High Courts08 Jul 2014Dismissed
Butna Devi Vs Amit Talwar
Delhi High Court · (2014) 6 AD 220 : (2014) 144 DRJ 342
Court Fees Act, 1870 — Section 7
COURT ARCHIVE
Delhi High Court judgments
1,36,357 judgments · page 3,823 of 6,818
High Courts08 Jul 2014Allowed
Dena Bank Vs Aaifr
Delhi High Court · (2014) 211 DLT 651
Securitisation and Reconstruction of Financial Assets and Enforcement of Security Interest Act, 2002 (SARFAESI) — Section 13(2), 13(4), 13(4)(a), 15(1), 17Sick Industrial Companies (Special Provisions) Act, 1985 — Section 15(1)
High Courts08 Jul 2014Dismissed
National Textile Corporation Ltd. Vs UOI
Delhi High Court · (2014) 07 DEL CK 0218
High Courts08 Jul 2014Allowed
In Re: Stork Phobos Electricals Pvt. Ltd.
Delhi High Court · (2014) 07 DEL CK 0216
Companies Act, 1956 — Section 235, 236, 237, 238, 239
High Courts08 Jul 2014Dismissed
Bhagwati Vs Sher Singh
Delhi High Court · (2014) 07 DEL CK 0198
Civil Procedure Code, 1908 (CPC) — Order 7 Rule 11, Order 7 Rule 11(a)Delhi Land Reforms Act, 1954 — Section 18, 185, 185(1), 50, 81
High Courts08 Jul 2014Disposed Off
Union of India Vs Gulam Mohd. Farooque
Delhi High Court · (2014) 3 Crimes 567 : (2015) 214 DLT 321 : (2015) 319 ELT 286
Criminal Procedure Code, 1973 (CrPC) — Section 313Customs Act, 1962 — Section 102, 108, 132, 135, 135(1)(a)
High Courts08 Jul 2014Dismissed
Indo Rolhard Industries Ltd. Vs M.K. Mahajan
Delhi High Court · (2014) 6 AD 197 : (2014) 186 CompCas 60 : (2015) 213 DLT 334 : (2014) 144 DRJ 388
Companies Act, 1956 — Section 433(c), 434(1)(a)
High Courts08 Jul 2014Dismissed
Navalokam Samskarika Kendram Vs Union of India
Delhi High Court · (2014) 07 DEL CK 0110
Constitution of India, 1950 — Article 226, 32
High Courts08 Jul 2014Dismissed
Surinder Singh Vs State of Delhi
Delhi High Court · (2014) 07 DEL CK 0107
Criminal Procedure Code, 1973 (CrPC) — Section 164, 313Penal Code, 1860 (IPC) — Section 376(g)
High Courts08 Jul 2014Disposed Off
THDC India Ltd. Vs R.K. Raturi
Delhi High Court · (2014) 6 AD 316 : (2014) 212 DLT 683
Constitution of India, 1950 — Article 14Right to Information Act, 2005 — Section 11(1), 19(4), 8, 8(1)(d), 8(1)(e)
High Courts08 Jul 2014Dismissed
Lakshmi Narayan B. (Shri) Vs International Orthopedic Rehabilitation and Prevention (India) Pvt. Ltd.
Delhi High Court · (2014) 6 AD 750
Civil Procedure Code, 1908 (CPC) — Order 39 Rule 1, Order 39 Rule 2, Order 43 Rule 1(r)
High Courts08 Jul 2014Dismissed
Inder Singh Vs Union of India
Delhi High Court · (2014) 144 DRJ 381
Civil Procedure Code, 1908 (CPC) — Order 41 Rule 1Land Acquisition Act, 1894 — Section 18, 54, 54(1)Limitation Act, 1963 — Section 5
High Courts08 Jul 2014
Rajiv Vs State
Delhi High Court · (2014) 3 JCC 1917
Penal Code, 1860 (IPC) — Section 307, 324, 34, 356, 379
High Courts07 Jul 2014
Shiela Sen Gupta Vs UOI and Others
Delhi High Court · (2014) 07 DEL CK 0378
Constitution of India, 1950 — Article 12, 14, 21, 226Income Tax Act, 1961 — Section 119, 269 UD(1), 269UD, 269UI
High Courts07 Jul 2014Dismissed
Mithlesh Kumar Singh Vs Union of India
Delhi High Court · (2015) 213 DLT 40
Constitution of India, 1950 — Article 226Criminal Procedure Code, 1973 (CrPC) — Section 154(3), 156(3), 200, 36
High Courts07 Jul 2014Disposed Off
Deepender Kumar Vs The State of NCT of Delhi
Delhi High Court · (2014) 6 AD 409 : (2014) 3 JCC(Narcotics) 139
Criminal Procedure Code, 1973 (CrPC) — Section 293Narcotic Drugs and Psychotropic Substances Act, 1985 (NDPS) — Section 21, 21(c), 42, 50, 57
High Courts07 Jul 2014Allowed
Avikash Vs Union of India
Delhi High Court · (2014) 3 RCR(Civil) 723
Passports Act, 1967 — Section 6(2)
High Courts07 Jul 2014
Carrier Aircon Ltd. Vs Commissioner of Trade and Taxes
Delhi High Court · (2014) 7 AD 103 : (2015) 84 VST 466
Delhi Sales Tax Act, 1975 — Section 4(2)(a)(v)
High Courts07 Jul 2014Allowed
Darshan Vs Raj Kumar
Delhi High Court · (2014) 144 DRJ 350
Hindu Succession Act, 1956 — Section 14, 14(1), 14(2), 30Succession Act, 1925 — Section 299, 63Transfer of Property Act, 1882 — Section 37