High Courts25 Nov 2014
DTC Vs Rattan Lal
Delhi High Court · (2014) 11 DEL CK 0012
Delhi Road Transport Laws (Amendment) Act, 1971 — Section 4(e)
COURT ARCHIVE
Delhi High Court judgments
1,36,632 judgments · page 3,758 of 6,832
High Courts25 Nov 2014
Steel Authority of India Ltd. Vs State
Delhi High Court · (2015) 3 AD 103 : (2015) 1 BC 476 : (2015) 216 DLT 73 : (2014) 146 DRJ 645 : (2015) 1 JCC 82 : (2016) 1 RCR(Criminal) 19
Companies Act, 1956 — Section 194Criminal Procedure Code, 1973 (CrPC) — Section 251, 296(2), 311, 313Negotiable Instruments Act, 1881 (NI) — Section 118, 138, 139, 141
High Courts24 Nov 2014
Ex-Sigmn Pradeep Kumar Sahu Vs Union of India and Others
Delhi High Court · (2014) 11 DEL CK 0402
Constitution of India, 1950 — Article 226
High Courts24 Nov 2014
Kewan Kishan and Others Vs Jaskaran Singh Chawla and Others
Delhi High Court · (2014) 11 DEL CK 0401
Constitution of India, 1950 — Article 41
High Courts24 Nov 2014
Abhinav Seth Vs State
Delhi High Court · (2014) 11 DEL CK 0387
Criminal Procedure Code, 1973 (CrPC) — Section 320, 482Hindu Marriage Act, 1955 — Section 13B(2)Penal Code, 1860 (IPC) — Section 307, 34, 406, 498A
High Courts24 Nov 2014
Sparsh Properties Pvt. Ltd. Vs Union of India
Delhi High Court · (2014) 146 DRJ 573
Land Acquisition Act, 1894 — Section 11, 18, 24, 24(2), 31Right to Fair Compensation and Transparency in Land Acquisition, Rehabilitation and Resettlement Act, 2013 — Section 24(2)
High Courts24 Nov 2014
Pradeep Kumar Sahu Vs Union of India and Others
Delhi High Court · (2015) 2 AD 157
Constitution of India, 1950 — Article 226
High Courts24 Nov 2014
Commissioner of Income Tax Vs Discovery Communication India
Delhi High Court · (2015) 1 AD 669 : (2015) 273 CTR 492 : (2015) 370 ITR 57
Income Tax Act, 1961 — Section 10(2)(xv), 260A, 30, 31, 32
High Courts24 Nov 2014
Government of the National Capital Territory of Delhi Vs Munshi Ram and Associates Pvt. Ltd.
Delhi High Court · (2014) 11 DEL CK 0336
Arbitration and Conciliation Act, 1996 — Section 11, 16, 30, 34Contract Act, 1872 — Section 73
High Courts24 Nov 2014
Balasubramanian Ramachandran Vs Income Tax Officer
Delhi High Court · (2014) 146 DRJ 555
Income Tax Act, 1961 — Section 10A, 139, 142, 143, 143(3)
High Courts24 Nov 2014
Commissioner of Income Tax Vs Jubilant Offshore Drilling Pvt. Ltd.
Delhi High Court · (2014) 11 DEL CK 0321
Income Tax Act, 1961 — Section 271(1)(c), 35D
High Courts24 Nov 2014
Continental Construction Ltd. Vs State Bank of India
Delhi High Court · (2014) 11 DEL CK 0320
Constitution of India, 1950 — Article 226, 227, 32
High Courts24 Nov 2014
Amita Mehta Vs Union of India
Delhi High Court · (2014) 11 DEL CK 0318
Right to Fair Compensation and Transparency in Land Acquisition, Rehabilitation and Resettlement Act, 2013 — Section 19(7), 24, 24(2)
High Courts24 Nov 2014
Surya Kirti Thapar Vs State of NCT of Delhi Vijay Kumar Sharma Vs State
Delhi High Court · (2015) 1 AD 37
Criminal Procedure Code, 1973 (CrPC) — Section 436A, 437, 439Penal Code, 1860 (IPC) — Section 120B, 406, 420, 467, 468
High Courts24 Nov 2014
Naresh Trehan Vs Rakesh Kumar Gupta
Delhi High Court · (2015) 216 DLT 156 : (2015) 228 TAXMAN 119
Constitution of India, 1950 — Article 21Foreign Exchange Management Act, 1999 — Section 2Income Tax Act, 1961 — Section 137, 138
High Courts24 Nov 2014
Viacom 18 Media Private Ltd. Vs Union of India
Delhi High Court · (2015) 3 AD 61 : (2015) 216 DLT 222 : (2015) 147 DRJ 239
Cable Television Networks (Regulation) Act, 1995 — Section 19, 20, 20(2), 20(3), 5Penal Code, 1860 (IPC) — Section 324
High Courts24 Nov 2014
Nooruddin Vs State Shahid Vs State Govt. of NCT of Delhi
Delhi High Court · (2015) 1 JCC 161
Arms Act, 1959 — Section 27Penal Code, 1860 (IPC) — Section 300, 302, 304, 34
High Courts24 Nov 2014
Citigroup Inc. Vs Citicorp Business and Finance Pvt. Ltd.
Delhi High Court · (2015) 216 DLT 359 : (2015) 61 PTC 612
Civil Procedure Code, 1908 (CPC) — Order 39 Rule 1, Order 39 Rule 2, Order 39 Rule 2A, Order 7 Rule 11, 149Companies Act, 1956 — Section 20, 22, 22(5)Trade and Merchandise Marks Act, 1958 — Section 27, 29
High Courts24 Nov 2014
Perpetuuiti Technosoft Service Pvt. Ltd. Vs Sanovi Technologies (India) Pvt. Ltd.
Delhi High Court · (2014) 11 DEL CK 0246
Civil Procedure Code, 1908 (CPC) — Order 39 Rule 1, Order 39 Rule 2, 151