High Courts19 Nov 2014
Sandeep Kumar Vs Union of India
Delhi High Court · (2015) 217 DLT 670
Constitution of India, 1950 — Article 226
COURT ARCHIVE
Delhi High Court judgments
1,36,594 judgments · page 3,760 of 6,830
High Courts19 Nov 2014
Baljit Singh Dahiya Vs B.S.E.S. Rajdhani Power Ltd.
Delhi High Court · (2015) 215 DLT 543 : (2014) 146 DRJ 384 : (2015) 1 ESC 157
Civil Procedure Code, 1908 (CPC) — Order 2 Rule 2Constitution of India, 1950 — Article 226
High Courts19 Nov 2014
Alka Tyagi Vs Bijender Singh
Delhi High Court · (2014) 11 DEL CK 0142
Civil Procedure Code, 1908 (CPC) — Order 39 Rule 1, Order 39 Rule 2Specific Relief Act, 1963 — Section 10, 34
High Courts19 Nov 2014
Praveen Sharma Vs State
Delhi High Court · (2014) 11 DEL CK 0137
Civil Procedure Code, 1908 (CPC) — Order 23 Rule 3Succession Act, 1925 — Section 276
High Courts19 Nov 2014
The New India Assurance Co. Ltd. Vs Ishwari Devi
Delhi High Court · (2014) 11 DEL CK 0122
Constitution of India, 1950 — Article 41Criminal Procedure Code, 1973 (CrPC) — Section 161
High Courts19 Nov 2014
Mayank Pathak Vs The State
Delhi High Court · (2014) 4 JCC 2879
Penal Code, 1860 (IPC) — Section 312, 313, 34, 406, 498ACriminal Procedure Code, 1973 (CrPC) — Section 439
High Courts19 Nov 2014
Shabban Vs C.B.I./ABC
Delhi High Court · (2014) 146 DRJ 653
Criminal Procedure Code, 1973 (CrPC) — Section 313, 437APenal Code, 1860 (IPC) — Section 120B, 120B, 420Prevention of Corruption Act, 1988 — Section 13(1)(d), 13(2), 13(2)(d)
High Courts19 Nov 2014
Dilawar Mir Vs Central Bureau of Investigation
Delhi High Court · (2014) 11 DEL CK 0059
Companies Act, 1956 — Section 267Criminal Procedure Code, 1973 (CrPC) — Section 389(3)Penal Code, 1860 (IPC) — Section 120B
High Courts19 Nov 2014
Airports Authority of India Vs Jagson Airlines Ltd.
Delhi High Court · (2014) 11 DEL CK 0044
Arbitration Act, 1940 — Section 28, 30, 33Civil Procedure Code, 1908 (CPC) — Section 115Constitution of India, 1950 — Article 227
High Courts19 Nov 2014
Sanjay Gupta Vs Rajiv Gupta
Delhi High Court · (2014) 11 DEL CK 0028
Civil Procedure Code, 1908 (CPC) — Order 23 Rule 3
High Courts19 Nov 2014
Rajnish Kumar Vs Guru Gobind Singh Indraprastha University
Delhi High Court · (2014) 11 DEL CK 0018
High Courts18 Nov 2014
Lalit Balhara and Others Vs State
Delhi High Court · (2015) 1 JCC 156
Criminal Procedure Code, 1973 (CrPC) — Section 389, 482
High Courts18 Nov 2014
Rajpal and Others Vs Jaipal and Others
Delhi High Court · (2014) 11 DEL CK 0363
Civil Procedure Code, 1908 (CPC) — Order 6 Rule 17, Order 7 Rule 11Specific Relief Act, 1963 — Section 10, 12, 14, 18(1), 3(1)
High Courts18 Nov 2014
Surinder Kaur Vs State NCT of Delhi
Delhi High Court · (2015) 1 JCC 157
Criminal Procedure Code, 1973 (CrPC) — Section 482Penal Code, 1860 (IPC) — Section 120B, 403, 406, 420
High Courts18 Nov 2014
Commissioner of Income Tax-IV Vs Delhi Race Club (1940) Ltd.
Delhi High Court · (2015) 273 CTR 503 : (2015) 228 TAXMAN 185
Copyright Act, 1957 — Section 13, 14, 2(dd), 2(ff), 2(y)Income Tax Act, 1922 — Section 46(7)(iv)Income Tax Act, 1961 — Section 194J, 2(dd), 2(ff), 260A, 40
High Courts18 Nov 2014
Nirmala Handa Vs Krishna Kaura
Delhi High Court · (2015) 217 DLT 140
Evidence Act, 1872 — Section 45, 47, 67, 68Succession Act, 1925 — Section 59, 63
High Courts18 Nov 2014
Ravindra Kumar Verma Vs BPTP Ltd.
Delhi High Court · (2015) 147 DRJ 175
Arbitration and Conciliation Act, 1996 — Section 11, 20, 77, 8Constitution of India, 1950 — Article 227Limitation Act, 1963 — Section 14
High Courts18 Nov 2014
The Commissioner of Income Tax Vs JDS Apparels Private Limited
Delhi High Court · (2015) 273 CTR 1 : (2015) 216 DLT 173 : (2015) 370 ITR 454
Income Tax Act, 1961 — Section 133A, 143(3), 194D, 194H, 260ASecurities Contracts (Regulation) Act, 1956 — Section 2
High Courts18 Nov 2014
Varun Srivastava Vs State
Delhi High Court · (2015) 6 AD 279 : (2015) 1 JCC 7
Criminal Procedure Code, 1973 (CrPC) — Section 107, 151, 251Penal Code, 1860 (IPC) — Section 186, 308, 332, 34, 353