High Courts20 Nov 2014
Vijay Kumar Vs State of The NCT of Delhi
Delhi High Court · (2014) 11 DEL CK 0265
Penal Code, 1860 (IPC) — Section 304B, 313, 498A
COURT ARCHIVE
Delhi High Court judgments
1,36,594 judgments · page 3,759 of 6,830
High Courts20 Nov 2014
Bal Kishan Yadav Vs Union of India
Delhi High Court · (2015) 217 DLT 315
Constitution of India, 1950 — Article 226
High Courts20 Nov 2014
United Metal Store Vs Ashok Khanna
Delhi High Court · (2014) 11 DEL CK 0211
Delhi Rent Control Act, 1958 — Section 14(1)(e), 25B(8)
High Courts20 Nov 2014
National Building Construction Corporation Ltd. Vs Kiri Associates Pvt. Ltd.
Delhi High Court · (2015) 1 ARBLR 209
Arbitration and Conciliation Act, 1996 — Section 31(7), 31(7)(a), 33, 34Evidence Act, 1872 — Section 1
High Courts20 Nov 2014
Scholastic India Private Limited Vs Gurgaon Packaging Private Limited
Delhi High Court · (2014) 11 DEL CK 0048
Companies Act, 1956 — Section 433, 434Securitisation and Reconstruction of Financial Assets and Enforcement of Security Interest Act, 2002 (SARFAESI) — Section 13(13)
High Courts20 Nov 2014
Delhi Development Authority Vs Metro Paint Industries
Delhi High Court · (2014) 11 DEL CK 0045
Constitution of India, 1950 — Article 227
High Courts20 Nov 2014
All India Students Association (Aisa) Vs The Chief Election Officer
Delhi High Court · (2014) 11 DEL CK 0024
Representation of the People Act, 1951 — Section 38
High Courts19 Nov 2014Allowed
Panorama Exports Pvt. Ltd. Vs Nandu Bhardwaj and Others
Delhi High Court · (2015) 2 SCT 662
High Courts19 Nov 2014Dismissed
Asst. Commissioner of Customs Vs Ellis Edward Joseph
Delhi High Court · (2015) 320 ELT 790
Criminal Procedure Code, 1973 (CrPC) - Section 313 — Evidence Act, 1872 - Section 114(g) — Narcotic Drugs and Psychotropic Substances Act, 1985 - Section 21(c), 23, 28, 67
High Courts19 Nov 2014
Oriental Insurance Co. Ltd. Vs Savitri and Others
Delhi High Court · (2014) 11 DEL CK 0400
Civil Procedure Code, 1908 (CPC) — Order 41 Rule 27Penal Code, 1860 (IPC) — Section 279, 304
High Courts19 Nov 2014
Orchid Info Solution Pvt. Ltd. Vs State Bank of India
Delhi High Court · (2014) 11 DEL CK 0398
Civil Procedure Code, 1908 (CPC) — Order 12 Rule 6, Order 40 Rule 1, 151Registration Act, 1908 — Section 17(1)(D), 2(7), 49Transfer of Property Act, 1882 — Section 107, 53A
High Courts19 Nov 2014
Ram Kumar Yadav Vs State (NCT of Delhi)
Delhi High Court · (2014) 11 DEL CK 0376
Criminal Procedure Code, 1973 (CrPC) — Section 320, 482Penal Code, 1860 (IPC) — Section 307, 34, 406, 498AProtection of Women From Domestic Violence Act, 2005 — Section 12
High Courts19 Nov 2014
Gopal Kishan Vs Kanchan
Delhi High Court · (2014) 11 DEL CK 0375
Hindu Marriage Act, 1955 — Section 24, 9
High Courts19 Nov 2014
Karanveer Singh Vs Dharamveer Singh
Delhi High Court · (2014) 11 DEL CK 0312
Civil Procedure Code, 1908 (CPC) — Order 18 Rule 17, 105, 151Constitution of India, 1950 — Article 227Evidence Act, 1872 — Section 165
High Courts19 Nov 2014
Jaintia Highway Private Ltd. Vs National Highways Authority of India
Delhi High Court · (2015) 1 ARBLR 50 : (2015) 147 DRJ 163
Arbitration and Conciliation Act, 1996 — Section 8, 9
High Courts19 Nov 2014
Tejram Vs State NCT of Delhi
Delhi High Court · (2015) 1 JCC 601 : (2015) 1 JCC 181
Criminal Procedure Code, 1973 (CrPC) — Section 107, 151, 161, 313, 372Penal Code, 1860 (IPC) — Section 308, 34
High Courts19 Nov 2014
Army Welfare Housing Organisation Vs Adjutant General''s Branch
Delhi High Court · (2015) 3 AD 69 : (2015) 216 DLT 184
Constitution of India, 1950 — Article 12, 19(1)(c), 43BRight to Information Act, 2005 — Section 2(h), 3
High Courts19 Nov 2014
Danish Infratech Private Limited Vs Delhi Cantonment Board
Delhi High Court · AIR 2015 Delhi38
Cantonments Act, 1924 — Section 185Cantonments Act, 2006 — Section 2(zn), 237, 247, 248, 248(1)Constitution of India, 1950 — Article 14, 226
High Courts19 Nov 2014
Rajkumar Dyeing and Printing Works Private Limited Vs Competition Commission of India
Delhi High Court · (2015) ComPLR 201
Competition Act, 2002 — Section 19(1)(b), 26(1), 27, 28, 3Constitution of India, 1950 — Article 14, 19(1)(g), 300A
High Courts19 Nov 2014
Polythene Bag Factory Vs Assistant P.F. Commissioner
Delhi High Court · (2015) 147 DRJ 207 : (2015) 145 FLR 113 : (2015) 1 LLJ 301
Employees Provident Funds and Miscellaneous Provisions Act, 1952 — Section 1, 1(3), 1(3)(b), 1(5), 16Penal Code, 1860 (IPC) — Section 193, 196, 228