High Courts29 Aug 2014Dismissed
Uma Kapoor Vs Kapil Aggarwal
Delhi High Court · (2014) 4 ARBLR 173 : (2014) 145 DRJ 119 : (2014) 176 PLR 25
Arbitration and Conciliation Act, 1996 — Section 34Specific Relief Act, 1963 — Section 21, 22
COURT ARCHIVE
Delhi High Court judgments
1,36,357 judgments · page 3,793 of 6,818
High Courts29 Aug 2014Allowed
In Re : J.B. Texfab Private Limited
Delhi High Court · (2014) 08 DEL CK 0007
Companies Act, 1956 — Section 235, 236, 237, 238, 239
High Courts29 Aug 2014Disposed Off
A.K. Singh Vs Union of India
Delhi High Court · (2014) 08 DEL CK 0006
High Courts29 Aug 2014Disposed Off
Bharti Papnai Pandey Vs Delhi Subordinate Services Selection Board
Delhi High Court · (2014) 08 DEL CK 0004
High Courts28 Aug 2014Dismissed
Shafiq Vs Bilquis Begum
Delhi High Court · (2015) 1 RCR(Rent) 625
Civil Procedure Code, 1908 (CPC) - Order 9 Rule 13 — Constitution of India, 1950 - Article 227 — Delhi Rent Control Act, 1958 - Section 14(1)(e), 14(7), 25-B, 25B(4), 25B(8)
High Courts28 Aug 2014
Kingfisher Airlines Limited Vs Union of India
Delhi High Court · (2015) 1 CompLJ 147
Constitution of India, 1950 — Article 14
High Courts28 Aug 2014
Raj Rani Jain Vs Raveesh Chand Jain
Delhi High Court · (2014) 145 DRJ 242
Civil Procedure Code, 1908 (CPC) — Order 12 Rule 6, 11, 115
High Courts28 Aug 2014Dismissed
Atma Ram Vs The State of Delhi Shakuntla Chauhan Vs State
Delhi High Court · (2014) 4 JCC 2421
Criminal Procedure Code, 1973 (CrPC) — Section 313Prevention of Corruption Act, 1988 — Section 13(1)(d), 13(2), 17, 7
High Courts28 Aug 2014Allowed
In Re : Bagrrys Overseas Pvt. Ltd.
Delhi High Court · (2014) 08 DEL CK 0243
Companies Act, 1956 — Section 235, 236, 237, 238, 239
High Courts28 Aug 2014Disposed Off
Geeta Vs State Nasim Bano Vs The State of NCTof Delhi
Delhi High Court · (2014) 3 JCC 2146
Criminal Procedure Code, 1973 (CrPC) — Section 122, 427Immoral Traffic (Prevention) Act, 1956 — Section 3, 4, 5, 6, 7Penal Code, 1860 (IPC) — Section 109, 323, 34, 342, 363
High Courts28 Aug 2014
Deccan Digital Networks Private Limited Vs Income Tax Officer
Delhi High Court · (2015) 274 CTR 202
Foreign Exchange Management Act, 1999 — Section 42(1), 6Income Tax Act, 1961 — Section 139, 142, 142(1), 143, 147
High Courts28 Aug 2014Dismissed
Ganesh Kumar Vs State
Delhi High Court · (2014) 08 DEL CK 0181
Criminal Procedure Code, 1973 (CrPC) — Section 100, 100(5), 161, 162, 313Evidence Act, 1872 — Section 106, 114, 27, 9Penal Code, 1860 (IPC) — Section 201, 302, 365, 392, 419
High Courts28 Aug 2014
Commissioner of Income Tax - VIII Vs Gulab Sundri Bapna
Delhi High Court · (2014) 08 DEL CK 0132
Income Tax Act, 1961 — Section 45, 45(5), 45(5)(b), 48, 48(2)Land Acquisition Act, 1894 — Section 18, 4, 6
High Courts28 Aug 2014
Commissioner of Income Tax Vs Kohinoor Impex P. Ltd.
Delhi High Court · (2014) 08 DEL CK 0131
Income Tax Act, 1961 — Section 10(15)(iv)(c), 143(3), 195, 263, 40(a)(i)
High Courts28 Aug 2014Disposed Off
Awadesh Kumar Prajapati Vs Govt. of NCT of Delhi
Delhi High Court · (2014) 144 DRJ 557
High Courts28 Aug 2014
Department of Customs Vs Joginder Pal Jain
Delhi High Court · (2015) 316 ELT 61 : (2014) 4 JCC 2747 : (2014) 4 JCC 2426 : (2014) 4 RCR(Criminal) 140
Criminal Procedure Code, 1973 (CrPC) — Section 311, 313Customs Act, 1962 — Section 108, 110, 114, 132, 135(1)(a)Penal Code, 1860 (IPC) — Section 120-A, 34
High Courts28 Aug 2014Allowed
Harpal Singh Vs Delhi State Industrial and Infrastructure Development Corporation Ltd.
Delhi High Court · (2014) 08 DEL CK 0046
High Courts28 Aug 2014Dismissed
Rajeev Kumar Vs State (Govt. of NCT) of Delhi
Delhi High Court · (2014) 08 DEL CK 0024
Criminal Procedure Code, 1973 (CrPC) — Section 313Evidence Act, 1872 — Section 106Penal Code, 1860 (IPC) — Section 302
High Courts28 Aug 2014Dismissed
The Union of India Vs M. N. Saxena
Delhi High Court · (2014) 08 DEL CK 0023
High Courts27 Aug 2014
Chandershekhar Vs State
Delhi High Court · (2015) 1 JCC 9
Penal Code, 1860 (IPC) — Section 304-A