High Courts21 Aug 2014Allowed
MCD Vs S.C. Aggarwal
Delhi High Court · (2014) 08 DEL CK 0053
Constitution of India, 1950 — Article 226
COURT ARCHIVE
Delhi High Court judgments
1,36,357 judgments · page 3,799 of 6,818
High Courts21 Aug 2014Allowed
Nanak Chand Vs Delhi Development Authority
Delhi High Court · (2014) 08 DEL CK 0052
High Courts21 Aug 2014
Ishwar Chand Gupta Vs Yudhister Gupta
Delhi High Court · (2015) 214 DLT 489
Constitution of India, 1950 — Article 227
High Courts21 Aug 2014Dismissed
Harcharan Singh Sethi Vs Darbari Lal Batla
Delhi High Court · (2014) 08 DEL CK 0040
Delhi Rent Control Act, 1958 — Section 14(1)(a), 14(2), 15, 15(1), 15(7)
High Courts21 Aug 2014Allowed
The Chairman Cum Chief Managing Director (CMD) Vs Chandresh Kumar Tripathi
Delhi High Court · (2014) 08 DEL CK 0013
High Courts21 Aug 2014Allowed
Joginder Singh Vs State
Delhi High Court · (2014) 08 DEL CK 0012
Criminal Procedure Code, 1973 (CrPC) — Section 320, 482Penal Code, 1860 (IPC) — Section 288, 304A, 307, 34
High Courts21 Aug 2014Dismissed
New India Assurance Co. Ltd. Vs Shehzadi Yasmeen
Delhi High Court · (2014) 08 DEL CK 0003
Motor Vehicles Act, 1988 — Section 140, 140(1), 163A, 163-A, 166Penal Code, 1860 (IPC) — Section 302
High Courts21 Aug 2014Dismissed
Bhola Adivashi Vs State
Delhi High Court · (2014) 08 DEL CK 0002
Criminal Procedure Code, 1973 (CrPC) — Section 164Penal Code, 1860 (IPC) — Section 323, 328, 376, 506
High Courts21 Aug 2014Dismissed
State (NCT of Delhi) Vs Munna Singh
Delhi High Court · (2014) 08 DEL CK 0001
Penal Code, 1860 (IPC) — Section 299, 300, 302, 304
High Courts20 Aug 2014
SanDisk Corporation Vs Raju A.K.A. Bilal
Delhi High Court · (2015) 215 DLT 470
Copyright Act, 1957 — Section 2(c), 2(o)
High Courts20 Aug 2014
State Vs Deep Chand
Delhi High Court · (2014) 4 JCC 2457
Penal Code, 1860 (IPC) — Section 302, 34
High Courts20 Aug 2014Disposed Off
NB Sub (CLK) Kailash Singh Vs Union of India
Delhi High Court · (2014) 08 DEL CK 0317
Constitution of India, 1950 — Article 226
High Courts20 Aug 2014Dismissed
Bhagwant Singh Decd. Thr. Lrs. Vs Gurcharan Kaur
Delhi High Court · (2015) 1 AD 201 : (2015) 214 DLT 643
Civil Procedure Code, 1908 (CPC) — Order 18 Rule 18, Order 41 Rule 27Constitution of India, 1950 — Article 227Delhi Rent Control Act, 1958 — Section 14(1)(j), 14(10)
High Courts20 Aug 2014Partly Allowed
Gatx India Pvt. Ld. Vs Arshiya Rail Infrastructure Limited
Delhi High Court · (2015) 5 AD 190 : (2015) 216 DLT 20
Arbitration and Conciliation Act, 1996 — Section 17, 36, 9, 9(ii)(b)Civil Procedure Code, 1908 (CPC) — Order 21 Rule 46, Order 38 Rule 11A, Order 38 Rule 5, Order 38 Rule 6, 47
High Courts20 Aug 2014Dismissed
Sangeeta Ashok Vs Union of India
Delhi High Court · (2014) 08 DEL CK 0300
High Courts20 Aug 2014Disposed Off
Pooran Chand Sharma Vs Union of India
Delhi High Court · (2014) 4 JCC 2306
Conservation of Foreign Exchange and Prevention of Smuggling Activities Act, 1974 — Section 3(1), 3(3)Constitution of India, 1950 — Article 21, 22, 22(5), 226, 32Foreign Exchange Management Act, 1999 — Section 37
High Courts20 Aug 2014
Udey Kant Mishra Vs State
Delhi High Court · (2014) 4 JCC 2468
Penal Code, 1860 (IPC) — Section 201, 302, 304, 34
High Courts20 Aug 2014
Ramesh Chand Vs State
Delhi High Court · (2014) 08 DEL CK 0257
Criminal Procedure Code, 1973 (CrPC) — Section 251, 482Negotiable Instruments Act, 1881 (NI) — Section 138, 145, 145(2)
High Courts20 Aug 2014Dismissed
Bikash Ranjan Rout Vs State
Delhi High Court · (2014) 08 DEL CK 0202
Criminal Procedure Code, 1973 (CrPC) — Section 154, 156, 156(3), 157, 158Penal Code, 1860 (IPC) — Section 376, 376A, 376B, 376C, 376D