High Courts22 Aug 2014
State Vs Khem Singh and Others
Delhi High Court · (2015) 1 JCC 578
Penal Code, 1860 (IPC) — Section 302, 34
COURT ARCHIVE
Delhi High Court judgments
1,36,357 judgments · page 3,797 of 6,818
High Courts22 Aug 2014Allowed
In Re: Upright Enterprises Limited
Delhi High Court · (2014) 08 DEL CK 0313
Companies Act, 1956 — Section 17, 235, 236, 237, 238
High Courts22 Aug 2014Allowed
Raman Grover Vs Union of India
Delhi High Court · (2014) 145 DRJ 71
Land Acquisition Act, 1894 — Section 11, 19(7), 24, 24(2)Right to Fair Compensation and Transparency in Land Acquisition, Rehabilitation and Resettlement Act, 2013 — Section 24(2)
High Courts22 Aug 2014Allowed
Ram Niwas Vs State
Delhi High Court · (2014) 3 JCC 2294
Criminal Procedure Code, 1973 (CrPC) — Section 164, 313Penal Code, 1860 (IPC) — Section 120-B, 34, 376, 506
High Courts22 Aug 2014Dismissed
Harender Vs State
Delhi High Court · (2014) 08 DEL CK 0294
Evidence Act, 1872 — Section 134Penal Code, 1860 (IPC) — Section 307, 34Probation of Offenders Act, 1958 — Section 4, 4(1)
High Courts22 Aug 2014
Sunil Ravi Prakash Agrawal Vs Govt. of NCT of Delhi
Delhi High Court · (2014) 08 DEL CK 0287
High Courts22 Aug 2014Dismissed
Maulana Ansar Raza Vs Udhav Thackrey
Delhi High Court · (2014) 08 DEL CK 0280
High Courts22 Aug 2014Dismissed
Punjab and Sind Bank Vs Balbir Singh Kohli
Delhi High Court · (2014) 08 DEL CK 0267
Civil Procedure Code, 1908 (CPC) — Order 12 Rule 6, Order 7 Rule 7Delhi Development Act, 1957 — Section 29(2)General Clauses Act, 1897 — Section 27
High Courts22 Aug 2014Dismissed
Sajjan Pal Vs Usha Mehta
Delhi High Court · (2014) 176 PLR 17
Civil Procedure Code, 1908 (CPC) — Order 40 Rule 1
High Courts22 Aug 2014Dismissed
Gopal Chand Vs State
Delhi High Court · (2014) 4 JCC 2450
Penal Code, 1860 (IPC) — Section 307
High Courts22 Aug 2014Disposed Off
Yogender Choudhary Vs State (Govt. of NCT) Delhi
Delhi High Court · (2014) 08 DEL CK 0250
Criminal Procedure Code, 1973 (CrPC) — Section 161Penal Code, 1860 (IPC) — Section 302, 34, 394, 397
High Courts22 Aug 2014Dismissed
Khalid Mehmood Vs State of NCT of Delhi
Delhi High Court · (2014) 4 JCC 2507
Criminal Procedure Code, 1973 (CrPC) — Section 428, 482Juvenile Justice (Care and Protection of Children) Act, 2000 — Section 1(4), 15, 16, 2(k), 2(l)Terrorist and Disruptive Activities (Prevention) Act, 1987 — Section 20, 25, 3, 3(1), 3(3)
High Courts22 Aug 2014Dismissed
G.D. Goenka Private Limited Vs Standard Chartered Bank
Delhi High Court · (2014) 08 DEL CK 0184
Civil Procedure Code, 1908 (CPC) — Order 11 Rule 12, Order 11 Rule 14, Order 11 Rule 21, 151Constitution of India, 1950 — Article 226Recovery of Debts Due to Banks and Financial Institutions Act, 1993 — Section 19(25), 22, 22(2)(b)
High Courts22 Aug 2014
Commissioner of Income Tax VI Vs Climate System Pvt. Ltd.
Delhi High Court · (2014) 08 DEL CK 0183
Income Tax Act, 1961 — Section 143, 143(3), 145(1), 263, 28
High Courts22 Aug 2014
Khalid Vs State Sajid Khan Vs State NCT of Delhi
Delhi High Court · (2014) 08 DEL CK 0138
Penal Code, 1860 (IPC) — Section 302, 307, 308, 34
High Courts22 Aug 2014Dismissed
Dayawati Vs Dalip Kumar
Delhi High Court · (2014) 08 DEL CK 0060
Constitution of India, 1950 — Article 227Provincial Small Cause Courts Act, 1887 — Section 15, 23
High Courts22 Aug 2014Dismissed
Mittar Sain Vs Rajesh Kumar
Delhi High Court · (2014) 08 DEL CK 0051
Delhi Rent Control Act, 1958 — Section 14(1)(e), 25B(8)
High Courts22 Aug 2014Dismissed
Nirmala Devi Vs UOI
Delhi High Court · (2014) 08 DEL CK 0047
Constitution of India, 1950 — Article 15(3), 21, 21A
High Courts22 Aug 2014
JRD Stock Brokers (P) Ltd. Vs Commissioner of Income Tax-II
Delhi High Court · (2014) 08 DEL CK 0028
Civil Procedure Code, 1908 (CPC) — Order 47 Rule 1Income Tax Act, 1961 — Section 132, 143(3), 154, 154(1A), 158BFA(2)