High Courts22 Aug 2014Dismissed
USO International Centre Vs Gobind Gidwani
Delhi High Court · (2014) 08 DEL CK 0025
Industrial Disputes Act, 1947 — Section 2(a), 2(j), 2(k)
COURT ARCHIVE
Delhi High Court judgments
1,36,357 judgments · page 3,798 of 6,818
High Courts21 Aug 2014
Ashok Khanna Vs B.E. Billiomoria & Company Ltd.
Delhi High Court · (2014) 08 DEL CK 0341
Arbitration and Conciliation Act, 1996 - Section 11 11(6) 11(6) 2(b) 7Companies Act, 1956 - Section 433(e) 434
High Courts21 Aug 2014Disposed Off
Directorate of Revenue Intelligence Vs Anil Chanana
Delhi High Court · (2014) 4 JCC 2577
Criminal Procedure Code, 1973 (CrPC) — Section 482Customs Act, 1962 — Section 108, 132, 135(1)(a), 137(3)Penal Code, 1860 (IPC) — Section 323
High Courts21 Aug 2014Dismissed
Pyare Lal Vs State (Govt. of NCT) Delhi
Delhi High Court · (2014) 08 DEL CK 0281
Criminal Procedure Code, 1973 (CrPC) — Section 164Evidence Act, 1872 — Section 106, 114, 27Penal Code, 1860 (IPC) — Section 201, 302, 34, 364, 392
High Courts21 Aug 2014Allowed
Council for Advancement of People''s Action and Rural Technology (capart) Vs Arun Shah
Delhi High Court · (2014) 08 DEL CK 0279
Constitution of India, 1950 — Article 226
High Courts21 Aug 2014
Alpha Future Airport Retail P. Ltd. Vs C.C., Air Cargo (Export)
Delhi High Court · (2014) 309 ELT 465
Customs Act, 1962 — Section 58
High Courts21 Aug 2014Dismissed
Kamal Sharma Vs National Council of Educational Research and Training
Delhi High Court · (2014) 08 DEL CK 0260
High Courts21 Aug 2014Allowed
Chanderkant Verma Vs State Shakun Grover Vs Central Bureau of Investigation
Delhi High Court · (2014) 4 JCC 2411
Criminal Procedure Code, 1973 (CrPC) — Section 313, 437AEvidence Act, 1872 — Section 11Penal Code, 1860 (IPC) — Section 120-B, 417, 467, 471, 511
High Courts21 Aug 2014Allowed
Spacelabs Medical Inc. Vs Alpha and Omega Diagnostics (india) Ltd.
Delhi High Court · (2015) 214 DLT 397
Civil Procedure Code, 1908 (CPC) — Section 96Constitution of India, 1950 — Article 227
High Courts21 Aug 2014Dismissed
Abdul Kalam Vs State
Delhi High Court · (2014) 08 DEL CK 0249
Criminal Procedure Code, 1973 (CrPC) — Section 161, 164, 313Evidence Act, 1872 — Section 106, 118Penal Code, 1860 (IPC) — Section 302
High Courts21 Aug 2014Allowed
Adarsh Pal Singh Vs Union of India
Delhi High Court · (2014) 4 JCC 2377
Conservation of Foreign Exchange and Prevention of Smuggling Activities Act, 1974 — Section 3(1), 8(f)Constitution of India, 1950 — Article 226Customs Act, 1962 — Section 104, 108, 111, 132, 135
High Courts21 Aug 2014
Montreaux Resorts P. Ltd. Vs Sonia Khosla
Delhi High Court · (2014) 08 DEL CK 0156
Constitution of India, 1950 — Article 226Criminal Procedure Code, 1973 (CrPC) — Section 340
High Courts21 Aug 2014
U. P. Rajya Vidyut Utpadan Nigam Ltd. Vs Union of India
Delhi High Court · (2014) 08 DEL CK 0153
High Courts21 Aug 2014Dismissed
Ramesh Chand Agarwal Vs Munshi Lal
Delhi High Court · (2014) 08 DEL CK 0143
Delhi Rent Control Act, 1958 — Section 14(1)(e), 25-B
High Courts21 Aug 2014Dismissed
Anil Singh Vs Narender Singh
Delhi High Court · (2014) 08 DEL CK 0107
Hindu Marriage Act, 1955 — Section 10, 13(1)(i-a), 13(1)(i-b)
High Courts21 Aug 2014Dismissed
Praveen Vs State
Delhi High Court · (2014) 08 DEL CK 0106
Criminal Procedure Code, 1973 (CrPC) — Section 161, 164Penal Code, 1860 (IPC) — Section 34, 364A
High Courts21 Aug 2014Allowed
K. K. Verma Vs Shaukat Khan
Delhi High Court · (2014) 08 DEL CK 0064
Civil Procedure Code, 1908 (CPC) — Order 6 Rule 17