High Courts30 Jul 2014Disposed Off
Suk Charan Vs State
Delhi High Court · (2014) 07 DEL CK 0247
Criminal Procedure Code, 1973 (CrPC) — Section 313, 428Evidence Act, 1872 — Section 134Penal Code, 1860 (IPC) — Section 307, 323, 352, 393, 452
COURT ARCHIVE
Delhi High Court judgments
1,36,357 judgments · page 3,810 of 6,818
High Courts30 Jul 2014
Great Eastern Energy Corporation Ltd. Vs Dy. Commissioner of Income Tax
Delhi High Court · (2014) 07 DEL CK 0206
Income Tax Act, 1961 — Section 139, 142, 143, 143(2), 143(3)
High Courts30 Jul 2014
Zaheer Mauritius Vs Director of Income Tax
Delhi High Court · (2014) 270 CTR 244 : (2015) 230 TAXMAN 342
Constitution of India, 1950 — Article 226, 227Income Tax Act, 1961 — Section 197, 2(28A)
High Courts30 Jul 2014
DSJ Communications Vs Union of India
Delhi High Court · (2015) 214 DLT 632 : (2014) 309 ELT 230
Constitution of India, 1950 — Article 226, 227
High Courts30 Jul 2014Disposed Off
Yes Bank Limited Vs A2Z Maintenance and Engineering Services Ltd.
Delhi High Court · (2014) 07 DEL CK 0201
Civil Procedure Code, 1908 (CPC) — Order 1 Rule 10, Order 39 Rule 1, Order 39 Rule 2, Order 39 Rule 4, 151Companies Act, 1956 — Section 113(1), 391, 433(e), 434(1)(a)
High Courts30 Jul 2014Dismissed
Mahen Rajora Vs University of Delhi
Delhi High Court · (2014) 07 DEL CK 0200
High Courts30 Jul 2014Allowed
Vijaya Bank Vs EPFO
Delhi High Court · (2015) 213 DLT 741 : (2015) 144 FLR 103
Civil Procedure Code, 1908 (CPC) — Section 60Employees Provident Funds and Miscellaneous Provisions Act, 1952 — Section 7A, 8, 8B, 8F, 8F(3)Securitisation and Reconstruction of Financial Assets and Enforcement of Security Interest Act, 2002 (SARFAESI) — Section 13(2), 13(4)
High Courts30 Jul 2014Allowed
Ashwal Vadera Vs Union of India
Delhi High Court · (2014) 07 DEL CK 0192
Land Acquisition Act, 1894 — Section 31, 4, 6Right to Fair Compensation and Transparency in Land Acquisition, Rehabilitation and Resettlement Act, 2013 — Section 24(2)
High Courts30 Jul 2014Allowed
Sanjay Aneja Vs State
Delhi High Court · (2014) 07 DEL CK 0191
Criminal Procedure Code, 1973 (CrPC) — Section 320, 482Penal Code, 1860 (IPC) — Section 307, 333, 34, 341
High Courts30 Jul 2014Dismissed
Anil Jain Vs Bhagwan Shankar Khanna
Delhi High Court · (2014) 07 DEL CK 0166
Civil Procedure Code, 1908 (CPC) — Section 115Delhi Rent Control Act, 1958 — Section 14(1)(e), 25-B, 25-B(4), 25B(8), 25-B(8)Evidence Act, 1872 — Section 116
High Courts30 Jul 2014Dismissed
Laxmi Vs State
Delhi High Court · (2014) 07 DEL CK 0165
Criminal Procedure Code, 1973 (CrPC) — Section 161, 313Penal Code, 1860 (IPC) — Section 307, 34
High Courts30 Jul 2014
Sanddep Vs Pooja
Delhi High Court · (2015) 213 DLT 591
Criminal Procedure Code, 1973 (CrPC) — Section 320, 482Dowry Prohibition Act, 1961 — Section 3, 4Penal Code, 1860 (IPC) — Section 307, 34, 406, 498A
High Courts30 Jul 2014
Ashiq Vs State NCT of Delhi
Delhi High Court · (2014) 3 JCC 1879
Criminal Procedure Code, 1973 (CrPC) — Section 313Evidence Act, 1872 — Section 106Penal Code, 1860 (IPC) — Section 302, 498A
High Courts30 Jul 2014Allowed
Union of India Vs Kuldeep Kumar
Delhi High Court · (2014) 07 DEL CK 0059
Constitution of India, 1950 — Article 14, 226
High Courts30 Jul 2014Dismissed
Vijay Pal Vs State of Delhi
Delhi High Court · (2014) 07 DEL CK 0056
Arms Act, 1959 — Section 27Criminal Procedure Code, 1973 (CrPC) — Section 313, 428Penal Code, 1860 (IPC) — Section 302, 449, 506
High Courts30 Jul 2014Allowed
Lok Nath Vs Ashok Kumar
Delhi High Court · (2015) 213 DLT 278 : (2015) 1 RCR(Rent) 208
Constitution of India, 1950 — Article 227Delhi Rent Control Act, 1958 — Section 14(1)(a), 14(2), 15(1), 26, 27
High Courts28 Jul 2014
Umesh Vs The State
Delhi High Court · (2015) 2 Crimes 153 : (2015) 1 JCC 403
Criminal Procedure Code, 1973 (CrPC) — Section 438, 82Penal Code, 1860 (IPC) — Section 147, 149, 323, 34, 354Scheduled Castes and the Scheduled Tribes (Prevention of Atrocities) Act, 1989 — Section 18, 3(1)(x), 3(10), 3(11)
High Courts28 Jul 2014
Trilochan Singh and Others Vs UOI and Others
Delhi High Court · (2015) 147 DRJ 459
High Courts28 Jul 2014Dismissed
Ajay Kumar Vs Union of India
Delhi High Court · (2014) 07 DEL CK 0341
Constitution of India, 1950 — Article 14, 226
High Courts28 Jul 2014
Nanhe Vs State
Delhi High Court · (2014) 4 Crimes 411 : (2014) 3 JCC 1862
Penal Code, 1860 (IPC) — Section 120B, 392, 395, 397