High Courts03 Jul 2014Disposed Off
Mukesh Kumar Vs State Mukhtiar Singh Vs State Govt. of NCT of Delhi
Delhi High Court · (2014) 4 JCC(Narcotics) 193
Narcotic Drugs and Psychotropic Substances Act, 1985 (NDPS) — Section 15, 25
COURT ARCHIVE
Delhi High Court judgments
1,36,357 judgments · page 3,825 of 6,818
High Courts03 Jul 2014
Narinder Kumar Vs Commissioner of Income Tax
Delhi High Court · (2014) 369 ITR 49
Constitution of India, 1950 — Article 226, 227Income Tax Act, 1961 — Section 143(2), 144, 264, 271(1)(c), 271D
High Courts03 Jul 2014Dismissed
Delhi Transport Corporation Vs Rajbir Singh
Delhi High Court · (2014) 07 DEL CK 0181
Industrial Disputes Act, 1947 — Section 17-B
High Courts03 Jul 2014
In Re: Vodafone Spacetel Ltd.
Delhi High Court · (2014) 212 DLT 6
Companies Act, 1956 — Section 235, 236, 237, 238, 239
High Courts03 Jul 2014Dismissed
Abhishek Kumar Vs Union of India
Delhi High Court · (2014) 144 DRJ 8
Constitution of India, 1950 — Article 226
High Courts03 Jul 2014
Manjit Singh Vs S.K. Mehta and Co.
Delhi High Court · (2015) 214 DLT 376
Contract Act, 1872 — Section 25Criminal Procedure Code, 1973 (CrPC) — Section 482Limitation Act, 1963 — Section 18
High Courts03 Jul 2014Disposed Off
Sushil Kumar Gupta Vs The Chairman ECPF and Gratuity Trusts
Delhi High Court · (2014) 144 DRJ 237
Constitution of India, 1950 — Article 226, 300A
High Courts03 Jul 2014Dismissed
Oriental Insurance Company Ltd. Vs Om Prakash
Delhi High Court · (2014) 07 DEL CK 0041
Andhra Pradesh Land Encroachment Act, 1905 - Section 163A
High Courts03 Jul 2014Allowed
Rajesh Kumar Vs State of NCT delhi
Delhi High Court · (2014) 6 AD 282 : (2014) 3 JCC(Narcotics) 156 : (2015) 1 RCR(Criminal) 864
Narcotic Drugs and Psychotropic Substances Act, 1985 (NDPS) — Section 20(b)(ii)(B), 20(b)(ii)(C), 29
High Courts02 Jul 2014
Mona Kumari Dokania Vs Surender Kumar Singh and Others
Delhi High Court · (2014) 07 DEL CK 0374
Motor Vehicles Act, 1988 — Section 140, 163A, 166Penal Code, 1860 (IPC) — Section 279, 304A
High Courts02 Jul 2014Dismissed
Shahid Ali Vs Union of India
Delhi High Court · (2015) 213 DLT 164 : (2014) 4 ESC 1903
Constitution of India, 1950 — Article 343
High Courts02 Jul 2014Dismissed
Allahrakha Vs Allahwala
Delhi High Court · (2014) 144 DRJ 12 : (2014) 2 RCR(Rent) 279
Civil Procedure Code, 1908 (CPC) — Section 115Delhi Rent Control Act, 1958 — Section 14(1)(e)Evidence Act, 1872 — Section 116
High Courts02 Jul 2014Disposed Off
T.C. Chawla Vs C.B.I.
Delhi High Court · (2014) 3 JCC 2005
Criminal Procedure Code, 1973 (CrPC) — Section 313Prevention of Corruption Act, 1988 — Section 13(1)(d), 13(2), 20, 7
High Courts02 Jul 2014Dismissed
Bela Rani Bhattcharyya Vs Union of India
Delhi High Court · (2014) ComPLR 262 : (2014) 212 DLT 1
Competition Act, 2002 — Section 53TConstitution Of India, 1950 — Article 226Consumer Protection Act, 1986 — Section 17, 19
High Courts02 Jul 2014Dismissed
State Trading Corporation of India Ltd. Vs Toepfer International Asia PTE Ltd.
Delhi High Court · (2014) 3 ARBLR 105 : (2014) 144 DRJ 220
Arbitration and Conciliation Act, 1996 — Section 34, 34(2), 34(2)(b)(ii), 37
High Courts02 Jul 2014
Narain Singh Vs State
Delhi High Court · (2014) 211 DLT 632
Civil Procedure Code, 1908 (CPC) — Order 41 Rule 27Criminal Procedure Code, 1973 (CrPC) — Section 340Evidence Act, 1872 — Section 68, 71
High Courts02 Jul 2014Dismissed
Focus Energy Limited Vs Neelam Devi
Delhi High Court · (2014) 175 PLR 46
Employees Compensation Act, 1923 — Section 30, 30(aa), 4, 4A, 4A(3)
High Courts02 Jul 2014
Jitendra Prasad Agarwal Vs Associated Tubewell (India) Ltd.
Delhi High Court · (2014) 186 CompCas 528 : (2014) 211 DLT 735
Companies Act, 1956 — Section 397, 398, 403, 43A
High Courts02 Jul 2014
Vijay Sethi Vs State
Delhi High Court · (2015) 213 DLT 103
Evidence Act, 1872 — Section 68Succession Act, 1925 — Section 63, 63(c), 68