High Courts17 Nov 2014
Bhupinder Kumar Vs Union of India Union of India Vs Sudhanshu Kumar Khare
Delhi High Court · (2015) 217 DLT 151
Constitution of India, 1950 — Article 16(1), 16(4), 309General Clauses Act, 1897 — Section 21
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Delhi High Court judgments
1,36,586 judgments · page 3,762 of 6,830
High Courts17 Nov 2014
Kanchan Kapoor Vs Sarwan Kumar
Delhi High Court · (2015) 3 AD 109 : (2015) 216 DLT 136 : (2015) 1 RCR(Rent) 469
Civil Procedure Code, 1908 (CPC) — Section 11Delhi Rent Control Act, 1958 — Section 14, 14(1)(e), 2(e), 25B(8), 50Evidence Act, 1872 — Section 116
High Courts17 Nov 2014
Ran Singh Kohar Vs Union of India
Delhi High Court · (2014) 11 DEL CK 0156
Constitution of India, 1950 — Article 226Public Premises (Eviction of Unauthorised Occupants) Act, 1971 — Section 7
High Courts17 Nov 2014
State Vs Bunty Vicky Vs State
Delhi High Court · (2014) 11 DEL CK 0052
Criminal Procedure Code, 1973 (CrPC) — Section 161, 313Penal Code, 1860 (IPC) — Section 143, 148, 149, 300, 302
High Courts17 Nov 2014
Radhey Shyam Vs Punjab and Sind Bank
Delhi High Court · (2014) 11 DEL CK 0042
Constitution of India, 1950 — Article 226, 227
High Courts17 Nov 2014
Santoshi Vs Union of India
Delhi High Court · (2014) 11 DEL CK 0041
Railways Act, 1989 — Section 123(c), 123(c)(2), 124A, 124A, 124A(b)Terrorist and Disruptive Activities (Prevention) Act, 1987 — Section 3
High Courts17 Nov 2014
Vidya Dhek Vs Union of India
Delhi High Court · (2014) 11 DEL CK 0040
Railways Act, 1989 — Section 123, 123(c), 124A
High Courts17 Nov 2014
Parvindar Singh Vs Senbo Engineering Ltd.
Delhi High Court · (2014) 11 DEL CK 0036
High Courts17 Nov 2014
Manjeet Singh Vs State
Delhi High Court · (2014) 11 DEL CK 0017
Criminal Procedure Code, 1973 (CrPC) — Section 320, 482Hindu Marriage Act, 1955 — Section 13B(2)Penal Code, 1860 (IPC) — Section 307, 34, 406, 498A
High Courts17 Nov 2014
Hima Sood Vs Government of NCT of Delhi
Delhi High Court · (2014) 11 DEL CK 0005
High Courts17 Nov 2014
Hitender Vs Union of India
Delhi High Court · (2015) 2 AD 56 : (2015) 215 DLT 1
High Courts14 Nov 2014
Commissioner of Central Excise, Delhi-II Vs Pawan Kumar Bansal
Delhi High Court · (2015) 315 ELT 529
Central Excises and Salt Act, 1944 — Section 2(f), 35G, 35L
High Courts14 Nov 2014
Vijay and Others Vs State
Delhi High Court · (2015) 1 JCC 152
Criminal Procedure Code, 1973 (CrPC) — Section 313Penal Code, 1860 (IPC) — Section 302, 304, 308, 323, 34
High Courts14 Nov 2014
Dabur India Ltd. Vs Alka Ayurvedic Pvt. Ltd.
Delhi High Court · (2015) 61 PTC 304
Civil Procedure Code, 1908 (CPC) — Order 6 Rule 17, 151
High Courts14 Nov 2014
S.P. Singla Constructions Pvt. Ltd. Vs Government of NCT of Delhi
Delhi High Court · (2015) 1 ARBLR 33
Arbitration and Conciliation Act, 1996 — Section 11, 11(6), 11(8)(b), 11(8)(d), 12
High Courts14 Nov 2014
Kamal Kishore Vs The State
Delhi High Court · (2015) 1 AD 182 : (2015) 217 DLT 113
Criminal Procedure Code, 1973 (CrPC) — Section 313, 374Penal Code, 1860 (IPC) — Section 299, 300, 302, 304, 323
High Courts14 Nov 2014
Om Fincap Pvt. Ltd. Vs Commissioner of Income Tax
Delhi High Court · (2014) 11 DEL CK 0261
Income Tax Act, 1961 — Section 127, 132
High Courts14 Nov 2014
Mukesh Vs State (NCT of Delhi)
Delhi High Court · (2014) 11 DEL CK 0257
Criminal Procedure Code, 1973 (CrPC) — Section 122, 427, 427(1), 428, 482Penal Code, 1860 (IPC) — Section 120B, 366A, 368, 372
High Courts14 Nov 2014
Sanraj Farms Private Limited Vs Government of NCT of Delhi
Delhi High Court · (2014) 11 DEL CK 0248
Criminal Procedure Code, 1973 (CrPC) — Section 133Delhi Land Reforms Act, 1954 — Section 81
High Courts14 Nov 2014
Anil Vs State
Delhi High Court · (2014) 11 DEL CK 0222
Criminal Procedure Code, 1973 (CrPC) — Section 161Penal Code, 1860 (IPC) — Section 304II