High Courts25 Nov 2014
J.D. Bansal Vs State
Delhi High Court · (2014) 4 JCC 3023
Criminal Procedure Code, 1973 (CrPC) — Section 438Penal Code, 1860 (IPC) — Section 34, 420, 471
COURT ARCHIVE
Delhi High Court judgments
1,36,632 judgments · page 3,757 of 6,832
High Courts25 Nov 2014
New India Assurance Co. Ltd. Vs Jasvinder Singh and Others
Delhi High Court · (2015) 1 ACC 41
High Courts25 Nov 2014
Delhi Transport Corporation Vs Ram Kumar
Delhi High Court · (2014) 11 DEL CK 0337
Industrial Disputes Act, 1947 — Section 33(2)(b)
High Courts25 Nov 2014
Shailendra Swarup Vs Special Director
Delhi High Court · (2014) 11 DEL CK 0324
Foreign Exchange Regulation Act, 1973 — Section 18(2), 18(3), 68, 68(1)
High Courts25 Nov 2014
Prachi Narayan Vs Lalit Narayan
Delhi High Court · (2014) 11 DEL CK 0316
Civil Procedure Code, 1908 (CPC) — Order 7 Rule 11, 13
High Courts25 Nov 2014
Virgin Enterprises Ltd. Vs Virgin Paradise Airlines Training Pvt. Ltd.
Delhi High Court · (2015) 61 PTC 145
Trade Marks Act, 1999 — Section 2(1)(zg)
High Courts25 Nov 2014
Shankar Singh Vs State Govt. of NCT of Delhi
Delhi High Court · (2014) 11 DEL CK 0301
Criminal Procedure Code, 1973 (CrPC) — Section 313Penal Code, 1860 (IPC) — Section 376
High Courts25 Nov 2014
Dina Nath Vs Municipal Corporation of Delhi
Delhi High Court · (2014) 146 DRJ 273
Constitution of India, 1950 — Article 226, 227Industrial Disputes Act, 1947 — Section 11A, 11A
High Courts25 Nov 2014
Hari Prakash Gulia Vs State
Delhi High Court · (2015) 1 AD 249
Criminal Procedure Code, 1973 (CrPC) — Section 197, 397, 482Delhi Police Act, 1978 — Section 100, 140Penal Code, 1860 (IPC) — Section 167, 200, 323, 34, 340
High Courts25 Nov 2014
Commissioner of Income Tax Vs Interarch Building Product
Delhi High Court · (2015) 1 AD 1
Income Tax Act, 1961 — Section 260A, 80HHC, 80I
High Courts25 Nov 2014
Future General India Insurance Co. Ltd. Vs Santosh Kumari
Delhi High Court · (2015) 1 ACC 388
Motor Vehicles Act, 1988 — Section 147, 149
High Courts25 Nov 2014
Sakshi Rawal Vs Pankaj Rawal
Delhi High Court · (2015) 216 DLT 630 : (2015) 1 DMC 465
Criminal Procedure Code, 1973 (CrPC) — Section 125Hindu Adoptions and Maintenance Act, 1956 — Section 18, 20, 24Hindu Marriage Act, 1955 — Section 24
High Courts25 Nov 2014
Abid Vs Kausar Parveen
Delhi High Court · (2015) 1 RCR(Rent) 522
Constitution of India, 1950 — Article 227Delhi Rent Control Act, 1958 — Section 14(1)(a), 14(2), 15(1), 26, 26(2)
High Courts25 Nov 2014
Manoj Kumar Vs Union of India
Delhi High Court · (2015) 4 AD 209 : (2015) 217 DLT 47 : (2014) 146 DRJ 567
High Courts25 Nov 2014
In Re: Rategain IT Solutions Private Limited
Delhi High Court · (2014) 11 DEL CK 0132
Companies Act, 1956 — Section 235, 236, 237, 238, 239
High Courts25 Nov 2014
In Re: Stork Phobos Electricals Private Limited
Delhi High Court · (2014) 11 DEL CK 0131
Companies Act, 1956 — Section 235, 236, 237, 238, 239
High Courts25 Nov 2014
Cwick (Import Consolidations) Pvt. Ltd. Vs Indian Agriculture Research Institute
Delhi High Court · (2014) 146 DRJ 439
Constitution of India, 1950 — Article 226, 32
High Courts25 Nov 2014
Manoj Vs State
Delhi High Court · (2014) 11 DEL CK 0113
Criminal Procedure Code, 1973 (CrPC) — Section 313Penal Code, 1860 (IPC) — Section 323, 342, 376, 451, 452
High Courts25 Nov 2014
Mahanagar Telephone Nigam Limited Vs Fujitshu India Private Limited
Delhi High Court · (2014) 11 DEL CK 0013
Arbitration and Conciliation Act, 1996 — Section 28(3), 31(7)(a), 34, 34(2)(b)(i), 34(2)(b)(ii)