High Courts24 Jul 2014Allowed
State Vs Vipin Sharma
Delhi High Court · (2014) 6 AD 700
Essential Commodities Act, 1955 — Section 10, 3, 7, 9Immoral Traffic (Prevention) Act, 1956 — Section 4, 5Passports Act, 1967 — Section 12
COURT ARCHIVE
Delhi High Court judgments
1,36,357 judgments · page 3,813 of 6,818
High Courts24 Jul 2014Disposed Off
Pawan Kumar Vs State
Delhi High Court · (2014) 145 DRJ 98
Criminal Procedure Code, 1973 (CrPC) — Section 313Penal Code, 1860 (IPC) — Section 201, 302, 376, 377
High Courts24 Jul 2014Dismissed
Sudhir Kumar Parcha Vs State Election Commission
Delhi High Court · (2014) 212 DLT 300
Constitution of India, 1950 — Article 191, 192, 193, 226, 329 (b)Delhi Municipal Corporation Act, 1957 — Section 15, 17
High Courts24 Jul 2014Allowed
Tara Devi Vs Prahlad Rai
Delhi High Court · (2014) 07 DEL CK 0061
Civil Procedure Code, 1908 (CPC) — Section 115Constitution of India, 1950 — Article 227
High Courts24 Jul 2014Allowed
Renu S. Kumar Vs Union of India
Delhi High Court · (2014) 07 DEL CK 0013
Constitution of India, 1950 — Article 226
High Courts23 Jul 2014
Jitender Singh Vs State
Delhi High Court · (2014) 3 JCC 1908
Constitution of India, 1950 — Article 226Criminal Procedure Code, 1973 (CrPC) — Section 164, 320, 482Penal Code, 1860 (IPC) — Section 307, 323, 324, 34, 376
High Courts23 Jul 2014Dismissed
Anil Gupta Vs State
Delhi High Court · (2014) 3 JCC 1929
Criminal Procedure Code, 1973 (CrPC) — Section 161, 164, 482Penal Code, 1860 (IPC) — Section 34, 363, 366, 376
High Courts23 Jul 2014
Commissioner of Income Tax-IV Vs Hotz Industries Ltd.
Delhi High Court · (2014) 226 TAXMAN 252
Income Tax Act, 1961 — Section 143(3), 14A, 2(14), 263, 36(1)(vii)
High Courts23 Jul 2014
Delhi Subordinate Services Selection Board Vs Tapan Neeraj
Delhi High Court · (2014) 212 DLT 94 : (2014) 144 DRJ 356
Constitution of India, 1950 — Article 226Persons with Disabilities (Equal Opportunities, Protection of Rights and Full Participation) Act, 1995 — Section 32, 33
High Courts23 Jul 2014Allowed
Nandan Singh Mahalwal Vs Municipal Corporation of Delhi
Delhi High Court · (2014) 07 DEL CK 0276
High Courts23 Jul 2014Disposed Off
State Vs Surender Virender Vs State
Delhi High Court · (2015) 214 DLT 437
Penal Code, 1860 (IPC) — Section 302, 34, 392, 394, 397
High Courts23 Jul 2014Dismissed
Majid Sheikh Mansoori Vs State
Delhi High Court · (2014) 07 DEL CK 0223
Criminal Procedure Code, 1973 (CrPC) — Section 313
High Courts23 Jul 2014Allowed
Mahabir Prasad Vs Delhi Transport Corporation
Delhi High Court · (2014) 6 AD 802 : (2014) 212 DLT 503 : (2014) 144 DRJ 422 : (2014) 143 FLR 858 : (2014) 4 LLJ 413
Constitution of India, 1950 — Article 136, 226Industrial Disputes Act, 1947 — Section 11-A, 29
High Courts23 Jul 2014Disposed Off
Dyal Singh College Vs South Delhi Municipal Corporation
Delhi High Court · (2014) 07 DEL CK 0213
High Courts23 Jul 2014Dismissed
Sunita Chauhan Vs Virender Singh Gusain
Delhi High Court · (2014) 07 DEL CK 0207
Constitution of India, 1950 — Article 227Delhi Rent Control Act, 1958 — Section 14(1)(h), 38
High Courts23 Jul 2014Disposed Off
General Mills Marketing Inc Vs South India Beverages Pvt. Ltd.
Delhi High Court · (2015) 214 DLT 123
Civil Procedure Code, 1908 (CPC) — Order 39 Rule 1, Order 39 Rule 2Trade Marks Act, 1999 — Section 142, 17, 17(2)(a)(i)
High Courts23 Jul 2014Disposed Off
Shahin Rustam Vs Indira Gandhi National Open University
Delhi High Court · (2014) 145 DRJ 137
Administrative Tribunals Act, 1985 — Section 14(1), 3Constitution of India, 1950 — Article 196, 226, 323(A), 323(b), 323-A
High Courts23 Jul 2014Disposed Off
Laxmi Narain Jai Gopal Pvt. Ltd. Vs Ajay Aggarwal
Delhi High Court · (2014) 144 DRJ 418 : (2014) 59 PTC 515
Civil Procedure Code, 1908 (CPC) — Order 39 Rule 1, Order 39 Rule 2, 151
High Courts23 Jul 2014Disposed Off
Employee State Insurance Corporation Vs Hindustan Unilever Ltd.
Delhi High Court · (2014) 7 AD 63
Employees State Insurance Act, 1948 — Section 44, 45, 45A, 45B, 45C
High Courts23 Jul 2014Allowed
Santosh Pal Meena Vs UPSC
Delhi High Court · (2015) 213 DLT 218 : (2014) 3 ESC 1837
Constitution of India, 1950 — Article 309