High Courts18 Jul 2014Dismissed
Gajender Vs State
Delhi High Court · (2014) 07 DEL CK 0335
Arms Act, 1959 — Section 25Criminal Procedure Code, 1973 (CrPC) — Section 313, 428Evidence Act, 1872 — Section 27, 8
COURT ARCHIVE
Delhi High Court judgments
1,36,357 judgments · page 3,817 of 6,818
High Courts18 Jul 2014Allowed
Kamal Kishore Vs State of Delhi
Delhi High Court · (2014) 7 AD 53 : (2015) 2 Crimes 61 : (2015) 214 DLT 167
Arms Act, 1959 — Section 25, 27Criminal Procedure Code, 1973 (CrPC) — Section 161, 313Penal Code, 1860 (IPC) — Section 302, 34
High Courts18 Jul 2014Allowed
Prem Singh Vs The State
Delhi High Court · (2014) 3 JCC 1901
Criminal Procedure Code, 1973 (CrPC) — Section 161Evidence Act, 1872 — Section 47Penal Code, 1860 (IPC) — Section 302, 34
High Courts18 Jul 2014
Commissioner of Income Tax Vs Heartland Delhi Transcription Services Pvt. Ltd.
Delhi High Court · (2014) 270 CTR 373 : (2014) 366 ITR 523
Income Tax Act, 1922 — Section 15C, 15C(2)(i)Income Tax Act, 1961 — Section 10A, 10A(2), 10A(9), 10AA, 10B
High Courts18 Jul 2014Disposed Off
Siri Ram Vs State Govt. of NCT of Delhi
Delhi High Court · (2014) 7 AD 105 : (2014) 4 CCR 59
Criminal Procedure Code, 1973 (CrPC) — Section 161, 313Penal Code, 1860 (IPC) — Section 147, 148, 149, 300, 302
High Courts18 Jul 2014Disposed Off
Jai Bhagwan Vs The State
Delhi High Court · (2014) 07 DEL CK 0175
Criminal Procedure Code, 1973 (CrPC) — Section 320, 482Penal Code, 1860 (IPC) — Section 307, 34, 406, 498-A
High Courts18 Jul 2014Dismissed
Dinesh Kumar Vs State (Govt. of NCT of Delhi)
Delhi High Court · (2014) 07 DEL CK 0161
Criminal Procedure Code, 1973 (CrPC) — Section 313Penal Code, 1860 (IPC) — Section 176, 302, 307, 354
High Courts18 Jul 2014Allowed
In Re: Enquest Offshore Private Limited
Delhi High Court · (2014) 07 DEL CK 0143
Companies Act, 1956 — Section 235, 236, 237, 238, 239
High Courts18 Jul 2014Allowed
In Re: Edini Steels Private Limited
Delhi High Court · (2014) 07 DEL CK 0142
Companies Act, 1956 — Section 235, 236, 237, 238, 239
High Courts18 Jul 2014
Umeed Vs Umeed Health Care Society
Delhi High Court · (2014) 07 DEL CK 0140
Civil Procedure Code, 1908 (CPC) — Order 39 Rule 2A, 151Contempt of Courts Act, 1971 — Section 12
High Courts18 Jul 2014
Commissioner of Income Tax Vs Sharda Kochhar
Delhi High Court · (2014) 07 DEL CK 0051
Income Tax Act, 1961 — Section 148, 155(7-A), 2, 260A, 45Land Acquisition Act, 1894 — Section 18, 23, 23(1A), 23(2), 28
High Courts18 Jul 2014Disposed Off
Sudhakar Singh Vs State
Delhi High Court · (2014) 3 DMC 174 : (2014) 3 JCC 1943
Constitution of India, 1950 — Article 20Criminal Procedure Code, 1973 (CrPC) — Section 313, 428Dowry Prohibition Act, 1961 — Section 2
High Courts18 Jul 2014
Poddar Construction Co. Pvt. Ltd. Vs Ravinder Nath Sahni Ravinder Nath Sahni Vs Poddar Construction Co. Private Ltd. Sabina Jajodia Vs Ravinder Nath Sahni
Delhi High Court · (2014) 211 DLT 561 : (2014) 144 DRJ 598
Civil Procedure Code, 1908 (CPC) — Order 7 Rule 6Delhi Land Reforms Act, 1954 — Section 185Evidence Act, 1872 — Section 91, 92
High Courts18 Jul 2014
Mahima Vs DDA
Delhi High Court · (2014) 212 DLT 647 : (2014) 144 DRJ 579
Hindu Adoptions and Maintenance Act, 1956 — Section 18, 20, 22, 27, 3(d)Hindu Marriage Act, 1955 — Section 13B(2), 24, 25, 26Hindu Succession Act, 1956 — Section 14, 14(1), 14(2), 30
High Courts17 Jul 2014
Amalgamated Bean Coffee Trading Company Ltd. Vs Xplore Source Consultancy Services Pvt. Ltd.
Delhi High Court · (2014) 4 Crimes 389 : (2015) 214 DLT 563 : (2014) 3 JCC(NI) 185
Constitution of India, 1950 — Article 227Criminal Procedure Code, 1973 (CrPC) — Section 251, 313, 482Negotiable Instruments Act, 1881 (NI) — Section 138, 140, 141
High Courts17 Jul 2014Disposed Off
Infinity Sez Private Ltd. Vs I. F.C.I.
Delhi High Court · (2014) 07 DEL CK 0295
Recovery of Debts Due to Banks and Financial Institutions Act, 1993 — Section 30
High Courts17 Jul 2014Dismissed
P.K. Sharma Vs Kamlesh Sharma
Delhi High Court · (2014) 07 DEL CK 0232
Civil Procedure Code, 1908 (CPC) — Section 100-A, 151, 96Delhi High Court Act, 1966 — Section 10, 5, 5(2)
High Courts17 Jul 2014Dismissed
Veer Singh Vs State of the NCT of Delhi
Delhi High Court · (2014) 07 DEL CK 0183
Penal Code, 1860 (IPC) — Section 302, 304