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Delhi High Court judgments

1,36,357 judgments · page 3,811 of 6,818

High Courts28 Jul 2014Disposed Off

Ram Prakash Vs D.N. Srivastava

Delhi High Court · (2014) 6 AD 713 : (2015) CriLJ 226

Delhi Municipal Corporation Act, 1957 — Section 343, 344(1)Penal Code, 1860 (IPC) — Section 34, 499, 500, 501
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High Courts28 Jul 2014Allowed

Mahanagar Telephone Nigam Limited Vs Applied Electronics Ltd.

Delhi High Court · AIR 2014 Delhi 182 : (2014) 3 ARBLR 349 : (2015) 213 DLT 434

Arbitration and Conciliation Act, 1996 — Section 16, 17, 19, 19(1), 33Civil Procedure Code, 1908 (CPC) — Order 41 Rule 22, Order 41 Rule 22(1), Order 41 Rule 41, 151Constitution of India, 1950 — Article 136
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High Courts28 Jul 2014Dismissed

Vinay Sharma Vs Indraprastha Gas Ltd.

Delhi High Court · (2014) 4 LLJ 135 : (2014) 3 LLN 680

Constitution of India, 1950 — Article 226Contract Labour (Regulation and Abolition) Act, 1970 — Section 10(1)Evidence Act, 1872 — Section 114(3)(g)
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High Courts28 Jul 2014Dismissed

Mukesh Vs State

Delhi High Court · (2015) 3 AD 301

Criminal Procedure Code, 1973 (CrPC) — Section 428Penal Code, 1860 (IPC) — Section 307, 34, 392, 397
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High Courts28 Jul 2014

Juyal Vs State

Delhi High Court · (2014) 3 JCC 1867

Criminal Procedure Code, 1973 (CrPC) — Section 161, 164Penal Code, 1860 (IPC) — Section 363, 367Protection of Children From Sexual Offences Act, 2012 — Section 4
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High Courts28 Jul 2014

Madan Lal Vs State

Delhi High Court · (2014) 3 JCC 1884

Criminal Procedure Code, 1973 (CrPC) — Section 313Penal Code, 1860 (IPC) — Section 304B, 498A
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High Courts28 Jul 2014Dismissed

Devki Nandan Vs Ravi Kant

Delhi High Court · (2014) 07 DEL CK 0011

Delhi Rent Control Act, 1958 — Section 14(1)(e), 25(B), 25(B)(8)Evidence Act, 1872 — Section 116Slum Areas (Improvement and Clearance) Act, 1956 — Section 19
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High Courts28 Jul 2014Dismissed

Indian Delco Pvt. Ltd. Vs Chairman and Managing Director

Delhi High Court · (2015) 213 DLT 668 : (2014) 144 DRJ 500

Civil Procedure Code, 1908 (CPC) — Section 34Recovery of Debts Due to Banks and Financial Institutions Act, 1993 — Section 19Securitisation and Reconstruction of Financial Assets and Enforcement of Security Interest Act, 2002 (SARFAESI) — Section 13(2), 17
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High Courts28 Jul 2014

Dhanvinder Singh Vs State

Delhi High Court · (2014) 3 JCC 1999

Criminal Procedure Code, 1973 (CrPC) — Section 313Penal Code, 1860 (IPC) — Section 302, 307, 498A
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High Courts25 Jul 2014Dismissed

Yash Pal Vs Gopal Singh Nim

Delhi High Court · (2015) 1 RCR(Rent) 622

Delhi Rent Control Act, 1958 - Section 25-B(8) — Evidence Act, 1872 - Section 115 — Limitation Act, 1963 - Section 5 — Transfer of Property Act, 1882 - Section 111(f)
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