High Courts23 Jul 2014Dismissed
Ravinder Chauhan Vs UOI
Delhi High Court · (2014) 144 DRJ 432
Constitution of India, 1950 — Article 226
COURT ARCHIVE
Delhi High Court judgments
1,36,357 judgments · page 3,814 of 6,818
High Courts23 Jul 2014
Commissioner of Service Tax Vs ITC Ltd.
Delhi High Court · (2014) 36 STR 481
Central Excises and Salt Act, 1944 — Section 11AFinance Act, 2005 — Section 65(105)(zzb), 65(19)
High Courts23 Jul 2014Allowed
Continental Auto Services Vs The Secretary-Labour
Delhi High Court · (2014) 143 FLR 352 : (2014) 4 LLN 116 : (2014) LLR 916
Industrial Disputes Act, 1947 — Section 2(s)
High Courts23 Jul 2014Dismissed
Simran Vs Ramanand Gupta
Delhi High Court · (2014) 07 DEL CK 0060
Delhi Rent Control Act, 1958 — Section 14, 14(6), 25B(8)
High Courts23 Jul 2014Dismissed
Shashi Bhushan Lal Vs Kanshi Ram
Delhi High Court · (2014) 07 DEL CK 0058
Constitution of India, 1950 — Article 227Delhi Rent Control Act, 1958 — Section 14(1) (a), 14(1)(a), 39
High Courts22 Jul 2014Disposed off
Mohsim Ali and Others Vs State
Delhi High Court · (2015) 1 AD 34
Criminal Procedure Code, 1973 (CrPC) - Section 374, 428 — Wild Life (Protection) Act, 1972 - Section 51
High Courts22 Jul 2014
Hanif and Others Vs State
Delhi High Court · (2015) 1 JCC 371
Arms Act, 1959 — Section 25, 27Criminal Procedure Code, 1973 (CrPC) — Section 161Penal Code, 1860 (IPC) — Section 34, 392, 397
High Courts22 Jul 2014
State Vs Rafiuddin
Delhi High Court · (2015) 1 JCC 529
Penal Code, 1860 (IPC) — Section 302, 304B, 498A
High Courts22 Jul 2014
Satbir Vs State
Delhi High Court · (2014) 3 JCC 1926
Criminal Procedure Code, 1973 (CrPC) — Section 320, 320(1), 320(2), 482Penal Code, 1860 (IPC) — Section 323, 34, 341, 354, 365
High Courts22 Jul 2014
Ramanand Vs The State
Delhi High Court · (2014) 3 JCC 1923
Criminal Procedure Code, 1973 (CrPC) — Section 320, 482Penal Code, 1860 (IPC) — Section 304A, 307, 34
High Courts22 Jul 2014
State Vs Rajkumar
Delhi High Court · (2014) 3 JCC 1913
Criminal Procedure Code, 1973 (CrPC) — Section 281, 313Motor Vehicles Act, 1988 — Section 133Penal Code, 1860 (IPC) — Section 323, 341, 354, 509
High Courts22 Jul 2014
Mst. Qamar Jahan Vs The State (Govt. of NCT of Delhi)
Delhi High Court · (2014) 3 JCC 1859
Criminal Procedure Code, 1973 (CrPC) — Section 154, 156(3), 173, 190, 200Penal Code, 1860 (IPC) — Section 120B, 34, 420, 468, 471
High Courts22 Jul 2014Disposed Off
Sunita Vs Ajay Singh Yadav
Delhi High Court · (2014) 07 DEL CK 0296
Civil Procedure Code, 1908 (CPC) — Order 12 Rule 8Criminal Procedure Code, 1973 (CrPC) — Section 161Motor Vehicles Act, 1988 — Section 163A
High Courts22 Jul 2014
Ashwani Kumar Vs State
Delhi High Court · (2015) 213 DLT 565
Criminal Procedure Code, 1973 (CrPC) — Section 482Hindu Marriage Act, 1955 — Section 13(B)(2), 13B(1)Penal Code, 1860 (IPC) — Section 307, 320, 323, 342, 406
High Courts22 Jul 2014Allowed
In Re: Rose Dreams Marketing Pvt. Ltd.
Delhi High Court · (2014) 07 DEL CK 0272
Companies Act, 1956 — Section 235, 236, 237, 238, 239
High Courts22 Jul 2014Allowed
Management of Ashok Hotel Vs Govt. of N.C.T. of Delhi
Delhi High Court · (2015) 1 AD 724 : (2014) 212 DLT 342 : (2014) 143 FLR 344 : (2014) LLR 911
Constitution of India, 1950 — Article 226, 227Industrial Disputes Act, 1947 — Section 10, 11A, 11-A
High Courts22 Jul 2014
Gaganjot Singh Vs State
Delhi High Court · (2014) 3 JCC 2020
Arms Act, 1959 — Section 2(b), 25, 27, 40, 45Penal Code, 1860 (IPC) — Section 307, 34
High Courts22 Jul 2014Allowed
In Re: Navratra Vinimay Private Limited
Delhi High Court · (2014) 07 DEL CK 0212
Companies Act, 1956 — Section 235, 236, 237, 238, 239
High Courts22 Jul 2014Dismissed
Delhi International Airport Private Limited Vs Union of India
Delhi High Court · (2014) 07 DEL CK 0211
Constitution of India, 1950 — Article 226Contract Labour (Regulation and Abolition) Act, 1970 — Section 10(1)