High Courts22 Jul 2014Dismissed
Niloo Ranjan Kumar Vs Union of India
Delhi High Court · (2014) 7 AD 21 : (2014) 212 DLT 522 : (2015) 1 SLJ 157
COURT ARCHIVE
Delhi High Court judgments
1,36,357 judgments · page 3,815 of 6,818
High Courts22 Jul 2014Dismissed
Rakesh Kumar Juneja Vs Hans Raj Vij
Delhi High Court · (2014) 07 DEL CK 0179
High Courts22 Jul 2014Allowed
Rakesh Kumar Aggarwal Vs Union of India
Delhi High Court · (2014) 07 DEL CK 0177
Administrative Tribunals Act, 1985 — Section 19, 21Armed Forces Tribunals Act, 2007 — Section 22Constitution Of India, 1950 — Article 226
High Courts22 Jul 2014
Comverse Networks Systems India Pvt. Ltd. Vs Commissioner of Income Tax
Delhi High Court · (2014) 271 CTR 36 : (2014) 369 ITR 40 : (2014) 226 TAXMAN 108
Income Tax Act, 1922 — Section 43Income Tax Act, 1961 — Section 148, 149(3), 160, 160(1)(i), 163
High Courts22 Jul 2014
Midas Hygiene Industries Pvt. Ltd. Vs Sudhir Bhatia
Delhi High Court · (2014) 212 DLT 311 : (2015) 147 DRJ 447 : (2015) 61 PTC 275
Constitution of India, 1950 — Article 226Contract Act, 1872 — Section 27Copyright Act, 1957 — Section 6, 62(2), 72, 72(2)
High Courts22 Jul 2014Dismissed
Anantji Gas Service Vs Indian Oil Corporation Ltd.
Delhi High Court · (2014) 3 ARBLR 407
Arbitration and Conciliation Act, 1996 — Section 37(1)(a), 9Civil Procedure Code, 1908 (CPC) — Order 39 Rule 1, Order 39 Rule 2
High Courts22 Jul 2014
Shinichoro Ishikawa Vs Narender Kumar Sehgal
Delhi High Court · (2015) 213 DLT 535
Civil Procedure Code, 1908 (CPC) — Order 7 Rule 11Companies Act, 1956 — Section 433, 434, 439Delhi High Court Act, 1966 — Section 10
High Courts22 Jul 2014Disposed Off
Javed Vs State Govt. of NCT of Delhi
Delhi High Court · (2014) 07 DEL CK 0077
Criminal Procedure Code, 1973 (CrPC) — Section 154, 155, 313Penal Code, 1860 (IPC) — Section 299, 300, 300(3), 302, 304
High Courts22 Jul 2014Partly Allowed
Sushil Kumar Vs State Govt. of NCT of Delhi
Delhi High Court · (2014) 3 DMC 542
Criminal Procedure Code, 1973 (CrPC) — Section 161, 221(1), 313Dowry Prohibition Act, 1961 — Section 2Evidence Act, 1872 — Section 113A, 113B, 114, 4
High Courts22 Jul 2014
Vikash Vs State
Delhi High Court · (2014) 3 JCC 1919
Criminal Procedure Code, 1973 (CrPC) — Section 320, 482Penal Code, 1860 (IPC) — Section 307, 323, 34, 427, 452
High Courts21 Jul 2014
Raj Bahadur Vs The State
Delhi High Court · (2015) 1 JCC 401
Criminal Procedure Code, 1973 (CrPC) — Section 482Penal Code, 1860 (IPC) — Section 120-B, 365, 392, 412, 419
High Courts21 Jul 2014
Jai Singh Vs The State and Others
Delhi High Court · (2015) 1 JCC 532
Criminal Procedure Code, 1973 (CrPC) — Section 372Evidence Act, 1872 — Section 113BPenal Code, 1860 (IPC) — Section 302, 304B, 306, 498A
High Courts21 Jul 2014Dismissed
Mahender Singh Chhabra Vs Jaspal Singh Narula
Delhi High Court · (2014) 6 AD 359 : (2014) 3 JCC 2025
Penal Code, 1860 (IPC) — Section 302, 34, 498A
High Courts21 Jul 2014Allowed
Rajasthan Rajya Vidyut Prasaran Nigam Ltd. Vs Regional Provident Fund Commissioner
Delhi High Court · (2014) 143 FLR 200 : (2014) 4 LLJ 533 : (2014) 4 LLN 122 : (2014) LLR 923
Employees Provident Funds and Miscellaneous Provisions Act, 1952 — Section 7A, 7-I(2), 7-OLimitation Act, 1963 — Section 5
High Courts21 Jul 2014Allowed
In Re: Magic Eye Developers Private Limited
Delhi High Court · (2014) 07 DEL CK 0334
Companies Act, 1956 — Section 235, 236, 237, 238, 239Income Tax Act, 1961 — Section 72A
High Courts21 Jul 2014Dismissed
Rishal Singh Vs Bohat Ram
Delhi High Court · (2014) 144 DRJ 633 : (2014) 2 RCR(Rent) 256
Delhi Rent Control Act, 1958 — Section 14, 14(1)(e), 25BEvidence Act, 1872 — Section 116
High Courts21 Jul 2014
Ishwar Singh Vs State
Delhi High Court · (2014) 3 DMC 653
Criminal Procedure Code, 1973 (CrPC) — Section 313Evidence Act, 1872 — Section 113BPenal Code, 1860 (IPC) — Section 302, 304B, 498A
High Courts21 Jul 2014Dismissed
Rehan Vs State
Delhi High Court · (2014) 07 DEL CK 0330
Penal Code, 1860 (IPC) — Section 302, 307
High Courts21 Jul 2014
Shemford Schools Private Vs Shemford International School
Delhi High Court · (2014) 60 PTC 501