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Delhi High Court judgments

1,36,586 judgments · page 3,761 of 6,830

High Courts18 Nov 2014

Puran Chand Khandelwal Vs Kewal

Delhi High Court · (2015) 1 AD 243

Civil Procedure Code, 1908 (CPC) — Order 21 Rule 97, Order 21 Rule 99, Order 41 Rule 24, 115Constitution of India, 1950 — Article 227Delhi Rent Control Act, 1958 — Section 25
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High Courts17 Nov 2014

Jagpal Singh Chaney Vs CBI

Delhi High Court · (2015) 1 JCC 11

Penal Code, 1860 (IPC) — Section 120B, 420, 467, 468, 471Prevention of Corruption Act, 1988 — Section 13(1)(d), 13(2)
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High Courts17 Nov 2014

Dharambir Sharma Vs State

Delhi High Court · (2015) 1 AD 331 : (2015) 1 JCC 201

Criminal Procedure Code, 1973 (CrPC) — Section 313Penal Code, 1860 (IPC) — Section 302, 307, 34
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High Courts17 Nov 2014

Lufthansa German Airlines Vs Sudhin Sarkar

Delhi High Court · (2015) 147 DRJ 227

Constitution of India, 1950 — Article 226, 227, 311Delhi Shops and Establishments Act, 1954 — Section 30Industrial Disputes Act, 1947 — Section 10, 2(oo), 2(s), 25B, 25F
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High Courts17 Nov 2014

Mam Chand Vs Sat Narain Gupta

Delhi High Court · (2014) 11 DEL CK 0243

Civil Procedure Code, 1908 (CPC) — Section 11Slum Areas (Improvement and Clearance) Act, 1956 — Section 19, 19(4)
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High Courts17 Nov 2014

Aita Ram Vs Hindustan Times Ltd.

Delhi High Court · (2015) 216 DLT 613 : (2014) 146 DRJ 46

Civil Procedure Code, 1908 (CPC) — Section 115Constitution of India, 1950 — Article 226, 41, 43, 43AIndustrial Disputes Act, 1947 — Section 10, 11, 11A, 17, 18(1)
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