High Courts17 Jul 2014Dismissed
Shanti Lal Meena Vs State
Delhi High Court · (2014) 3 JCC 2009
Criminal Procedure Code, 1973 (CrPC) — Section 313Prevention of Corruption Act, 1988 — Section 13(1)(d), 13(2), 20, 7
COURT ARCHIVE
Delhi High Court judgments
1,36,357 judgments · page 3,818 of 6,818
High Courts17 Jul 2014Dismissed
Ashok Kumar Bansal Vs Union of India
Delhi High Court · (2014) 212 DLT 308
Constitution of India, 1950 — Article 226
High Courts17 Jul 2014Dismissed
J.P. Singh Vs Director General Railway Pro.
Delhi High Court · (2014) 07 DEL CK 0153
High Courts17 Jul 2014Allowed
In Re: TSI Voyages Private Limited
Delhi High Court · (2014) 07 DEL CK 0148
Companies Act, 1956 — Section 235, 236, 237, 238, 239
High Courts17 Jul 2014Disposed Off
National Federation of Blind Vs Union of India
Delhi High Court · (2014) 212 DLT 329
Persons with Disabilities (Equal Opportunities, Protection of Rights and Full Participation) Act, 1995 — Section 33
High Courts17 Jul 2014Allowed
Life Technologies Corporation Vs Atz Lab Solutions (India) Pvt. Ltd.
Delhi High Court · AIR 2014 Delhi 146 : (2014) 212 DLT 1
High Courts17 Jul 2014Dismissed
Om Prakash Vs State (Govt. of NCT of Delhi)
Delhi High Court · (2014) CriLJ 4526
Criminal Procedure Code, 1973 (CrPC) — Section 161, 164, 313Penal Code, 1860 (IPC) — Section 376(2)(f)
High Courts17 Jul 2014
Director of Income Tax Vs Khetri Trust
Delhi High Court · (2014) 367 ITR 723
Income Tax Act, 1961 — Section 11, 11(5), 13(1)(d)
High Courts17 Jul 2014Dismissed
Archana Vs Avanish
Delhi High Court · (2014) 07 DEL CK 0044
Civil Procedure Code, 1908 (CPC) — Order 43 Rule 43(1)(d), Order 6 Rule 17, Order 9 Rule 13
High Courts17 Jul 2014
Raju @ Rajpal Vs The State of Delhi
Delhi High Court · (2014) 3 JCC 1894
Penal Code, 1860 (IPC) — Section 308, 323, 34, 452
High Courts17 Jul 2014Dismissed
Tinku Vs The State (NCT of Delhi)
Delhi High Court · (2014) 07 DEL CK 0015
Criminal Procedure Code, 1973 (CrPC) — Section 161Penal Code, 1860 (IPC) — Section 302, 307, 34
High Courts16 Jul 2014
Ramesh Ram Vs Union of India and Others
Delhi High Court · (2014) 07 DEL CK 0365
Constitution of India, 1950 — Article 14, 226, 227
High Courts16 Jul 2014
Mukesh Bansal Vs State
Delhi High Court · (2014) 3 JCC 2115
Criminal Procedure Code, 1973 (CrPC) — Section 320, 482Penal Code, 1860 (IPC) — Section 307, 408, 420, 465, 468
High Courts16 Jul 2014
Ramesh Ram Vs Union of India
Delhi High Court · (2015) 1 AD 153 : (2015) 214 DLT 706
Constitution of India, 1950 — Article 14, 226, 227
High Courts16 Jul 2014
Sameer Sabharwal Vs State
Delhi High Court · (2014) 3 DMC 622
Criminal Procedure Code, 1973 (CrPC) — Section 320, 482Penal Code, 1860 (IPC) — Section 307, 406, 498A
High Courts16 Jul 2014
Mukesh Sondhi Vs Hemant J. Sondhi
Delhi High Court · (2014) 07 DEL CK 0328
Civil Procedure Code, 1908 (CPC) — Order 1 Rule 10, Order 1 Rule 10(2), Order 1 Rule I
High Courts16 Jul 2014Disposed Off
Genco Officers Association Vs Union of India
Delhi High Court · (2014) 07 DEL CK 0327
High Courts16 Jul 2014
Devender Pal Singh Vs Rajan Pal Singh
Delhi High Court · (2014) 145 DRJ 74
Civil Procedure Code, 1908 (CPC) — Order 14 Rule 5, Order 6 Rule 17Constitution of India, 1950 — Article 227Evidence Act, 1872 — Section 45