Companies Act, 1956 — Section 235, 236, 237, 238, 239
High Courts15 Jul 2014Dismissed
Raman Chopra Vs Indian Bank
Delhi High Court · (2014) 07 DEL CK 0128
Constitution of India, 1950 — Article 226, 227
High Courts15 Jul 2014
Shyam Gambhir Vs Tara Chand
Delhi High Court · (2014) 07 DEL CK 0127
Civil Procedure Code, 1908 (CPC) — Order 10 Rule 10, Order 7 Rule 11
High Courts15 Jul 2014Dismissed
Praveen Kumar Vs Govt. of NCT of Delhi
Delhi High Court · (2014) 07 DEL CK 0124
Delhi Land Reforms Act, 1954 — Section 28(1), 64
High Courts15 Jul 2014Disposed Off
Perfetti Van Melle India Pvt. Ltd. Vs Mahek Enterprises
Delhi High Court · (2014) 07 DEL CK 0073
Civil Procedure Code, 1908 (CPC) — Order 37 Rule 3(6)(a), Order 37 Rule 37Negotiable Instruments Act, 1881 (NI) — Section 138