High Courts26 Aug 2014
The Commissioner of Income Tax-II Vs M.G. Share and Stock Pvt. Ltd.
Delhi High Court · (2014) 08 DEL CK 0201
COURT ARCHIVE
Delhi High Court judgments
1,36,357 judgments · page 3,795 of 6,818
High Courts26 Aug 2014
Santosh Rani Vs Union of India
Delhi High Court · (2014) 145 DRJ 115
Civil Procedure Code, 1908 (CPC) — Section 100
High Courts26 Aug 2014
Deepak Vs The State
Delhi High Court · (2014) 3 JCC 2266
Criminal Procedure Code, 1973 (CrPC) — Section 482
High Courts26 Aug 2014Dismissed
Surinder Kumar Sharma Vs Punjab National Bank
Delhi High Court · (2014) 08 DEL CK 0135
High Courts26 Aug 2014
Bhaichung Bhutia Vs Soumik Dutta
Delhi High Court · (2015) 2 AD 455 : (2015) 215 DLT 415
Civil Procedure Code, 1908 (CPC) — Order 39 Rule 1, Order 39 Rule 2, Order 39 Rule 3, 151Constitution of India, 1950 — Article 129, 141, 142(2), 19(1), 19(1)
High Courts26 Aug 2014
Rahul Vs State of Delhi State Vs Ravi Kumar
Delhi High Court · (2015) 214 DLT 179 : (2014) 3 JCC 2195
Criminal Procedure Code, 1973 (CrPC) — Section 161, 313Evidence Act, 1872 — Section 114, 27, 8Penal Code, 1860 (IPC) — Section 201, 302, 303, 34, 363
High Courts26 Aug 2014Dismissed
All India Panchayat Parishad Vs Govt. of NCT of Delhi
Delhi High Court · (2014) 08 DEL CK 0067
High Courts26 Aug 2014Disposed off
Kingfisher Airlines Ltd. Vs Ministry of Civil Aviation
Delhi High Court · (2015) 131 SCL 527
Companies Act, 2013 - Section 41
High Courts26 Aug 2014Dismissed
Brahm Prakash Vs Delhi Transport Corporation
Delhi High Court · (2014) 08 DEL CK 0005
High Courts25 Aug 2014
Jyoti Vs Govt. of NCT of Delhi and Others
Delhi High Court · (2014) 08 DEL CK 0353
Civil Procedure Code, 1908 (CPC) — Section 11Constitution of India, 1950 — Article 226Penal Code, 1860 (IPC) — Section 409
High Courts25 Aug 2014
Raj Kapoor and Others Vs State and Others
Delhi High Court · (2015) 1 JCC 394
Criminal Procedure Code, 1973 (CrPC) — Section 320, 482Penal Code, 1860 (IPC) — Section 307, 323, 324, 34, 341
High Courts25 Aug 2014
Gopi Ram Vs Rakesh Kumar Aggarwal and Others
Delhi High Court · (2014) 08 DEL CK 0338
Civil Procedure Code, 1908 (CPC) - Order 39 Rule 4, Order 7 Rule 11Securitisation and Reconstruction of Financial Assets and Enforcement of Security Interest Act, 2002 (SARFAESI) - Section 13 13(2) 13(4) 14 17Specific Relief Act, 1963 - Section 34
High Courts25 Aug 2014
State Vs Arvind
Delhi High Court · (2015) 1 JCC 576
Criminal Procedure Code, 1973 (CrPC) — Section 161, 164Penal Code, 1860 (IPC) — Section 366, 376
High Courts25 Aug 2014
Shiv Ram Vs Yogesh Mittal
Delhi High Court · (2014) 08 DEL CK 0324
Delhi Rent Control Act, 1958 — Section 14(1)(e), 2(e), 25B(8)Evidence Act, 1872 — Section 116
High Courts25 Aug 2014
Commissioner of Income Tax Vs Gaja Advisors (P.) Ltd.
Delhi High Court · (2014) 367 ITR 726
High Courts25 Aug 2014Dismissed
Madan Lal Kapur Vs Union of India
Delhi High Court · (2014) 08 DEL CK 0318
High Courts25 Aug 2014Allowed
In Re: Lurgi India International Services Private Limited
Delhi High Court · (2014) 08 DEL CK 0314
Companies Act, 1956 — Section 235, 236, 237, 238, 239
High Courts25 Aug 2014Allowed
Pappu Vs State
Delhi High Court · (2015) 1 Crimes 167 : (2014) 4 JCC 2463
Evidence Act, 1872 — Section 27
High Courts25 Aug 2014Dismissed
M. Vadivelu Vs Rajkishan and Company
Delhi High Court · (2015) 1 AD 336 : (2015) 214 DLT 573 : (2014) 143 FLR 849 : (2014) 4 LLJ 161 : (2014) 3 LLN 669
Industrial Disputes Act, 1947 — Section 10, 2(s), 33C(2), 33-C(2)