High Courts10 Jul 2014Dismissed
Union of India Vs Satwinder Kaur
Delhi High Court · (2014) 07 DEL CK 0139
Constitution of India, 1950 — Article 226
COURT ARCHIVE
Delhi High Court judgments
1,36,357 judgments · page 3,822 of 6,818
High Courts10 Jul 2014Dismissed
Sheri Khem Chand Vs Arjun Jain
Delhi High Court · (2015) 2 AD 472 : (2014) 211 DLT 513
Civil Procedure Code, 1908 (CPC) — Section 10, 11, 2(e)Constitution of India, 1950 — Article 227Delhi Rent Control Act, 1958 — Section 14(1)(e)
High Courts10 Jul 2014Disposed Off
Council of the Institute of Chartered Accountants of India Vs Ved Prakash Verma
Delhi High Court · (2014) 6 AD 657 : (2014) 185 CompCas 114 : (2015) 1 CompLJ 456 : (2014) 211 DLT 716
Chartered Accountants Act, 1949 — Section 21, 21(4), 21(6), 21(D), 22Companies Act, 1956 — Section 215(1)
High Courts10 Jul 2014Dismissed
Kashmiri Lal Kataria Vs Navneet Gupta
Delhi High Court · (2014) 07 DEL CK 0115
Delhi Rent Control Act, 1958 — Section 14(1)(e), 19, 25-B(viii)
High Courts10 Jul 2014Disposed Off
Britannia Industries Limited Vs Government of The NCT of Delhi
Delhi High Court · (2014) 6 AD 326
High Courts10 Jul 2014Dismissed
Enforcement Directorate Vs American Express Bank
Delhi High Court · (2014) 6 AD 321
Criminal Procedure Code, 1973 (CrPC) — Section 482Foreign Exchange Management Act, 1999 — Section 18, 19, 19(2), 35, 49Foreign Exchange Regulation Act, 1973 — Section 49(1), 52, 52(2), 54
High Courts10 Jul 2014Disposed Off
Ravinder Yadav Vs State of Delhi
Delhi High Court · (2014) 07 DEL CK 0074
Criminal Procedure Code, 1973 (CrPC) — Section 313, 428Penal Code, 1860 (IPC) — Section 363, 366, 376(2)(g)
High Courts09 Jul 2014Dismissed
Jitender Mathuria Vs Hindustan Petroleum Corporation Ltd.
Delhi High Court · (2014) 7 AD 94 : (2014) 144 DRJ 405 : (2014) 143 FLR 843
Industrial Disputes Act, 1947 — Section 17B
High Courts09 Jul 2014
Rajan Overseas Vs Commissioner of Central Excise
Delhi High Court · (2014) 308 ELT 443 : (2014) 48 GST 31
Central Excises and Salt Act, 1944 — Section 11BCustoms Act, 1962 — Section 3
High Courts09 Jul 2014Dismissed
Kamlesh Malik Vs Union of India
Delhi High Court · (2014) 144 DRJ 412
Civil Procedure Code, 1908 (CPC) — Order 41 Rule 1Land Acquisition Act, 1894 — Section 18, 54Limitation Act, 1963 — Section 5
High Courts09 Jul 2014
Commissioner of Income Tax Vs Rachna Agarwal
Delhi High Court · (2014) 07 DEL CK 0214
Constitution of India, 1950 — Article 265Income Tax Act, 1961 — Section 132, 142(2A), 142(A), 153A, 52
High Courts09 Jul 2014Dismissed
Pradeep Kumar Vs Union of India
Delhi High Court · (2014) 07 DEL CK 0092
Constitution of India, 1950 — Article 14Land Acquisition Act, 1894 — Section 16, 17(1), 18, 4, 6
High Courts09 Jul 2014Disposed Off
Rajpal Vs Union of India
Delhi High Court · (2014) 6 AD 696 : (2014) 211 DLT 647
High Courts09 Jul 2014Dismissed
Kishan Chand Dass Vs Kuoni Travel (India) Ltd.
Delhi High Court · (2014) 6 AD 415
Civil Procedure Code, 1908 (CPC) — Section 151, 152, 153
High Courts09 Jul 2014
PGS Geophysical AS Vs Additional Director of Income Tax
Delhi High Court · (2014) 269 CTR 433 : (2014) 369 ITR 27
Constitution of India, 1950 — Article 136Income Tax Act, 1961 — Section 10, 115A, 115A(1), 115A(1)(b), 143
High Courts08 Jul 2014
Yogesh Aggarwal and Others Vs Vikas Goyal and Others
Delhi High Court · (2014) 07 DEL CK 0368
Contract Act, 1872 — Section 74
High Courts08 Jul 2014
Commissioner of Income Tax-III Vs Dimension Apparels Pvt. Ltd.
Delhi High Court · (2014) 07 DEL CK 0364
Companies Act, 1956 — Section 391, 391(2), 394, 481, 560Income Tax Act, 1961 — Section 143(2), 143(3), 153A, 153C, 159
High Courts08 Jul 2014Dismissed
Prabhat Singh Vs State
Delhi High Court · (2014) 07 DEL CK 0324
Arms Act, 1959 — Section 25, 27, 39Criminal Procedure Code, 1973 (CrPC) — Section 100, 103, 161, 162, 165Evidence Act, 1872 — Section 10, 106, 114, 137, 138
High Courts08 Jul 2014Allowed
Umed Singh Vs The State N.C.T. of Delhi
Delhi High Court · (2014) 3 Crimes 570 : (2015) 1 DMC 32
Evidence Act, 1872 — Section 113BPenal Code, 1860 (IPC) — Section 304B, 34, 498A
High Courts08 Jul 2014Disposed Off
Raj Kumar Varun Vs Central Bureau of Investigation
Delhi High Court · (2014) 6 AD 81
Criminal Procedure Code, 1973 (CrPC) — Section 255(1), 271(1), 313, 464, 465Evidence Act, 1872 — Section 61Penal Code, 1860 (IPC) — Section 120-B