High Courts15 Jul 2014
Leelawati Vs State
Delhi High Court · (2014) 07 DEL CK 0069
Penal Code, 1860 (IPC) — Section 302, 326, 34
COURT ARCHIVE
Delhi High Court judgments
1,36,357 judgments · page 3,820 of 6,818
High Courts15 Jul 2014Disposed Off
Surender Kumar Vs GNCT of Delhi
Delhi High Court · (2014) 07 DEL CK 0014
High Courts14 Jul 2014
Nine Dot Nine Mediaworx Pvt. Ltd. Vs Attero Recycling Pvt. Ltd.
Delhi High Court · (2015) 213 DLT 758
Constitution of India, 1950 — Article 227
High Courts14 Jul 2014Dismissed
Kewal Kishan Ahuja Vs Jagdeep Singh
Delhi High Court · (2015) 1 AD 363 : (2015) 214 DLT 716 : (2014) 144 DRJ 508 : (2015) 1 RCR(Rent) 394
Constitution of India, 1950 — Article 227Delhi Rent Control Act, 1958 — Section 14(1)(k), 14(11)
High Courts14 Jul 2014Allowed
Aeroflot Russian Airlines Vs Mohan Kumar Sharma
Delhi High Court · (2014) 3 LLJ 541
Constitution of India, 1950 — Article 226Industrial Disputes Act, 1947 — Section 17B, 2(bb), 2(oo), 2(oo)(bb), 2(s)
High Courts14 Jul 2014Dismissed
Jagdish Prasad Vs Kamla Jain
Delhi High Court · (2014) 07 DEL CK 0274
Civil Procedure Code, 1908 (CPC) — Section 151
High Courts14 Jul 2014Dismissed
Regional P.F. Commissioner Vs Siel Foods and Fertilizer Industries
Delhi High Court · (2015) 214 DLT 380 : (2014) 143 FLR 309 : (2014) 4 LLJ 244 : (2014) LLR 1122
Employees Provident Funds and Miscellaneous Provisions Act, 1952 — Section 2(f), 6, 7A, 7-A
High Courts14 Jul 2014Allowed
Aeroflot Russian Airlines Vs Rajinder Upadhayay
Delhi High Court · (2015) 213 DLT 570
Constitution of India, 1950 — Article 226Industrial Disputes Act, 1947 — Section 17B, 2(bb), 2(oo), 2(oo)(bb), 2(s)
High Courts14 Jul 2014Dismissed
Ashok Kumar Vs State
Delhi High Court · (2014) 3 JCC 1869
Criminal Procedure Code, 1973 (CrPC) — Section 313Evidence Act, 1872 — Section 106, 8Penal Code, 1860 (IPC) — Section 302, 34, 392, 411
High Courts14 Jul 2014Allowed
Shankar Rekwal Vs State
Delhi High Court · (2014) 07 DEL CK 0164
Criminal Procedure Code, 1973 (CrPC) — Section 161Penal Code, 1860 (IPC) — Section 302, 34, 404
High Courts14 Jul 2014Dismissed
AJS Builder Pvt. Ltd. Vs Harvinder Singh
Delhi High Court · (2014) 07 DEL CK 0154
Civil Procedure Code, 1908 (CPC) — Order 23 Rule 1, Order 39 Rule 1, Order 39 Rule 2, Order 39 Rule 4, Order 47 Rule 1Constitution of India, 1950 — Article 226Evidence Act, 1872 — Section 91, 92
High Courts14 Jul 2014Dismissed
Bharat Bhushan Jain Vs UOI
Delhi High Court · (2015) 1 AD 96 : (2014) 212 DLT 593 : (2014) 144 DRJ 333
Civil Procedure Code, 1908 (CPC) — Section 100
High Courts14 Jul 2014Disposed Off
Zubair Ul Abidin Vs Sameena Abidin
Delhi High Court · (2014) 6 AD 810 : (2015) 214 DLT 340
Civil Procedure Code, 1908 (CPC) — Order 4 Rule 1, Order 6 Rule 17, Order 7 Rule 11, Order 7 Rule 11(c)Court Fees Act, 1870 — Section 4Delhi High Court Act, 1966 — Section 10
High Courts14 Jul 2014
Ashok Kumar Aggarwal Vs State
Delhi High Court · (2014) 4 JCC 2485
Penal Code, 1860 (IPC) — Section 302, 304, 323, 34
High Courts14 Jul 2014Dismissed
Pawan Kumar Garg Vs Bharat Sanchar Nigam Ltd.
Delhi High Court · (2014) 07 DEL CK 0018
Constitution of India, 1950 — Article 14, 309
High Courts14 Jul 2014
Alok Vs State
Delhi High Court · (2014) 07 DEL CK 0003
Criminal Procedure Code, 1973 (CrPC) — Section 320, 482Penal Code, 1860 (IPC) — Section 307, 34
High Courts14 Jul 2014Disposed Off
Suresh Chand Vs Delhi Transport Corporation
Delhi High Court · (2014) 07 DEL CK 0002
Persons with Disabilities (Equal Opportunities, Protection of Rights and Full Participation) Act, 1995 — Section 47
High Courts11 Jul 2014
Vishnu Kumar and Others Vs State and Others
Delhi High Court · (2015) 1 JCC 398
Criminal Procedure Code, 1973 (CrPC) — Section 320, 482Penal Code, 1860 (IPC) — Section 307, 34, 406, 498-A
High Courts11 Jul 2014Disposed Off
Alka Goel Vs Medical Council of India
Delhi High Court · (2014) 6 AD 663
High Courts11 Jul 2014Dismissed
Union of India Vs R.K. Jain
Delhi High Court · (2014) 07 DEL CK 0332
Constitution of India, 1950 — Article 309