High Courts02 Feb 2015Disposed off
Om Shivay Enterprises Vs The Chief Commissioner of Customs and Others
Delhi High Court · (2015) 320 ELT 373 : (2015) 50 GST 334
Customs Act, 1962 - Section 124
COURT ARCHIVE
Delhi High Court judgments
1,37,131 judgments · page 3,741 of 6,857
High Courts02 Feb 2015Partly Allowed
Prabhu Dayal Aggarwal and Others Vs Union of India and Others
Delhi High Court · (2015) 02 DEL CK 0065
Right to Fair Compensation and Transparency in Land Acquisition, Rehabilitation and Resettlement Act, 2013 - Section 24(2)
High Courts02 Feb 2015Dismissed
Bhajan Pura Co-operative Urban Thrift and Credit Society Ltd. Vs State Govt. of NCT Delhi and Others
Delhi High Court · (2015) 02 DEL CK 0031
Criminal Procedure Code, 1973 (CrPC) - Section 251, 313Negotiable Instruments Act, 1881 (NI) - Section 138, 145(2)
High Courts02 Feb 2015Dismissed
Luminous Power Technology Pvt. Ltd. Vs Vinay Aggarwal
Delhi High Court · (2015) 02 DEL CK 0026
Criminal Procedure Code, 1973 (CrPC) - Section 313Negotiable Instruments Act, 1881 (NI) - Section 138
High Courts02 Feb 2015Dismissed
State Vs Mahadev and Others
Delhi High Court · (2015) 02 DEL CK 0012
Criminal Procedure Code, 1973 (CrPC) - Section 313Dowry Prohibition Act, 1961 - Section 2Evidence Act, 1872 - Section 113-B, 114
High Courts30 Jan 2015Disposed Off
Yahoo Inc. Vs Abdul Rasheed and Others
Delhi High Court · (2015) 01 DEL CK 0362
Trade Marks Act, 1999 - Section 11(6), 2(1)(zg)
High Courts30 Jan 2015Allowed
Food Corporation of India Vs Ashok Rice Mills and Others
Delhi High Court · (2015) 6 AD 79
Arbitration and Conciliation Act, 1996 - Section 34, 34(2)(b)(ii)
High Courts30 Jan 2015Disposed off
Vandana Kumari and Others Vs State of Delhi
Delhi High Court · (2015) 3 JCC 1487
Penal Code, 1860 (IPC) - Section 120 B, 120B, 304, 317
High Courts30 Jan 2015Dismissed
Standard Chartered Bank Vs Vishal Global Ltd. and Others
Delhi High Court · (2015) 2 BC 258
Recovery of Debts Due to Banks and Financial Institutions Act, 1993 - Section 19, 30Securitisation and Reconstruction of Financial Assets and Enforcement of Security Interest Act, 2002 (SARFAESI) - Section 13(2), 17
High Courts30 Jan 2015
Harish Anil Vasant Vs Commissioner of Customs
Delhi High Court · (2015) 319 ELT 67
High Courts30 Jan 2015
Mridula Devi Vs Union of India and Others
Delhi High Court · (2015) 219 DLT 98
High Courts30 Jan 2015Disposed off
Uma Devi Vs Shivraj Krishan Gupta and Others
Delhi High Court · (2015) 148 DRJ 455
Civil Procedure Code, 1908 (CPC) - Order 20 Rule 12, Order 21 Rule 16, Order 22 Rule 10, Order 22 Rule 12, 11Partition Act, 1893 - Section 4Transfer of Property Act, 1882 - Section 4, 44, 52
High Courts30 Jan 2015Allowed
Food Corporation of India Vs Guru Arjan Dev Rice Mills and Others
Delhi High Court · (2015) 3 AD 536
Arbitration and Conciliation Act, 1996 - Section 31(3), 34, 34(2), 34(2)(a)(iv), 34(2)(a)(v)Penal Code, 1860 (IPC) - Section 406, 408, 420
High Courts30 Jan 2015Dismissed
Abdulla Vs State (Govt. of NCT of Delhi)
Delhi High Court · (2015) 2 JCC 1065
Criminal Procedure Code, 1973 (CrPC) - Section 438, 82Penal Code, 1860 (IPC) - Section 120-B, 307, 34
High Courts30 Jan 2015Disposed off
Shalu Gupta Vs The State
Delhi High Court · (2015) 2 JCC 1062
Criminal Procedure Code, 1973 (CrPC) - Section 161Penal Code, 1860 (IPC) - Section 302, 498-A
High Courts30 Jan 2015Dismissed
Sameer Hussain and Others Vs The State
Delhi High Court · (2015) 2 JCC 1035
Arms Act, 1959 - Section 25, 3, 39Criminal Procedure Code, 1973 (CrPC) - Section 207, 313Penal Code, 1860 (IPC) - Section 34, 393, 398
High Courts30 Jan 2015
Jang Bahadur Singh Gujral Vs Commissioner of Customs
Delhi High Court · (2015) 319 ELT 629
High Courts30 Jan 2015
Union of India and Others Vs Rishi Engineering and Construction (P) Ltd.
Delhi High Court · (2015) 4 AD 543
Arbitration and Conciliation Act, 1996 - Section 31(3), 34, 34(2)(a)(v), 34(2)(b)(ii)
High Courts30 Jan 2015Allowed
Aditya Ganapa and Others Vs Religare Finvest Ltd.
Delhi High Court · (2015) 217 DLT 609
Arbitration and Conciliation Act, 1996 - Section 17, 34, 34(2)(b)(ii)Registration Act, 1908 - Section 17
High Courts30 Jan 2015Disposed off
Arun Kumar Vs Union of India and Others
Delhi High Court · (2015) 5 AD 127 : (2015) 217 DLT 541