High Courts25 Aug 2014Dismissed

Rais Mian Vs Abdul Samad

Delhi High Court · (2015) 2 AD 229 : (2015) 215 DLT 558 : (2015) 1 RCR(Rent) 125

Constitution of India, 1950 — Article 14Delhi Rent Control Act, 1958 — Section 14(1)(e), 25B, 25B(8)
High Courts25 Aug 2014

CIT Vs Opera Global Pvt. Ltd.

Delhi High Court · (2014) 08 DEL CK 0245

Income Tax Act, 1961 — Section 115JB, 194C, 194C(1), 194C(5), 40(a)(ia)University Grants Commission Act, 1956 — Section 3
High Courts25 Aug 2014Dismissed

Kuldeep Singh Vs State

Delhi High Court · (2014) 3 JCC 2263 : (2014) 3 JCC 2255

Criminal Procedure Code, 1973 (CrPC) — Section 438, 82, 83Penal Code, 1860 (IPC) — Section 120B, 201, 34, 406, 420
High Courts25 Aug 2014Dismissed

Devi Ram Vs State

Delhi High Court · (2014) 08 DEL CK 0182

Evidence Act, 1872 — Section 106, 27Penal Code, 1860 (IPC) — Section 201, 302, 363, 364A
High Courts25 Aug 2014Disposed Off

Pegasus Computers Vs State

Delhi High Court · (2015) 1 Crimes 8 : (2014) 4 JCC 2436

Criminal Procedure Code, 1973 (CrPC) — Section 195, 195(1), 195(1)(b)(i), 195(1)(b)(ii), 340(1)Evidence Act, 1872 — Section 3Penal Code, 1860 (IPC) — Section 172, 173, 174, 175, 176
High Courts25 Aug 2014

Mohd. Anish Vs State of NCT Delhi

Delhi High Court · (2014) 08 DEL CK 0103

Criminal Procedure Code, 1973 (CrPC) — Section 320, 482Dowry Prohibition Act, 1961 — Section 3, 4Penal Code, 1860 (IPC) — Section 307, 34, 406, 498A
High Courts25 Aug 2014

Basant Kumar Mishra Vs The State

Delhi High Court · (2014) 4 Crimes 377 : (2014) 3 JCC 2248

Criminal Procedure Code, 1973 (CrPC) — Section 320, 482Penal Code, 1860 (IPC) — Section 307, 34Scheduled Castes and the Scheduled Tribes (Prevention of Atrocities) Act, 1989 — Section 3(X)
High Courts25 Aug 2014Dismissed

Narain Dass P. Godhwani Vs Nenu Mal

Delhi High Court · (2015) 2 RCR(Rent) 19

Constitution of India, 1950 — Article 227Delhi Rent Control Act, 1958 — Section 11(2), 11(2)(c), 13, 14(1)(a), 14(2)Evidence Act, 1872 — Section 114