High Courts25 Jul 2014
Marketing and Exchange India Pvt. Ltd. Vs Commissioner of Central Excise
Delhi High Court · (2014) 309 ELT 460
COURT ARCHIVE
Delhi High Court judgments
1,36,357 judgments · page 3,812 of 6,818
High Courts25 Jul 2014Allowed
Himanshu Dawar Vs State
Delhi High Court · (2014) 212 DLT 294 : (2014) 3 JCC 1864
Constitution of India, 1950 — Article 226Criminal Procedure Code, 1973 (CrPC) — Section 156(3), 320, 482Negotiable Instruments Act, 1881 (NI) — Section 138
High Courts25 Jul 2014Partly Allowed
Rhydburg Pharmaceuticals Ltd. Vs ESI Corporation
Delhi High Court · (2014) 7 AD 66 : (2015) 213 DLT 719
High Courts25 Jul 2014Dismissed
Gulshan Kumar Arora Vs Ashwani Shukla
Delhi High Court · AIR 2015 Delhi1
Civil Procedure Code, 1908 (CPC) — Order 12 Rule 6, Order 39 Rule 2ASpecific Relief Act, 1963 — Section 12
High Courts25 Jul 2014Dismissed
Sudha Mishra Vs Surya Chandra Mishra
Delhi High Court · (2014) 07 DEL CK 0117
High Courts25 Jul 2014
Adil Vs State Govt. of NCT of Delhi
Delhi High Court · (2014) 4 Crimes 40 : (2014) 4 Crimes 320 : (2014) 3 JCC 1857
Arms Act, 1959 — Section 25Penal Code, 1860 (IPC) — Section 392, 397
High Courts25 Jul 2014Dismissed
Sujata Gupta Vs Uma Gupta
Delhi High Court · (2015) 1 AD 730 : (2014) 212 DLT 297
Civil Procedure Code, 1908 (CPC) — Section 10, 151Constitution of India, 1950 — Article 227
High Courts25 Jul 2014Disposed Off
Avinash Vs State
Delhi High Court · (2014) 4 Crimes 26 : (2014) 212 DLT 513 : (2014) 3 JCC 1935
Criminal Procedure Code, 1973 (CrPC) — Section 437, 437(3), 437(3)(c), 438, 438(1)Penal Code, 1860 (IPC) — Section 34, 406, 498A
High Courts24 Jul 2014Dismissed
Sita Ram Vs State
Delhi High Court · (2014) 07 DEL CK 0271
Arms Act, 1959 — Section 25, 27Penal Code, 1860 (IPC) — Section 302, 34, 392, 397
High Courts24 Jul 2014
Remari India (P) Ltd. Vs Commissioner Sales Tax
Delhi High Court · (2015) 213 DLT 583 : (2014) 309 ELT 632 : (2015) 79 VST 251
Central Sales Tax Act, 1956 — Section 3, 4, 5, 5(1), 5(3)Constitution of India, 1950 — Article 286, 286(1)(b), 366Delhi Sales Tax Act, 1975 — Section 45(1), 8
High Courts24 Jul 2014Allowed
Govt. of National Capital Territory of Delhi Vs Delhi Development Horticulture Employees Union UOI Vs Gurmukh Singh
Delhi High Court · (2014) 07 DEL CK 0208
High Courts24 Jul 2014Allowed
Inderjit Singh Cheema Vs Next World Immigration Services Associates
Delhi High Court · (2015) 1 AD 346 : (2015) 214 DLT 693 : (2014) 144 DRJ 494
Civil Procedure Code, 1908 (CPC) — Order 12 Rule 6, Order 41 Rule 24, Order 42 Rule 1, Order 7 Rule 7Constitution of India, 1950 — Article 227Transfer of Property Act, 1882 — Section 106
High Courts24 Jul 2014
Purushottam Jajodia Vs Directorate of Revenue Intelligence
Delhi High Court · (2015) 215 DLT 78 : (2014) 307 ELT 837 : (2015) 31 GSTR 1
Customs Act, 1962 — Section 110, 110(1), 110(2), 124, 124(a)General Clauses Act, 1897 — Section 27Gold (Control) Act, 1968 — Section 79
High Courts24 Jul 2014
Commissioner of Income Tax Vs Siel Ltd.
Delhi High Court · (2015) 231 TAXMAN 619
Foreign Exchange Regulation Act, 1973 — Section 19(1)(a), 19(4), 29(1)(b)
High Courts24 Jul 2014
Kamal Mitra Chenoy Vs Dunlop India Ltd.
Delhi High Court · (2015) 214 DLT 335
Civil Procedure Code, 1908 (CPC) — Order 1 Rule 1, Order 1 Rule 10, Order 1 Rule 3, Order 2 Rule 2(3), Order 2 Rule 3Court Fees Act, 1870 — Section 7(iii)
High Courts24 Jul 2014
Express Towers Pvt. Ltd. Vs Mohan Singh
Delhi High Court · (2015) 213 DLT 600
Contract Act, 1872 — Section 23, 56Income Tax Act, 1961 — Section 230A, 269UC, 269UD, 269UESpecific Relief Act, 1963 — Section 10, 20, 20(1)
High Courts24 Jul 2014Dismissed
Mirajuddin Vs Mohammad Habib
Delhi High Court · (2014) 07 DEL CK 0171
Delhi Rent Control Act, 1958 — Section 25B, 25-B(8)Limitation Act, 1963 — Section 5
High Courts24 Jul 2014
Yash Pal Vs Gopal Singh Nim
Delhi High Court · (2014) 07 DEL CK 0170
Delhi Rent Control Act, 1958 — Section 25-B(8)Evidence Act, 1872 — Section 115Limitation Act, 1963 — Section 5