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Delhi High Court judgments

1,36,357 judgments · page 3,794 of 6,818

High Courts27 Aug 2014Dismissed

Lalit Kala Akademi Vs Svapn Constructions

Delhi High Court · (2015) 215 DLT 652

Arbitration and Conciliation Act, 1996 — Section 31(5), 34, 34(3)Civil Procedure Code, 1908 (CPC) — Order 41 Rule 3Limitation Act, 1963 — Section 14, 29(2), 5
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High Courts27 Aug 2014Allowed

Naveen Vs The State

Delhi High Court · (2015) 214 DLT 417 : (2014) 3 DMC 861 : (2014) 145 DRJ 91

Evidence Act, 1872 — Section 106, 113BPenal Code, 1860 (IPC) — Section 304B, 406, 498A
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High Courts27 Aug 2014Disposed Off

Harish Aggarwal Vs State NCT of Delhi

Delhi High Court · (2014) 4 JCC 2758

Criminal Procedure Code, 1973 (CrPC) — Section 161, 164, 313, 428Dowry Prohibition Act, 1961 — Section 2, 3, 3(2), 4Penal Code, 1860 (IPC) — Section 376, 406
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High Courts27 Aug 2014

Basanti Vs State

Delhi High Court · (2014) 3 JCC 2069

Criminal Procedure Code, 1973 (CrPC) — Section 164, 439Penal Code, 1860 (IPC) — Section 109, 376DProtection of Children From Sexual Offences Act, 2012 — Section 6
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High Courts27 Aug 2014Partly Allowed

Lalit Kumar Modi Vs Union of India

Delhi High Court · (2015) 213 DLT 504

Civil Procedure Code, 1908 (CPC) — Section 30, 32Constitution of India, 1950 — Article 19(1)(a), 19(1)(g), 19(2), 19(6)Criminal Procedure Code, 1973 (CrPC) — Section 188, 345, 346
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High Courts26 Aug 2014

Kritender Sharma Vs State

Delhi High Court · (2015) 1 JCC 24

Criminal Procedure Code, 1973 (CrPC) — Section 311, 313, 315, 482Penal Code, 1860 (IPC) — Section 420, 467, 468, 471
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High Courts26 Aug 2014Dismissed

Narender Singh Vs State NCT of Delhi

Delhi High Court · (2014) 145 DRJ 81

Criminal Procedure Code, 1973 (CrPC) — Section 100, 100(5), 161, 313Evidence Act, 1872 — Section 106, 114, 27Penal Code, 1860 (IPC) — Section 201, 302, 34, 364, 365
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High Courts26 Aug 2014Dismissed

South Delhi Municipal Corporation Vs Radhey Shyam

Delhi High Court · (2014) 4 ARBLR 524

Arbitration and Conciliation Act, 1996 — Section 31(7)(b), 34, 37(1)(b)Civil Procedure Code, 1908 (CPC) — Order 21 Rule 1, Order 21 Rule 2, Order 24 Rule 1, Order 24 Rule 24, Order 24 Rule 4Constitution of India, 1950 — Article 227
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